High Courts18 May 1926
Subbarayadu Vs Ramaswami and Others
Madras High Court · (1926) 05 MAD CK 0002
Madras Estates Land Act, 1908 — Section 8
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 21 of 36
High Courts17 May 1926
Ananthalakshmi Ammal Vs K. Narasimhacharlu
Madras High Court · AIR 1926 Mad 1210 : 97 Ind. Cas. 687
High Courts07 May 1926
Ramalinga Mudaliar (died) and Others Vs S.R. Muthuswami Aiyar and Sons
Madras High Court · AIR 1927 Mad 99 : (1926) 24 LW 782 : (1926) 51 MLJ 765
High Courts07 May 1926
P. Mahadeva Iyer and Others Vs Municipal Council, Kumbakonam
Madras High Court · AIR 1927 Mad 241 : (1927) 25 LW 329
High Courts06 May 1926
Sannidhi Gundayya Vs Illoori Subbayya and Another
Madras High Court · (1926) 51 MLJ 663
High Courts06 May 1926
T. S. Raju Chettiar and Another Vs A. Shukoor and Co. and Others
Madras High Court · AIR 1927 Mad 179 : (1927) 25 LW 44
High Courts06 May 1926
Paramaswami Ayyangar and Another Vs Pichammal
Madras High Court · 97 Ind. Cas. 836
Probate and Administration Act, 1881 — Section 86
High Courts06 May 1926
Soundararajalu Naidu Vs Draisami Naidu
Madras High Court · AIR 1926 Mad 1128 : (1926) 24 LW 453
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 May 1926
Paramaswami Aiyangar and Another Vs Pichammal alias Sriranga Nachiyar now named Alamelu Nachiyar
Madras High Court · AIR 1926 Mad 986 : (1926) ILR (Mad) 954 : (1926) 51 MLJ 299
Probate and Administration Act, 1881 — Section 86
High Courts05 May 1926
Korlapati Thammayya alias Bulli Abbayi of Korlapativaripalam Vs Medida Ramanna and Others
Madras High Court · AIR 1926 Mad 1161 : (1926) 51 MLJ 475
Madras Abkari Act, 1886 — Section 28
High Courts05 May 1926
Ry. Pratapa Simha Raja Saheb Vs Ry. Simji Raja Saheb
Madras High Court · AIR 1927 Mad 50 : (1926) 51 MLJ 652
High Courts05 May 1926
Kaile Lakshmayya and Others Vs King-Emperor
Madras High Court · AIR 1927 Mad 129 : (1926) 24 LW 751
High Courts04 May 1926
Ajagar Hazar Saheb and Others Vs Chedalavada Annammah and Others
Madras High Court · AIR 1927 Mad 572
High Courts04 May 1926
Maganti Veerabhadrayya Vs Sree Rajah Bommadevara Naganna Nayudu Bahadur Zamindar Garu and Others
Madras High Court · (1927) ILR (Mad) 201 : (1926) 24 LW 579 : (1927) 52 MLJ 38
Madras Estates Land Act, 1908 — Section 185
High Courts04 May 1926
Krishna Iyer Vs Ponappa Nadar and Another
Madras High Court · 97 Ind. Cas. 676
Registration Act, 1908 — Section 22
High Courts04 May 1926
Krishna Aiyar Vs Ponnappa Nadar and Another
Madras High Court · AIR 1926 Mad 1060 : (1926) 24 LW 375
Registration Act, 1908 — Section 22
High Courts04 May 1926
Govindaswami Naidu Vs Kannammal
Madras High Court · AIR 1927 Mad 295 : (1926) 51 MLJ 747
High Courts03 May 1926
Maddur Krishnammal Vs Collector of Coimbatore
Madras High Court · AIR 1927 Mad 282