High Courts22 Apr 1926
T. Enaytulla Sahib Vs J. N. Roy and Co.
Madras High Court · AIR 1927 Mad 661 : (1927) 25 LW 765
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 23 of 36
High Courts21 Apr 1926
Nallaya Goundan Vs Palani Goundan
Madras High Court · AIR 1926 Mad 1154
Negotiable Instruments Act, 1881 (NI) — Section 58
High Courts21 Apr 1926
Ramalinga Iyer Vs Parvathathammal and Others
Madras High Court · AIR 1926 Mad 1122 : 97 Ind. Cas. 759
High Courts21 Apr 1926
The Board of Revenue Vs Moopanna Somarazu and Another
Madras High Court · AIR 1926 Mad 1038 : (1926) ILR (Mad) 903 : 97 Ind. Cas. 993 : (1926) 24 LW 559 : (1926) 51 MLJ 354
Madras Stamp Act, 1922 — Article 33(a) Scheduel IA
High Courts21 Apr 1926
The Commissioner of Income Tax Vs The Nedungadi Bank Ltd.
Madras High Court · AIR 1926 Mad 1048 : (1926) ILR (Mad) 910 : (1926) 51 MLJ 403
Income Tax Act, 1961 — Section 4(2)
High Courts21 Apr 1926
G.P. Satyanarayanamurthi, Agent to Sri Sri Sri Srinivasa Rajamani Raja Deo, Rajah of Mandasa Vs Pilla Ramayya
Madras High Court · AIR 1926 Mad 1143 : (1927) ILR (Mad) 329 : (1926) 24 LW 441 : (1926) 51 MLJ 401
High Courts16 Apr 1926
Gopala Padayachi and Others Vs Rajagopal Naidu
Madras High Court · AIR 1926 Mad 1148
Stamp Act, 1899 — Section 36
High Courts16 Apr 1926
Poothakka Nachiar and Others Vs Annamalai Chetty and Others
Madras High Court · AIR 1926 Mad 1173
Transfer of Property Act, 1882 — Section 3
High Courts16 Apr 1926
Ponnaia alias Arulanandudayan and Others Vs The Right Hon'ble the Secretary of State for India in Council
Madras High Court · AIR 1926 Mad 1099 : 97 Ind. Cas. 471 : (1926) 24 LW 513 : (1926) 51 MLJ 338
General Clauses Act, 1897 — Section 3(28)
High Courts16 Apr 1926
Yepuri Venkamma Vs Pabbisetti Parthasarathi and Brothers and Others
Madras High Court · AIR 1926 Mad 1081 : (1926) 24 LW 634 : (1926) 51 MLJ 391
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Apr 1926
Thatha Seetharama Chetty Vs The Administrator-General of Madras
Madras High Court · AIR 1926 Mad 1026 : 97 Ind. Cas. 722 : (1926) 51 MLJ 334
Administrator Generals Act, 1963 — Section 52
High Courts16 Apr 1926
S. Suryanarayana Sastrigal Vs K.S. Viswanatha Ayyar
Madras High Court · 97 Ind. Cas. 1027
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Apr 1926
S. Suryanarayana Sastrigal Vs K.S. Viswanatha Aiyar
Madras High Court · AIR 1926 Mad 1207 : (1926) 24 LW 576
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Apr 1926
Swaminatha Aiyar and Another Vs Ramaswami Aiyar
Madras High Court · AIR 1927 Mad 1155
High Courts15 Apr 1926
Siva Subramania Pillai Vs Poovalingam Pillai
Madras High Court · AIR 1926 Mad 941 : 97 Ind. Cas. 502 : (1926) 24 LW 280
High Courts15 Apr 1926
The Zamindar of Kallikote and Atagada Estates Vs Mongolopur and Others
Madras High Court · AIR 1926 Mad 1047 : 97 Ind. Cas. 921 : (1926) 24 LW 416 : (1926) 51 MLJ 500
Madras Estates Land Act, 1908 — Section 172
High Courts15 Apr 1926
Sriranga Chettiar Vs Subramania Asari
Madras High Court · AIR 1927 Mad 81 : (1926) 24 LW 640
High Courts12 Apr 1926
Tanjore Kannammal Vs Tanjore Ramathilakammal and Another
Madras High Court · AIR 1927 Mad 38 : 97 Ind. Cas. 632
High Courts09 Apr 1926
M. S. A. P. L. Palaniappa Chetti Vs S. L. S. Chettiappa Chetti and Another
Madras High Court · AIR 1927 Mad 683
Criminal Procedure Code, 1898 (CrPC) — Section 195(3)(a)
High Courts07 Apr 1926
Official Assignee of Madras Vs Natesa Gramani
Madras High Court · AIR 1927 Mad 194