High Courts25 Feb 1916
Nidamarthi Krishnamoorthy and Another Vs Garigiparti Ganapatilingam
Madras High Court · 34 Ind. Cas. 741 : (1916) 3 LW 375
Civil Procedure Code, 1908 (CPC) — Section 1(II)(1)
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 21 of 27
High Courts25 Feb 1916
C.S. Sesha Iyer Vs Arimuthu Vathyar and Others
Madras High Court · 34 Ind. Cas. 362
High Courts25 Feb 1916
Suppu Nayakan Vs Perumal Chetty
Madras High Court · 34 Ind. Cas. 372 : (1916) 30 MLJ 486
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115, 2(2)
High Courts22 Feb 1916
Pandillapalli Singa Reddi Vs Yeddula Subba Reddi and Others
Madras High Court · (1916) ILR (Mad) 987 : 35 Ind. Cas. 185 : (1916) 4 LW 41 : (1916) 31 MLJ 48
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts22 Feb 1916
Morgan and Son Vs N.P. Fernandez
Madras High Court · 33 Ind. Cas. 439 : (1916) 3 LW 370 : (1916) 30 MLJ 519
Registration Act, 1908 — Section 17, 49
High Courts21 Feb 1916
Moothetuth Kanari Vs Hari Shenoy and Others
Madras High Court · 34 Ind. Cas. 428 : (1916) 3 LW 301
High Courts21 Feb 1916
Gundan alias Chenroyan Vs Kamakha Rama Chetti and Another
Madras High Court · 33 Ind. Cas. 660 : (1916) 3 LW 524
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 157, 158
High Courts19 Feb 1916
Vengu Naidu and Others Vs The Deputy Collector of Madura Division
Madras High Court · 45 Ind. Cas. 468
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 18, 20
High Courts18 Feb 1916
Ambalavana Pandarasannadhi through his Authorised Agent, Dakshinam Karuwar Vythilinga Thambiran Vs Kuppachi Janaki Ammal, N. Subbier and R. Gopal Krishna Iyar
Madras High Court · AIR 1916 Mad 507(2) : 35 Ind. Cas. 201 : (1916) 4 LW 331
High Courts18 Feb 1916
Kanniah Naidu Vs Chengama Naidu and Another
Madras High Court · 32 Ind. Cas. 981
High Courts18 Feb 1916
Nochat Kizhakke Madathil Venkateswara Aiyar Vs Kalloor Illath Raman Nambudri and Others, Kotali Ramunny Nair and Another, Raman Alias Thek Ketath Nair Alias Komatpiunnaval Manattilparkum Eacharathil Achuthan Nair Vs Thaliyil Veliyancheri Alias Veluthetath Modhathil Thamasikum Nochat Kizhakke Madathil Venkateswara Aiyar
Madras High Court · 33 Ind. Cas. 696 : (1916) 3 LW 435
Specific Relief Act, 1877 — Section 23(b), 27Transfer of Property Act, 1882 — Section 3, 54
High Courts18 Feb 1916
Mr. G. Sam, by his agent B. Balkrishna Raja Vs T. Ramalinga Mudaliar and Others
Madras High Court · 34 Ind. Cas. 803
Madras Estates Land Act, 1908 — Section 3
High Courts18 Feb 1916
The Secretary of State for India in Council Vs Pemmaraju Venkayya Garu (died) and Another
Madras High Court · 35 Ind. Cas. 254 : (1916) 3 LW 443 : (1916) 30 MLJ 575
Transfer of Property Act, 1882 — Section 108
High Courts18 Feb 1916
Deeri Narasimhacharyulu and Others Vs Chalasani Subbayya (died) and Others and Tummulapalli Gopalakrishnamurthi
Madras High Court · 36 Ind. Cas. 270 : (1916) 31 MLJ 202
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Feb 1916
G. Sam Vs T. Ramalinga Mudaliar and Others
Madras High Court · (1917) ILR (Mad) 664 : (1916) 30 MLJ 600
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts18 Feb 1916
Dhupati Srinivasacharlu Vs Andoor Perindevamma and Others Andoor Rangaswami, minor, by his Guardian Chilakapati Rangacharlu Vs Andoor Perindevamma
Madras High Court · 33 Ind. Cas. 604
High Courts17 Feb 1916
Kolla Gangama Naidu and Another Vs The Secretary of State for India in Council
Madras High Court · 33 Ind. Cas. 665 : (1916) 3 LW 315
Madras Local Boards Act, 1884 — Section 156
High Courts17 Feb 1916
Gopisetti Narayanaswamy Naidu Garu, Receiver, Nidadavole and Medur Estates Vs Kunaparaju China Venkata Raju and Others
Madras High Court · 34 Ind. Cas. 774 : (1916) 4 LW 400
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts17 Feb 1916
Seshachala Chetty and Others Vs Para Chinnasami and Others
Madras High Court · (1917) ILR (Mad) 410 : (1917) 32 MLJ 1