High Courts29 Mar 1926
Dodda Basappa Vs Puddi Earappa
Madras High Court · AIR 1927 Mad 71 : 97 Ind. Cas. 567
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 25 of 36
High Courts29 Mar 1926
Sethu Ramaswamy Pillai Vs Venkatarama Subbier
Madras High Court · AIR 1926 Mad 948 : 97 Ind. Cas. 4 : (1926) 24 LW 211
High Courts26 Mar 1926
Sri Mahant Paramananda Das Goswami Vs Radhakrishna Das and Others
Madras High Court · AIR 1926 Mad 1042 : 97 Ind. Cas. 437 : (1926) 51 MLJ 258
Limitation Act, 1963 — Article 124
High Courts26 Mar 1926
Vasu alias Lakshmiamma and Another Vs Thekkedath Veetil Kannamma alias Kathyayainamma and Others
Madras High Court · 97 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 Mar 1926
Vesu alias Lakshmi Amma and Another Vs Thekkedath Veetil Kannamma alias Kathyayani Amma and Others
Madras High Court · AIR 1926 Mad 991 : (1926) 51 MLJ 282
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 Mar 1926
Draksharam Chandramouli Vs Gunda Satya Narayana and Another
Madras High Court · AIR 1926 Mad 1020 : 97 Ind. Cas. 488 : (1926) 24 LW 282
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Mar 1926
Mahanthaya and Another Vs Nandiappa Hedge
Madras High Court · AIR 1927 Mad 1081(1)
High Courts25 Mar 1926
K.C. Menon Vs P. Krishna Nayar
Madras High Court · AIR 1926 Mad 989 : 97 Ind. Cas. 643
Penal Code, 1860 (IPC) — Section 477(a)
High Courts25 Mar 1926
Sellan Vs Vettiyan Parayan
Madras High Court · AIR 1926 Mad 944(1) : 97 Ind. Cas. 895 : (1926) 24 LW 413
High Courts25 Mar 1926
Raghava Aiyangar and Another Vs Irula Thevan and Others
Madras High Court · AIR 1926 Mad 974 : 97 Ind. Cas. 346 : (1926) 24 LW 292 : (1926) 51 MLJ 211
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts25 Mar 1926
K.C. Menon Vs P. Krishnan Nayar
Madras High Court · (1927) ILR (Mad) 978 : (1926) 24 LW 304 : (1926) 51 MLJ 328
Companies Act, 1956 — Section 282
High Courts25 Mar 1926
M.V. Maya, Nadan and Brothers Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1926 Mad 1106
Presidency Towns Insolvency Act, 1909 — Section 45(4)
High Courts25 Mar 1926
Thandavaraya Pillai Vs Kuppuswami Udayar
Madras High Court · 97 Ind. Cas. 605 : (1926) 24 LW 389
High Courts25 Mar 1926
Thandavaraya Pillai Vs Kuppuswami Udayan
Madras High Court · AIR 1926 Mad 1127
High Courts25 Mar 1926
M.V. Maya Nadan and Brothers Vs Arunachallam Chettiar
Madras High Court · 97 Ind. Cas. 981
Presidency Towns Insolvency Act, 1909 — Section 45(4)
High Courts24 Mar 1926
T.S.R.M. Ramaswami Chettiar represented by his Agent C.T.A. Swaminathan Chetty alias Arunachallam Chettiar Vs K.T. Abdul Kuddus Sahib
Madras High Court · 97 Ind. Cas. 548
Transfer of Property Act, 1882 — Section 107
High Courts24 Mar 1926
Ramasankara Aiyar Sankaranarayana Aiyar Vs The Firm of V.K.R. Krishna Aiyar and Sons and Others
Madras High Court · 97 Ind. Cas. 475 : (1926) 51 MLJ 326
Provincial Insolvency Act, 1920 — Section 6(e)
High Courts24 Mar 1926
C.S. Govindaraja Mudaliar, Receiver, Sri Komaleswara Temple Properties Vs Alagappa Thambiran and Others
Madras High Court · AIR 1926 Mad 911 : (1926) ILR (Mad) 836 : 97 Ind. Cas. 212 : (1926) 24 LW 186 : (1926) 51 MLJ 194
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Mar 1926
(Krovi) Subba Rao Vs (Dhulipala) Narasimham and Others
Madras High Court · AIR 1927 Mad 1104
High Courts24 Mar 1926
Ramasankara Iyer and Another Vs The Firm of V.K.R. Krishna Iyer and Sons and Others
Madras High Court · 97 Ind. Cas. 393 : (1926) 24 LW 390
Provincial Insolvency Act, 1920 — Section 6(c)