High Courts03 Jan 1916
The Secretary of State for India in Council Vs Rangasamy Ayyangar and Others
Madras High Court · (1916) ILR (Mad) 831
Criminal Procedure Code, 1898 (CrPC) — Section 88
COURT ARCHIVE
521 judgments · page 27 of 27
Madras High Court · (1916) ILR (Mad) 831