COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 17 of 27
Mulugu Kotayya and Others Vs Mudigonda Chandramowli Sastri and Others
Madras High Court · 36 Ind. Cas. 407 : (1916) 4 LW 149 : (1916) 31 MLJ 406
Mr. J. Krishna Row Vs The President of the Corporation of Madras
Madras High Court · 35 Ind. Cas. 581
The Secretary of State for India in Council Vs Unde Rajaha Raje Sir Raja Velugoti Sri Rajagopala Krishna Yachendra, Bahadur Varu, K.C.I.E., Panchahazar Munsabdar, Maha Rajah of Venkatagiri
Madras High Court · (1916) 4 LW 133 : (1916) 31 MLJ 97
J. Krishna Rao Vs The President of the Corporation of Madras
Madras High Court · (1917) ILR (Mad) 545 : (1917) 5 LW 121 : (1917) 32 MLJ 99
J. Krishna Row Vs The President Municipal Corporation
Madras High Court · (1917) ILR (Mad) 545
Natesa Udayan Vs Annasami Udayan and Others
Madras High Court · 34 Ind. Cas. 756 : (1916) 3 LW 468
Swaminatha Mudaly and Others Vs Velu Mudaly and Others
Madras High Court · 35 Ind. Cas. 749 : (1916) 4 LW 128
In Re: Maddela Ramaniyamma
Madras High Court · 34 Ind. Cas. 307
Duraiswami Reddiar Vs Rajagopala Reddiar and Govinda Reddiar and Another
Madras High Court · 34 Ind. Cas. 712 : (1916) 4 LW 329
In Re: Maddela Ramanujamma
Madras High Court · (1916) ILR (Mad) 977
Nallapparaju Yenkataramaraju Vs Medisetti Achayya and Another
Madras High Court · 33 Ind. Cas. 824
Sri Ravu Seshayya Garu Vs The Rajah of Pittappur, Sri Raja Ravu Venkata Kumara Mahipati Surya Rao Bahadur Varu
Madras High Court · 34 Ind. Cas. 730 : (1916) 3 LW 485 : (1916) 31 MLJ 214
Subbai Goundan Vs Palani Goundan and Another
Madras High Court · 34 Ind. Cas. 825 : (1916) 30 MLJ 607
Penugonda Rattam and Another Vs Korasika Thatha and Another
Madras High Court · 35 Ind. Cas. 237 : (1916) 31 MLJ 90
Balusu Veeraraghavalu and Others Vs Boppna Manikyam and Others
Madras High Court · 35 Ind. Cas. 92 : (1916) 31 MLJ 380
Puthenpurayil Parkum Chathu Choyichimkandiyal Parkum Poovamulla Vs Kandiyal Koovan Vengadam Pakkiri and Another
Madras High Court · 34 Ind. Cas. 906
Pilakkatan Chetttotan Tharamal Kunhamma and Others Vs Vazhakarambath Moidin Kutti and Others
Madras High Court · 34 Ind. Cas. 755 : (1916) 3 LW 467
M.R.P.R.S. Shanmuganatha Chettiar and Others Vs K. Srinivasa Aiyar and K. Subba Rao
Madras High Court · (1917) ILR (Mad) 727 : 35 Ind. Cas. 219 : (1916) 4 LW 27 : (1916) 31 MLJ 138
Chundury Krishnayya, having died his wife and legal representative Chundury Sithamma Vs Koripalli Raju and Others
Madras High Court · 35 Ind. Cas. 154 : (1916) 31 MLJ 39