High Courts16 Feb 1916
A.V. Bashyam Reddi Vs Somasundaram Chetti and Others
Madras High Court · 32 Ind. Cas. 897 : (1916) 3 LW 250
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 22 of 27
High Courts16 Feb 1916
R. Raghavachari Vs M.A. Pakkiri Mahomed Rowther and Others
Madras High Court · 34 Ind. Cas. 760 : (1916) 30 MLJ 497
Contract Act, 1872 — Section 216
High Courts16 Feb 1916
Rangappa Naicker and Others Vs Appala Raja and Others
Madras High Court · 33 Ind. Cas. 503
Easements Act, 1882 — Section 15
High Courts15 Feb 1916
Palavalasa Appalaswamy and Another Vs Sri Dantaluri Narayana Gajapathiraju and Others
Madras High Court · 34 Ind. Cas. 446
High Courts15 Feb 1916
Sir S. Subramania Aiyar and Another Vs Sri Mahant Prayag Dossjee Varu
Madras High Court · 33 Ind. Cas. 677
Civil Procedure Code, 1908 (CPC) — Section 92Trusts Act, 1882 — Section 20
High Courts15 Feb 1916
Sreekakulam Ramiah Setti Vs Kapulooru Chinniah and Another
Madras High Court · 33 Ind. Cas. 623
High Courts15 Feb 1916
M. Rangachariar and Others Vs Souri Battachariar and Soma Battachariar
Madras High Court · 33 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts14 Feb 1916
Sreeman Maha Mandaleswara Katari Salawa Maharaja Oomada Rajah Maharaja Raj Bommaraju Bahadur Deva Maharajulingaru Rajah of Karvetnagar and Others Vs Echampadi Saravana Pillai and Others
Madras High Court · 35 Ind. Cas. 893 : (1916) 4 LW 200
High Courts11 Feb 1916
L.S. Krishna Iyer Vs Muringa Malayil Kunnath Gopalan Nair and Others
Madras High Court · 32 Ind. Cas. 982
High Courts11 Feb 1916
Mr. V.G. Anantarama Aiyar (Receiver) Vs Yussufji Oomer Sahib
Madras High Court · 36 Ind. Cas. 903 : (1916) 31 MLJ 133
Provincial Insolvency Act, 1920 — Section 36
High Courts10 Feb 1916
Godavarti Mangamma Vs Godavarti Sundaramma
Madras High Court · 33 Ind. Cas. 683
Court Fees Act, 1870 — Section 7V(b)
High Courts10 Feb 1916
Kadirvelu Chetty alias Manappa Chetty and Another Vs Nanjundaiyar and Others
Madras High Court · 35 Ind. Cas. 88 : (1916) 3 LW 512
High Courts10 Feb 1916
Abdul Hussain Rowthan Vs Mahomad Ibrahim Rowthar and Others
Madras High Court · 35 Ind. Cas. 243 : (1916) 3 LW 379
High Courts10 Feb 1916
Kandukuri Kotiah Vs Devineni Reddamma and Others and Chelasani Bhadrayya and Others
Madras High Court · 33 Ind. Cas. 658
Civil Court Madras Hereditary Village Offices Act, 1895 — Section 13
High Courts09 Feb 1916
Palikandy Mammad Vs Chingoron Keloth Valia Appa alias Krishnan Nair
Madras High Court · (1917) ILR (Mad) 302
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts09 Feb 1916
Amanchi Seshamma Vs Amanchi Padmanabha Rao
Madras High Court · (1917) ILR (Mad) 660 : 33 Ind. Cas. 578 : (1916) 3 LW 290
High Courts09 Feb 1916
Palikandy Mammad Vs Chingoran Keloth Valia Appa alias Krishnan Nair
Madras High Court · 34 Ind. Cas. 381 : (1916) 30 MLJ 361
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts09 Feb 1916
Bikkina Ramayya Vs Adabala Seshayya and Others
Madras High Court · 34 Ind. Cas. 475 : (1916) 30 MLJ 338
Limitation Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 58(c), 67
High Courts08 Feb 1916
Palaniappa Udayar Vs Arumuga Pandaram and Others
Madras High Court · 33 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts07 Feb 1916
Gamarti Venkatachellam Vs Gamarti Sithayamma
Madras High Court · (1916) 31 MLJ 22
Tamil Nadu Civil Courts Act, 1873 — Section 10