High Courts02 Nov 1926
Velu Pillai and Others Vs Secretary of State and Others
Madras High Court · AIR 1928 Mad 852
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 9 of 36
High Courts02 Nov 1926
Chairman, Municipal Council Vs Chitta Venkata Lakshmanna
Madras High Court · (1927) 25 LW 385 : (1927) 52 MLJ 335
High Courts02 Nov 1926
Kanagammal Vs Pandara Nadar
Madras High Court · (1927) 52 MLJ 176
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Nov 1926
P. Sundarammal Vs Arunachala Mudali and Others
Madras High Court · 100 Ind. Cas. 665
Transfer of Property Act, 1882 — Section 41
High Courts01 Nov 1926
S.M.S. Gopal Aiyer Vs The Right Hon'able The Secretary of State for India in Council
Madras High Court · 101 Ind. Cas. 346
High Courts01 Nov 1926
C. Sundarammal Vs Arunachala Mudali and Others
Madras High Court · AIR 1927 Mad 1138
Transfer of Property Act, 1882 — Section 41
High Courts01 Nov 1926
S. M. S. Gopala Aiyar Vs Secretary of State
Madras High Court · AIR 1927 Mad 1116
High Courts28 Oct 1926
Sri Rajah Ravu Sri Krishna Rao Alias Sri Rajah Ravu Venkatakumara Mahipathi Krishna Surya Rao Bahadur Garu Vs Raja Saheb Meharban Dostan Sri Rajah Ravu Venkatakumara Mahipathi Surya Rao Bahadur Garu, Sardar Rajahmundry Sircar and Rajah of Pittapur and Others
Madras High Court · AIR 1927 Mad 733 : 102 Ind. Cas. 713
Evidence Act, 1872 — Section 112, 33
High Courts28 Oct 1926
Devarakonda Lakshminarasimham Vs Nalluri Bapanna and Others
Madras High Court · AIR 1927 Mad 473 : (1927) 52 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts28 Oct 1926
Narayana Nair Vs Manikkath Kulappura Veettil Bhargavi Amma
Madras High Court · AIR 1927 Mad 361 : (1927) 25 LW 151 : (1927) 52 MLJ 118
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Oct 1926
In Re: Manikkath Kulappura Veettil Bhargavi Amma
Madras High Court · 100 Ind. Cas. 123
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Oct 1926
Meenakshisundaram Pillai alias Sriman Thavalkaran Vs Chandrakasa Naicker and Others
Madras High Court · 101 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Oct 1926
(Vemareddi) Ramaraghavareddi and Others Vs Raja of Venkatagiri
Madras High Court · AIR 1927 Mad 355
High Courts27 Oct 1926
Vemareddi Ramaraghavareddi and Others Vs The Rajah of Venkatagiri
Madras High Court · (1927) 25 LW 192 : (1927) 52 MLJ 123
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9
High Courts27 Oct 1926
Vittal Rao and Another Vs R. Hanumantha Rao and Others
Madras High Court · AIR 1927 Mad 359 : (1927) ILR (Mad) 412 : (1927) 25 LW 180 : (1927) 52 MLJ 171
Succession Certificate Act, 1889 — Section 4
High Courts26 Oct 1926
Dost Muhammad Khan and Another Vs Hassarath Kibulae Sayyad
Madras High Court · AIR 1927 Mad 599
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Oct 1926
T.A. Muthuswami Iyer Vs The Co-Operative Credit Society
Madras High Court · 103 Ind. Cas. 768
High Courts25 Oct 1926
T.A. Muthuswamy Ayyer Vs Co-operative Credit Society
Madras High Court · AIR 1928 Mad 210
High Courts25 Oct 1926
(Kattempudi) Subbiah Chetty and Another Vs Kanchi Narayanaswami
Madras High Court · AIR 1927 Mad 1100