High Courts10 Dec 1926
Moideen Meera Sahib Vs Cruz Michael Fernando
Madras High Court · AIR 1927 Mad 536 : (1927) ILR (Mad) 654 : 101 Ind. Cas. 436 : (1927) 25 LW 447 : (1927) 52 MLJ 392
Tamil Nadu Civil Courts Act, 1873 — Section 13
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 3 of 36
High Courts10 Dec 1926
The Secretary of State for India in Council Vs Volkart Bros.
Madras High Court · (1927) 52 MLJ 443
Contract Act, 1872 — Section 29
High Courts10 Dec 1926
Swaminatha Pillai Vs Duraisami Pillai
Madras High Court · AIR 1927 Mad 681 : 101 Ind. Cas. 82
High Courts09 Dec 1926
Chinnammal alias Rangammal Vs Venkatasami Naiken
Madras High Court · 101 Ind. Cas. 752
High Courts09 Dec 1926
V.E.S. Subramanian Chetty Vs Kasi Chetti Alias Vairavan Chetty
Madras High Court · 103 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts09 Dec 1926
Vaddapilli Jogarao Vs Kala Venkamma and Others
Madras High Court · 101 Ind. Cas. 143
Transfer of Property Act, 1882 — Section 43
High Courts09 Dec 1926
(Mandavalli) Rammanna Vs Official Receiver
Madras High Court · AIR 1927 Mad 1090
High Courts09 Dec 1926
(Venka) Ramayya Vs (Venka) Narayya and Others
Madras High Court · AIR 1927 Mad 530
High Courts09 Dec 1926
(Samitti) Ranga Reddi and Others Vs Vallialuru China Sidda Reddi and Another
Madras High Court · AIR 1927 Mad 1154
Civil Procedure Code, 1908 (CPC) — Section 1(2)
High Courts09 Dec 1926
Vadapilli Jogarao Vs Kala Venkamma and Others
Madras High Court · AIR 1927 Mad 497 : (1927) 25 LW 523
Transfer of Property Act, 1882 — Section 43
High Courts09 Dec 1926
Sammiti Ranga Reddi and Others Vs Yallialuru Chinasidda Reddi and Another
Madras High Court · (1928) 28 LW 563 : (1928) 55 MLJ 78
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts09 Dec 1926
In Re: Gaddam Venkatasubba Reddi
Madras High Court · (1927) 52 MLJ 298
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts09 Dec 1926
Vanka Ramayya Vs Vanka Narayya and Others
Madras High Court · (1927) 52 MLJ 634
High Courts09 Dec 1926
(Putta) Yarramma Vs Kala Venkamma and Others
Madras High Court · AIR 1927 Mad 659 : 101 Ind. Cas. 165
High Courts09 Dec 1926
Marwadi Samnaji Jawanmull Firm Vs Sripathi Rao
Madras High Court · AIR 1927 Mad 1144(1) : 101 Ind. Cas. 568
High Courts09 Dec 1926
V. E. S. Subramanian Chetty Vs Kasi Chetty
Madras High Court · AIR 1927 Mad 937
High Courts09 Dec 1926
Gaddam Venkatasubba Reddi Vs Emperor
Madras High Court · 100 Ind. Cas. 709 : (1927) 25 LW 375
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Dec 1926
The Official Assignee of Madras Vs O.R.M.O.E.S. Firm
Madras High Court · (1927) ILR (Mad) 541 : 101 Ind. Cas. 12
High Courts08 Dec 1926
Thotapathy Saravabyotla Venkata Chandikamba Vs Shroff Venkata Row and Another
Madras High Court · 105 Ind. Cas. 775