High Courts06 Mar 1916
Soundarajan, minor by next friend Krishna Pillai alias Krishnaswami Pillai Vs Saravana Pillai and Others
Madras High Court · 34 Ind. Cas. 794 : (1916) 30 MLJ 592
Limitation Act, 1963 — Section 7
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 20 of 27
High Courts06 Mar 1916
Puzhakkal Thirupurath Veluthakkal Chirudevi daughters and Others Vs Puzhakkal Thirupurah Veluthakal Tarwad Karnavan and Manager Thillu Amma's son Kelappan Nair and Others
Madras High Court · 34 Ind. Cas. 818 : (1916) 31 MLJ 879
High Courts03 Mar 1916
Sri Rajah Sethrucherla Rama Chaddra Raju Bahadur Garu and Others Vs Sri Sri Sri Vikrama Deo Maharajulungaru, Maharajah of Jeypore
Madras High Court · 34 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts03 Mar 1916
Valluri Narasimha Rao Pantulu Garu Vs The Secretary of State for India in Council and Others
Madras High Court · 36 Ind. Cas. 219 : (1916) 3 LW 573
High Courts03 Mar 1916
Sivakolundu Pillai Vs Ganapathi Iyyar
Madras High Court · 34 Ind. Cas. 302 : (1916) 3 LW 336
Civil Procedure Code, 1908 (CPC) — Section 46
High Courts02 Mar 1916
The Secretary of State for India in Council Vs Rajah of Venkatagiri
Madras High Court · 35 Ind. Cas. 266
High Courts01 Mar 1916
Godimella Rangamma and Others Vs Panchangam Narasimhacharyulu and Others
Madras High Court · 35 Ind. Cas. 116
High Courts01 Mar 1916
Paramasivam Pillai Vs Periyanayagath Ammal
Madras High Court · 34 Ind. Cas. 503
Charter Act, 1861 — Section 15Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Mar 1916
Gudimolla Rangamma and Another Vs Panchangam Narasimhacharyulu and Others
Madras High Court · (1916) 31 MLJ 26
Civil Procedure Code, 1908 (CPC) — Section 11(VI)
High Courts01 Mar 1916
A.A.V. Periakaruppan Chetty Vs Chidambara Tambiran alias Sivagnana Desika Gnanasambanda Pandara Sannadhi and Another
Madras High Court · 33 Ind. Cas. 443 : (1916) 3 LW 339
High Courts01 Mar 1916
Yaddanapudi Lakshmi Narasimha Rao Vs Repalle Seetharamaswami and Others
Madras High Court · 34 Ind. Cas. 2 : (1916) 3 LW 405
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts29 Feb 1916
K.P. Alagpappa Ayyangar Vs Mangathai Ammangar and Eleven Ors.
Madras High Court · (1917) ILR (Mad) 672
High Courts29 Feb 1916
Raghubhushana Tirthaswami and Another Vs Vidiavaridhi Tirthaswami and Another
Madras High Court · 34 Ind. Cas. 875
Evidence Act, 1872 — Section 32
High Courts29 Feb 1916
P.A. Raghunatha Chari Vs N.S. Aravamuthaiyangar and Others
Madras High Court · 34 Ind. Cas. 617
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts29 Feb 1916
R.M.P.S. Muthiah Chetti and Others Vs M.A.R.M. Periannan Chetti and Others
Madras High Court · 34 Ind. Cas. 551 : (1916) 4 LW 228
High Courts29 Feb 1916
Seshappier Vs Subramania Chettiar and Others
Madras High Court · (1917) ILR (Mad) 678
High Courts29 Feb 1916
K.P. Alagappa Iyengar Vs Mangathai Ammangar and Others
Madras High Court · (1917) ILR (Mad) 672 : 34 Ind. Cas. 766 : (1916) 30 MLJ 504
Guardians and Wards Act, 1890 — Section 10, 39
High Courts27 Feb 1916
V.G. Anantharama Iyer Vs Vettath Kuttimalu Kovilamma alias Nangachi Kovilamma and Another
Madras High Court · 34 Ind. Cas. 829 : (1916) 3 LW 504 : (1916) 30 MLJ 611
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts25 Feb 1916
Subbanna Achariar and Another Vs Gopalakrishna Achariar and Others
Madras High Court · 34 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Section 11Madras Estates Land Act, 1908 — Section 189
High Courts25 Feb 1916
I. Balu Mudali and Others Vs V. Durvasalu Pillai
Madras High Court · 34 Ind. Cas. 570 : (1916) 4 LW 74