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Madras High Court judgments, 1926

702 judgments · page 5 of 36

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High Courts02 Dec 1926

Dr. Mir Anwaruddin Vs Fathima Bi Abidin and Mr. M.A.T. Coelho

Madras High Court · AIR 1927 Mad 379 : (1927) ILR (Mad) 667 : (1927) 25 LW 295 : (1927) 52 MLJ 269

Criminal Procedure Code, 1898 (CrPC) — Section 203
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High Courts02 Dec 1926

Deenadayala Naidu and Others Vs Rathna Padayachi

Madras High Court · (1927) 25 LW 282 : (1927) 52 MLJ 251

Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
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High Courts02 Dec 1926

R. Doraiswami Aiyar Vs C.S. Balasundaram Aiyar and Another

Madras High Court · AIR 1926 Mad 558 : (1927) 52 MLJ 477

Evidence Act, 1872 — Section 32, 33
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High Courts02 Dec 1926

Deenadayulu Naidu and Others Vs Ratna Padayachi

Madras High Court · 100 Ind. Cas. 381

Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
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High Courts02 Dec 1926

South Indian Railway Company, Limited and Another Vs V. M. S. P. Brothers

Madras High Court · AIR 1927 Mad 639

Railways Act, 1890 — Section 72
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High Courts02 Dec 1926

R. Doaraiswami Ayyar Vs C.S. Balasundaram Iyer and Others

Madras High Court · 102 Ind. Cas. 243

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 164
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High Courts01 Dec 1926

A. Srinivasalu Chetti Vs Palamkula Guraviah and Another

Madras High Court · 101 Ind. Cas. 655

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High Courts01 Dec 1926

Kandasami Chettiar Vs Jayapandia Athither Nadar and Others

Madras High Court · 101 Ind. Cas. 78 : (1927) 26 LW 47

Provincial Insolvency Act, 1920 — Section 28(6)
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High Courts01 Dec 1926

Devaguptapu Chendramma and Another Vs Devaguptapu Narasimham and Others

Madras High Court · AIR 1927 Mad 404 : (1927) 25 LW 546 : (1927) 52 MLJ 253

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High Courts01 Dec 1926

D.K. Asher Vs V.C. Gopalaratnam

Madras High Court · AIR 1927 Mad 409 : (1927) 25 LW 483 : (1927) 52 MLJ 192

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High Courts01 Dec 1926

A. Srinivasulu Chetti Vs Palamkula Guraviah and Another

Madras High Court · AIR 1927 Mad 505 : (1927) 52 MLJ 460

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High Courts01 Dec 1926

Muhammad Sultan Mohideen Ahmed Ansari alias Chand Badsha Vs Amathul Jalal alias Achi Bibi Saheba

Madras High Court · 101 Ind. Cas. 653 : (1927) 52 MLJ 557

Evidence Act, 1872 — Section 92
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High Courts01 Dec 1926

Mahammad Sultan Mohideen Ahmed Anseri Vs Amthul Jalal

Madras High Court · AIR 1927 Mad 1102

Evidence Act, 1872 — Section 92
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High Courts01 Dec 1926

Kandaswami Chetti Vs Jayapandia Athitha Nadar and Others

Madras High Court · AIR 1927 Mad 609

Provincial Insolvency Act, 1920 — Section 28(6)
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High Courts30 Nov 1926

(Thedla) Ranganayakamma Vs Maddi Jagayya and Others

Madras High Court · AIR 1927 Mad 666 : 101 Ind. Cas. 375

Transfer of Property Act, 1882 — Section 53
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High Courts30 Nov 1926

Talatam Sateyya Vs Damisetti Satiraju and Another

Madras High Court · AIR 1927 Mad 664

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High Courts30 Nov 1926

Dewan Bahadur Panaganti Ramarayanimgar Vs Maharaja of Venkatagiri and Others

Madras High Court · (1927) ILR (Mad) 180 : (1927) 52 MLJ 338

Transfer of Property Act, 1882 — Section 62(b)
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High Courts30 Nov 1926

Vayya Goundar Vs Chinna Bomma Goundar

Madras High Court · AIR 1927 Mad 669 : 101 Ind. Cas. 132

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High Courts30 Nov 1926

Talatam Satteya being minor by father and guardian Talatam Sathiraju Vs Damisetti Sattiraju

Madras High Court · 101 Ind. Cas. 439

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High Courts29 Nov 1926

Bapatla Venkata Row Vs Bapatla Venkoba Row and Others

Madras High Court · AIR 1927 Mad 595

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