High Courts31 Jan 1916
Govindasami Naidu Vs Ethirajammal
Madras High Court · 34 Ind. Cas. 1
Transfer of Property Act, 1882 — Section 108(b)
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 24 of 27
High Courts28 Jan 1916
In Re: Turimella Kurmanna and Others
Madras High Court · 33 Ind. Cas. 819
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts28 Jan 1916
Muthu Raman Chetty Vs Chinna Vellayan Chetti alias Chinna Karuppan Chetty
Madras High Court · (1916) ILR (Mad) 965 : 33 Ind. Cas. 508 : (1916) 3 LW 393 : (1916) 30 MLJ 369
Contract Act, 1872 — Section 140Negotiable Instruments Act, 1881 (NI) — Section 59
High Courts27 Jan 1916
Ayyasamy Pillai Vs Gurusami Naicken and Another
Madras High Court · 33 Ind. Cas. 691 : (1916) 3 LW 463
High Courts27 Jan 1916
V. Ramabadra Naidu and A.L.A.R. Arunachalam Chettiar Vs Sir S. Subramania Iyer and Others
Madras High Court · 33 Ind. Cas. 608 : (1916) 3 LW 283
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts27 Jan 1916
Ponnambala Pillai (Died) and Another Vs Muthu Chettiar and Others
Madras High Court · 33 Ind. Cas. 52 : (1916) 30 MLJ 619
High Courts26 Jan 1916
Magunta Veeraraghava Reddi and Another Vs Magunta Veeraraghava Reddi
Madras High Court · 33 Ind. Cas. 532
High Courts26 Jan 1916
Kapini Goundan and Others Vs Sarangapani and Others
Madras High Court · 34 Ind. Cas. 744 : (1916) 3 LW 287
Transfer of Property Act, 1882 — Section 53
High Courts26 Jan 1916
Magunta Veeraraghava Reddi and Another Vs Magunta Kota Reddi
Madras High Court · (1916) 3 LW 422 : (1916) 31 MLJ 465
High Courts26 Jan 1916
Theethan Kandi's Son Chami Vs Ana Pattar's Son Ana Pattar and Others Ana Pattar's Son Ana Pattar and Another Vs Theethan Kandi's son Chami and Another
Madras High Court · 33 Ind. Cas. 661
High Courts25 Jan 1916
Sani Kommu Veligondareddi and Others Vs Andra Narayya and Another
Madras High Court · 33 Ind. Cas. 436
High Courts25 Jan 1916
Muthukumarasamy Odayar Vs Subramania Iyer and Others Subramania Iyer and Another Vs Allamelu Ammal and Others
Madras High Court · 33 Ind. Cas. 687
High Courts25 Jan 1916
Ramaswami Aiyar and Others Vs Abdul Aziz Saib and Others
Madras High Court · 32 Ind. Cas. 993 : (1916) 3 LW 191
High Courts25 Jan 1916
Ponniatha Kathoot Parameswaran Munpee and Others Vs Moothedath Mallisseri Illath Narayanan Nambodri and Another
Madras High Court · (1917) ILR (Mad) 110
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts25 Jan 1916
Kasaraveni Ramaswami and Others Vs Sri Raja Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Varu
Madras High Court · 32 Ind. Cas. 1000 : (1916) 3 LW 244
High Courts25 Jan 1916
Kattalai Michael Pillai and Others Vs Right Reverend J.M. Barthe, S.J. Bishop of Trichinopoly and Others
Madras High Court · (1916) ILR (Mad) 1056 : 34 Ind. Cas. 557 : (1916) 3 LW 348 : (1916) 30 MLJ 423
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Jan 1916
Muthu Kumarasami Odayar Vs Subramania Iyer and Others Subramania Iyer and Another Vs Alamelu Ammal and Others
Madras High Court · (1916) 31 MLJ 87
High Courts25 Jan 1916
Ponniatha Kathoot Parameswaram Munpu and Others Vs Moothedath Mallisseri Illath Narayanan Nambudri and Another
Madras High Court · (1917) ILR (Mad) 110 : (1916) 3 LW 305 : (1916) 31 MLJ 279
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts25 Jan 1916
Ponniathakathoot Parameswarem Munpu and Others Vs Moothedath Mallseri Illath Narayanan Namboodri and Another
Madras High Court · 34 Ind. Cas. 384
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts24 Jan 1916
Durgamma Vs Lingappa and Another
Madras High Court · 33 Ind. Cas. 77
Guardians and Wards Act, 1890 — Section 7(1)