High Courts07 Apr 1926
M.L.M. Ramanathan Chetti and Another Vs Muthu Valliappa Chetti alias Kasi Chetti
Madras High Court · AIR 1927 Mad 322 : (1927) 52 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 24 of 36
High Courts06 Apr 1926
Arunchala Udayar Vs Pachayammal and Others
Madras High Court · AIR 1927 Mad 292 : (1927) 25 LW 214
High Courts06 Apr 1926
Erath Unikkat Tarwad Karnavan and Manager Eressa Menon Vs Abdul Rahiman alias Kunhutti and Others
Madras High Court · AIR 1926 Mad 1061 : 97 Ind. Cas. 941 : (1926) 51 MLJ 378
High Courts06 Apr 1926
In Re: Raja Rao alias Vidiachar and Another
Madras High Court · (1927) ILR (Mad) 660 : 97 Ind. Cas. 669 : (1926) 24 LW 295 : (1926) 51 MLJ 331
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts06 Apr 1926
The Union Board of Pattukottai Vs Athmanatha Aiyar
Madras High Court · (1926) 51 MLJ 474
Madras Local Boards Act, 1884 — Section 3(23)(a)
High Courts06 Apr 1926
Arunachala Udayan Vs Pachayammal and Others
Madras High Court · (1927) 52 MLJ 94
Transfer of Property Act, 1882 — Section 21
High Courts06 Apr 1926
Varanasi Annapurnamma Vs Kandikuppa Venkamma (dead) and Others
Madras High Court · AIR 1926 Mad 1017 : 97 Ind. Cas. 604 : (1926) 24 LW 318 : (1926) 51 MLJ 387
High Courts01 Apr 1926
K.A. Munisami Chetti Vs Vaiyapuri Udayar and Others
Madras High Court · 97 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Apr 1926
K.R.M.T.T.A.L. Alagappa Chettiar Vs K.R.M.T.T.A.R. Arunachallam Chetty and Others
Madras High Court · AIR 1927 Mad 338 : 97 Ind. Cas. 480
High Courts01 Apr 1926
Vellachami Naicker and Others Vs Alagarasami Naicker and Others
Madras High Court · AIR 1927 Mad 1163
Limitation Act, 1963 — Article 134
High Courts01 Apr 1926
Govinda Bhatta and Others Vs Maruvala Rama Bhatta
Madras High Court · AIR 1927 Mad 963 : 103 Ind. Cas. 862
Easements Act, 1882 — Section 13
High Courts01 Apr 1926
K.A. Munisami Chetti Vs Vaiyapuri Udayan and Others
Madras High Court · AIR 1926 Mad 945(1) : (1926) 24 LW 404
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Mar 1926
P.R.M. Muhammad Abdul Kadir Sahib Marakkayar Vs Syed Abdul Kadir Marakkayar
Madras High Court · AIR 1926 Mad 1141 : (1926) 51 MLJ 443
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts30 Mar 1926
J. Manicka Chettiar and Another Vs Kuppuswami Naicker and Others
Madras High Court · AIR 1927 Mad 321 : (1927) 25 LW 115
High Courts30 Mar 1926
Rao Sahib Vadlamudi Brahmayya Vs The Guntur Municipal Council
Madras High Court · 96 Ind. Cas. 1054 : (1926) 24 LW 212
High Courts30 Mar 1926
Arumugam Pillai and Others Vs A. Kadir Mohideen Rowther
Madras High Court · AIR 1926 Mad 962 : 97 Ind. Cas. 684 : (1926) 24 LW 252
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1
High Courts30 Mar 1926
Vadlamudai Brahmayya Vs Guntur Municipal Council
Madras High Court · AIR 1926 Mad 1007
High Courts29 Mar 1926
K. Ananthachariar Vs Rangachariar and Others
Madras High Court · AIR 1927 Mad 209
High Courts29 Mar 1926
In Re: Syid Mustapha Sahib and Others
Madras High Court · 97 Ind. Cas. 812
Madras Local Boards Act, 1884 — Section 221
High Courts29 Mar 1926
Venkatigadu and Others Vs Emperor
Madras High Court · AIR 1926 Mad 1121 : 97 Ind. Cas. 951 : (1926) 24 LW 415