High Courts11 Jan 1916
Tangutur Subrayudu Vs Yerramsetti Seshasani
Madras High Court · 33 Ind. Cas. 739 : (1916) 3 LW 236
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 26 of 27
High Courts11 Jan 1916
Bayyana Ramayya Vs Nidamarti Krishnamurti and Others
Madras High Court · (1917) ILR (Mad) 296 : (1916) 3 LW 186
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2(3)
High Courts11 Jan 1916
Tanguturi Subbarayudu Vs Yerramsethi Seshasani
Madras High Court · (1917) ILR (Mad) 299 : (1916) 30 MLJ 366
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jan 1916
Bayyana Ramayya Vs Nidamarthi Krishnamurthi and Others
Madras High Court · 32 Ind. Cas. 952
High Courts07 Jan 1916
Perumal Naicker and Others Vs Sheik Davood Rowther
Madras High Court · 34 Ind. Cas. 393
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts07 Jan 1916
Popooru Venkata Narasimma Vs Jayanti Lakshmi Narasiham and Another
Madras High Court · 32 Ind. Cas. 783 : (1916) 3 LW 174
High Courts06 Jan 1916
Ramu Shettithi and Others Vs Maniappu Shettithi and Others Hoovayya Shettithi Vs Ramu Shettithi and Others
Madras High Court · 33 Ind. Cas. 520
High Courts06 Jan 1916
In Re: Lingaraja Misro
Madras High Court · 33 Ind. Cas. 319
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Jan 1916
J. Subba Row Vs J. Rama Row
Madras High Court · (1917) ILR (Mad) 291 : 32 Ind. Cas. 899 : (1916) 30 MLJ 341
High Courts05 Jan 1916
Ramaswamy Chetty and Others, by their authorised Agent Aiyaswami Pillai Vs The Madura Mills Co., Ltd. and Others
Madras High Court · 34 Ind. Cas. 338
Transfer of Property Act, 1882 — Section 81
High Courts05 Jan 1916
Vataka Chathilingath Thavazhi Karnavan and Manager Sankaran Nair Vs Ramaswamy Pattar and Others
Madras High Court · 32 Ind. Cas. 984(1)
High Courts05 Jan 1916
Arjuna Reddi and Another Vs Venkatachala Asari
Madras High Court · 32 Ind. Cas. 611 : (1917) 5 LW 242 : (1917) 32 MLJ 525
High Courts05 Jan 1916
In Re: G.A. Natesan, a fellow of the University of Madras; In Re: K.B. Ramanathan, a fellow of the University of Madras
Madras High Court · (1916) 31 MLJ 634
Specific Relief Act, 1877 — Section 45
High Courts05 Jan 1916
Ramaswami Naicker Vs Subbarayulu Naicker
Madras High Court · 32 Ind. Cas. 567 : (1916) 3 LW 158
High Courts04 Jan 1916
Lingam Krishna Bhupatt Devu Garu Vs Jogani Venkataswamy
Madras High Court · 33 Ind. Cas. 235 : (1916) 3 LW 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 115
High Courts03 Jan 1916
Rahiman Beebi and Others Vs Khatoon Bee and Another
Madras High Court · 35 Ind. Cas. 569 : (1916) 4 LW 193
High Courts03 Jan 1916
Parakkal Arippayil Kader and Others Vs Parakkal Arippayil Pakkremmar and Others
Madras High Court · 33 Ind. Cas. 988
High Courts03 Jan 1916
The Secretary of State for India in Council Vs Rangasamy Aiyangar and Others
Madras High Court · (1916) ILR (Mad) 831 : 35 Ind. Cas. 168 : (1916) 4 LW 21 : (1916) 31 MLJ 84
Criminal Procedure Code, 1898 (CrPC) — Section 88