High Courts21 Mar 1916
Murugayya Maniyakaran Vs Palaniyandi Maniyakaran through his mother and guardian Sundaralakshmi Ammal and Another
Madras High Court · 36 Ind. Cas. 507 : (1916) 31 MLJ 147
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 18 of 27
High Courts21 Mar 1916
Palaniandi Chetty and Others Vs M.V. Appavu Chettiar and Others
Madras High Court · 34 Ind. Cas. 778 : (1916) 30 MLJ 565
Transfer of Property Act, 1882 — Section 53
High Courts21 Mar 1916
Shaik Davud Rowther and Others Vs Paramasami Pillai
Madras High Court · 35 Ind. Cas. 70 : (1916) 31 MLJ 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts20 Mar 1916
Ranganadha Mudaliar and Another Vs Baghirathi Ammall and Others
Madras High Court · (1906) ILR (Mad) 412
Transfer of Property Act, 1882 — Section 123Trusts Act, 1882 — Section 6
High Courts16 Mar 1916
Ponnusami Pillai Vs Samu Ammal and Others
Madras High Court · (1916) 31 MLJ 247
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts16 Mar 1916
Nachiappa Chetty Vs Thangavelu Chetty and Others
Madras High Court · 34 Ind. Cas. 696 : (1916) 3 LW 495
Provincial Insolvency Act, 1920 — Section 12(2)
High Courts16 Mar 1916
T.S. Ari Chetty Vs Theerthamalai Chetty and Another
Madras High Court · 34 Ind. Cas. 791 : (1916) 3 LW 521
High Courts15 Mar 1916
Kudopa Venkayamma (Minor by her Father and Guardian Mallina Kristamma) Vs Kakarla Narsamma and Others
Madras High Court · (1917) ILR (Mad) 540
High Courts15 Mar 1916
Kudapa Venkayamma by her father and guardian Mallina Kristnamma Vs Kakarla Narasimma and Others
Madras High Court · (1917) ILR (Mad) 540 : 35 Ind. Cas. 150 : (1916) 4 LW 189 : (1916) 31 MLJ 33
High Courts15 Mar 1916
Ottapurakkal Thayath Suppi and Others Vs Sayid Alabi Masaber alias Koya Kunhi Koya
Madras High Court · (1916) ILR (Mad) 907 : (1916) 3 LW 430 : (1916) 30 MLJ 523
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(2), Order 43 Rule 1(r)
High Courts15 Mar 1916
Sunkara Venkataratnam and Others Vs Sri Rajah Varadarajah Appa Rao Bahadur, Zemindar Garu
Madras High Court · (1917) ILR (Mad) 529 : 35 Ind. Cas. 213 : (1916) 3 LW 592 : (1916) 31 MLJ 123
Madras Estates Land Act, 1908 — Section 6
High Courts15 Mar 1916
Sunkara Venkataratnam and Others Vs Sri Rajah Varadarajah Appa Rao Bahadur Zamindar Garu
Madras High Court · (1917) ILR (Mad) 529
Madras Estates Land Act, 1908 — Section 6
High Courts15 Mar 1916
In Re: Sellamani
Madras High Court · (1917) ILR (Mad) 923 : 33 Ind. Cas. 629 : (1917) 32 MLJ 212
Criminal Tribes Act, 1911 — Section 23(1)(b)
High Courts14 Mar 1916
K. Anavarsada Khan Pani Sahib Vs Misiri Khan Pani Sahib
Madras High Court · (1916) 31 MLJ 44
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Mar 1916
K. Anavarda Khan Pani Sahib Vs Misiri Khan Pani Sahib
Madras High Court · 35 Ind. Cas. 179
High Courts14 Mar 1916
Tadepalli Pitchayya and Others Vs Tadepalli Subba Rao and Others
Madras High Court · 34 Ind. Cas. 787 : (1916) 3 LW 499
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 151
High Courts14 Mar 1916
Naraprath Kummali Kandungo Kurup and Another Vs Paramboli Kandi Thavazhayil Ayavatan Krishna Kurup and Others
Madras High Court · 34 Ind. Cas. 494
Transfer of Property Act, 1882 — Section 41
High Courts13 Mar 1916
Ranga Row and Another Vs Ramathilakama
Madras High Court · 45 Ind. Cas. 435 : (1918) 7 LW 332
Easements Act, 1882 — Section 4
High Courts13 Mar 1916
Malaimel Thiruvenkatachariar and Another Vs Pari Seshadri Iyengar and Others
Madras High Court · (1916) 3 LW 457 : (1916) 30 MLJ 559
Trusts Act, 1882 — Section 91
High Courts13 Mar 1916
Nachiappa Chetty minor by his Guardian N.V.E. Chinna Nachiappa Chetty Vs Chinnaiah Ambalam and Others
Madras High Court · 36 Ind. Cas. 794 : (1916) 4 LW 362
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4)