High Courts24 Jan 1916
Sultan Ahmad Ali Rajah Avergal of Cannanore Vs Arakkal Adi Rajah Cheria Ayissa Bibi alias Ayichi Bibi and Another
Madras High Court · 33 Ind. Cas. 106
Lunacy Act, 1912 — Section 71
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 25 of 27
High Courts24 Jan 1916
Ravur Munisami Naidu and Others Vs Pandala Muthial Naidu and Others
Madras High Court · 33 Ind. Cas. 79
High Courts21 Jan 1916
S.R.M.S. Narayanan Chettyar Vs R.M.P.R. Vellayappa Chettyar
Madras High Court · 34 Ind. Cas. 347
High Courts21 Jan 1916
Subbaroyar Vs Kottaya Goundan
Madras High Court · 34 Ind. Cas. 737
Transfer of Property Act, 1882 — Section 55(4)(a)
High Courts20 Jan 1916
Pellur Mastenreddi and Others Vs Kunamreddi Malakonda Reddi and Another
Madras High Court · 33 Ind. Cas. 695
High Courts20 Jan 1916
Narayanaswamy Naidu Minor by His Mother And Next Friend Sayamma Vs Mathusri Rajai Ramakrishnamba Garu and Another G. Subbiah Chetty Vs Rajai Venkatamba Garu
Madras High Court · 33 Ind. Cas. 83
High Courts19 Jan 1916
Subramanian Chettiar Vs Kadiresen Chettiar and Others
Madras High Court · (1916) ILR (Mad) 1081 : (1916) 3 LW 168 : (1916) 30 MLJ 245
High Courts19 Jan 1916
Bolla Brahmadu alias Bapanna Vs Ruddaraju Venkataraju and Others
Madras High Court · 33 Ind. Cas. 71
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2, 47
High Courts19 Jan 1916
Venkitammal Vs Alangat Raman Nair and Others
Madras High Court · 34 Ind. Cas. 931
High Courts19 Jan 1916
Subrahmanian Chettiar Vs Kadiresan Chettiar and Others
Madras High Court · (1916) ILR (Mad) 1081
High Courts19 Jan 1916
Subramanian Chettiar Vs Kadiresan Chettiar and Others
Madras High Court · 32 Ind. Cas. 965
High Courts19 Jan 1916
Chengalvala Gurraju Vs Madapathy Venkateswara Row Pantulu Garu
Madras High Court · 33 Ind. Cas. 9 : (1916) 30 MLJ 379
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jan 1916
Nochulliyil Euzhuvan Theethi's Son Thethalan Vs The Eralpad Rajah Styled Elaya Rajah Avargal of Patinhara Kovilagam in Calicut and Fifty Ors.
Madras High Court · (1917) ILR (Mad) 1111
High Courts14 Jan 1916
The Secretary of State for India in Council Vs Illikkal Assan and Others
Madras High Court · 32 Ind. Cas. 755
High Courts12 Jan 1916
Punuga Subbian Vs Nukalapati Rami Reddi and Others
Madras High Court · (1916) ILR (Mad) 959 : (1916) 30 MLJ 331
Trusts Act, 1882 — Section 90
High Courts12 Jan 1916
Vuppala Bapanna and Others Vs Pabbisetti Bheemalingam and Another
Madras High Court · 33 Ind. Cas. 986 : (1916) 3 LW 231
Limitation Act, 1908 — Section 20, 21
High Courts12 Jan 1916
The Raja of Cochin (Represented by the Diwan Mr. J.W. Bhore, I.C.S.) Vs Kizhayil Kothanath Kittunni Nair (Karnavan and Twelve Ors.)
Madras High Court · (1917) ILR (Mad) 601
High Courts12 Jan 1916
Punugu Subbiah Vs Nukalapati Rami Reddi
Madras High Court · 33 Ind. Cas. 326
Transfer of Property Act, 1882 — Section 65(c)Trusts Act, 1882 — Section 90
High Courts11 Jan 1916
A.K.T.K.M. Narayanan Nambudripad Vs Tawker J. Megaji Seit and Others
Madras High Court · 32 Ind. Cas. 927
High Courts11 Jan 1916
Tangatur Subbarayudu Vs Yerram Setti Seshasani
Madras High Court · (1917) ILR (Mad) 299
Civil Procedure Code, 1908 (CPC) — Section 144