High Courts18 Nov 1926
In Re: Lakshmana Koundan
Madras High Court · (1927) 52 MLJ 143
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 380
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 7 of 36
High Courts18 Nov 1926
Thokala Seshamma and Another Vs Yellatur Venkata Reddi, by guardian and mother Vengamma
Madras High Court · (1927) 52 MLJ 155
Evidence Act, 1872 — Section 32(5), 50
High Courts18 Nov 1926
A. Narasimaiah Vs Jawantharaj Sowcar
Madras High Court · 101 Ind. Cas. 110 : (1927) 52 MLJ 299
High Courts18 Nov 1926
Sundararajulu Naidu Vs Narayanaswami Naidu
Madras High Court · AIR 1927 Mad 813 : 103 Ind. Cas. 825 : (1927) 26 LW 481
High Courts17 Nov 1926
Ohla Nagendrier and Another Vs Thoomathi Muthiah Bagavathar and Others
Madras High Court · AIR 1927 Mad 1096
Contract Act, 1872 — Section 240
High Courts17 Nov 1926
Obala Nagendra Aiyar and Another Vs Thumatti Muthia Bhagavathar and Others
Madras High Court · 101 Ind. Cas. 93 : (1927) 52 MLJ 303
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9
High Courts17 Nov 1926
Peria Koil Kelvi Appan Govinda Ramanuja Pedda Jeeyangarlavaru Vs Kadambi Dharmapuri Tiruvengada Krishnamacharlu and Others
Madras High Court · AIR 1927 Mad 398 : (1927) ILR (Mad) 880 : (1927) 25 LW 511 : (1927) 52 MLJ 161
Income Tax Act, 1961 — Section 51
High Courts17 Nov 1926
Yegnanarayana Aiyar and Others Vs Suppan Chetty
Madras High Court · (1927) 52 MLJ 224
Evidence Act, 1872 — Section 92(4)
High Courts17 Nov 1926
Vasireddi Veeramma Vs Marupudi Butchaiah and Others
Madras High Court · (1927) ILR (Mad) 646 : 101 Ind. Cas. 379 : (1927) 25 LW 440 : (1927) 52 MLJ 381
Tamil Nadu Civil Courts Act, 1873 — Section 12, 14
High Courts17 Nov 1926
F.G. Natesa Aiyar and Others Vs Kaja Maruf Sahib
Madras High Court · AIR 1927 Mad 489 : (1927) ILR (Mad) 706 : (1927) 25 LW 291 : (1927) 52 MLJ 295
High Courts17 Nov 1926
Yegnanarayana Ayyar and Others Vs Suppan Chetty
Madras High Court · 100 Ind. Cas. 54
Evidence Act, 1872 — Section 92(4)
High Courts17 Nov 1926
Emi Sooramma Vs Yarabati Varahalu by Next Friend Karini Kumari Naidu
Madras High Court · 101 Ind. Cas. 828
High Courts16 Nov 1926
The Rajah of Vizianagaram Vs Yadagiri Ramaswami and Others
Madras High Court · 101 Ind. Cas. 49 : (1927) 52 MLJ 283
High Courts16 Nov 1926
T.S. Kothandaram Naidu Vs Subbier
Madras High Court · AIR 1927 Mad 576 : 102 Ind. Cas. 429 : (1927) 26 LW 54 : (1927) 52 MLJ 514
High Courts16 Nov 1926
Nelliappa Achari and Others Vs Punnaivanam Achari and Others
Madras High Court · AIR 1927 Mad 614 : (1927) ILR (Mad) 567 : 101 Ind. Cas. 420 : (1927) 25 LW 461 : (1927) 52 MLJ 415
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Nov 1926
Giriya Shetti Vs Anathamma Shettithi and Another
Madras High Court · (1927) 52 MLJ 222
Evidence Act, 1872 — Section 115
High Courts16 Nov 1926
Sonai Karuppa Pillai and Another Vs Irulayee
Madras High Court · AIR 1927 Mad 429 : (1927) 25 LW 303 : (1927) 52 MLJ 195
High Courts16 Nov 1926
Srinivasaraghavachariar Vs E. Rajagopalachariar
Madras High Court · (1928) 27 LW 833 : (1928) 54 MLJ 618
High Courts16 Nov 1926
Rajah of Vizianagram Vs Yadagiri Ramaswami and Others
Madras High Court · AIR 1927 Mad 448