High Courts06 Dec 1916
A.S. Roderiques Vs N.P.R.M.P.R.M. Ramaswami Chettiar and the Official Receiver of Tinnevelly
Madras High Court · (1917) ILR (Mad) 783
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 2 of 27
High Courts05 Dec 1916
Syed Hasan Raza Sahib Shamsul Ulama and Others Vs Mir Hasan Ali Sahib
Madras High Court · (1917) ILR (Mad) 741 : (1917) 5 LW 419 : (1917) 33 MLJ 348
High Courts05 Dec 1916
Natesa Pillai and Others Vs Ganapathia Pillai and Others
Madras High Court · (1917) ILR (Mad) 949 : (1917) 5 LW 648 : (1917) 32 MLJ 621
High Courts05 Dec 1916
Kailasam Pillai Vs Nataraja Tambiran and Others
Madras High Court · (1917) 32 MLJ 271
High Courts05 Dec 1916
Karunkara Menon Vs Kutti Krishna Menon (died) by his Legal Representatives Govinda Monon and Others
Madras High Court · 38 Ind. Cas. 666 : (1917) 5 LW 511
High Courts01 Dec 1916
Tuljaram Row Vs Gopala Aiyan and Others
Madras High Court · (1917) 32 MLJ 434
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Nov 1916
Kunhalloor Puthia Veettil Rayarappa Atioti Vs Vathukoilath Parkum Punnisseri Kelappa Kurup and Others
Madras High Court · 39 Ind. Cas. 741
High Courts30 Nov 1916
Kunhalloor Puthia Veetil Rayarappa Atioti Vs Vathukoilath Parkum Punnisseri Kelappa Kurup and Others
Madras High Court · (1917) ILR (Mad) 594 : (1917) 5 LW 617 : (1917) 32 MLJ 110
High Courts30 Nov 1916
Nataraja Naicken Vs Ayyasawmi Pillai and Another
Madras High Court · (1917) 5 LW 410 : (1917) 32 MLJ 354
Negotiable Instruments Act, 1881 (NI) — Section 50
High Courts29 Nov 1916
Puthisseri Maniyannoor Puthamvittil Narayana nair Vs Thozukkat Pullaniyil Narayanna Nambier and Another
Madras High Court · (1917) 32 MLJ 489
High Courts28 Nov 1916
Balide Kamayya and Others Vs Pragada Papayya and Another
Madras High Court · (1917) ILR (Mad) 259 : (1917) 5 LW 565 : (1917) 32 MLJ 477
High Courts26 Nov 1916
Mahamad Meeran Bibi and Another Vs Sheik Mahamad Rowther and Others
Madras High Court · 37 Ind. Cas. 879
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Nov 1916
Divi Punniah Vs Gorantla Kotamma and Others
Madras High Court · (1917) ILR (Mad) 939
High Courts24 Nov 1916
Muthaya Pillai and Others Vs Tinnevelly South India Bank, Ltd. and Others
Madras High Court · 37 Ind. Cas. 230 : (1917) 5 LW 341
High Courts24 Nov 1916
V. Navaneetha Krishna Thevar Vs Ramasami Pandia Thalavar and Others
Madras High Court · (1917) ILR (Mad) 871 : (1917) 33 MLJ 277
Evidence Act, 1872 — Section 35
High Courts24 Nov 1916
Pankajammal Vs Secretary of State for India by the Collector of North Arcot and Others
Madras High Court · (1917) ILR (Mad) 1108 : (1917) 5 LW 346 : (1917) 32 MLJ 237
Civil Procedure Code, 1908 (CPC) — Section 100(a)
High Courts24 Nov 1916
Divi Punniah Vs Goruntla Kotamma (Dead) and Others
Madras High Court · 38 Ind. Cas. 237 : (1917) 5 LW 157
High Courts22 Nov 1916
Vutuchuru Ramachandra Reddi and Others Vs Kakutur Audemma and Others
Madras High Court · 42 Ind. Cas. 228 : (1917) 32 MLJ 627
Limitation Act, 1877 — Article 141
High Courts21 Nov 1916
In Re: Appavu Kavundan and Another
Madras High Court · 36 Ind. Cas. 878
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c)