High Courts09 Nov 1916
Mahomed Ghouse Rahman Sahib (of T.A. Rahman and Sons) Vs Nathu Vellabji
Madras High Court · (1917) ILR (Mad) 835 : (1917) 5 LW 349
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 4 of 27
High Courts09 Nov 1916
Mahomed Ghouse Rahman Sahib Vs Nathu Vallabhji
Madras High Court · 37 Ind. Cas. 516
Criminal Procedure Code, 1898 (CrPC) — Section 185, 526, 527
High Courts09 Nov 1916
Kuppusamy Aiyar (dead) and Another Vs A.L. V. R. P. S. Veerappa Chettiar and Others
Madras High Court · 37 Ind. Cas. 875 : (1917) 5 LW 375
High Courts09 Nov 1916
Kullappa Goundan Vs Abdul Rahim Sahib
Madras High Court · (1917) ILR (Mad) 824 : 39 Ind. Cas. 254
High Courts08 Nov 1916
P. Krishnaswami Pillai Vs Doraisami Ammal and Another
Madras High Court · 36 Ind. Cas. 1003 : (1917) 5 LW 147
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Presidency Small Cause Courts Act, 1882 — Section 38
High Courts08 Nov 1916
Sindigi Lingappa alias Sidda Lingappa, minor by guardian and brother Siddappa and Another Vs Sindigi Sidda Basappa and Others
Madras High Court · (1917) 32 MLJ 47
High Courts02 Nov 1916
Pichu Vadhiar Vs The Secretary of State for India in Council and Another
Madras High Court · (1917) ILR (Mad) 767 : (1917) 5 LW 664
High Courts02 Nov 1916
Narayana Bharatigal alias Kappiyur Swamiyar Avergal and Rama Bharatigal alias Pallipat Swamiyar Avergal Vs Ittuli Amma and Others
Madras High Court · 39 Ind. Cas. 893
High Courts02 Nov 1916
Adikesavan Naidu and Others Vs M.V. Gurunatha Chetti and Others
Madras High Court · (1917) ILR (Mad) 338 : (1917) 5 LW 425 : (1917) 32 MLJ 180
Contract Act, 1872 — Section 73
High Courts02 Nov 1916
Swaminatha Aiyar Vs Srinivasa Aiyar and Others
Madras High Court · (1917) 5 LW 323 : (1917) 32 MLJ 259
High Courts02 Nov 1916
Nagoji Row and Others Vs Subbarayulu Naidu and Others
Madras High Court · 36 Ind. Cas. 876 : (1917) 5 LW 118
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Nov 1916
Raja Damara Kumara Thimma Nayani Bahadurgaru, Zemindar of Kalahasti and Trustee of the Kalahasti Temple Vs P.R. Ganapathi Iyer, Secretary, Dharmarakshana Sabha and Another
Madras High Court · 48 Ind. Cas. 887
High Courts01 Nov 1916
Gangadara Mudali Vs Sambasiva Mudali
Madras High Court · (1917) ILR (Mad) 759 : 34 Ind. Cas. 769 : (1917) 33 MLJ 51
Registration Act, 1908 — Section 77
High Courts31 Oct 1916
Putta Kannayya Chetti and Others Vs Rudrabhatla Venkata Narasayya
Madras High Court · (1917) ILR (Mad) 1 : (1917) 5 LW 580 : (1917) 32 MLJ 221
High Courts30 Oct 1916
C. Parthasarathy Chetty Vs Yelchoori Narayana Chetty and Others and K.S. Rajagopalachari and Another
Madras High Court · 37 Ind. Cas. 401 : (1917) 5 LW 161
High Courts30 Oct 1916
Valia Konikkal Edathil Cheria Pangi Achan Vs Valia Konikkal Edathil Unnalachan and Others
Madras High Court · (1917) 32 MLJ 323
Trusts Act, 1882 — Section 34
High Courts27 Oct 1916
R. Sundararama Sastri Vs M. Anantha Krishna Niadu
Madras High Court · 38 Ind. Cas. 695 : (1917) 5 LW 672
High Courts27 Oct 1916
Sabjan Sahib Vs M. Abdul Azeez Sahib and Others Khaja BI Vs Sabjan Sahib and Others Khaja BI Vs S. Mahomed Hussain Sahib and Others Khaja Bi Vs S. Mahomed Hussain Sahib and Others Jaitun BI Vs Sabjan Sahib and Others
Madras High Court · 42 Ind. Cas. 684
Judicature Act, 1873 — Section 25Transfer of Property Act, 1882 — Section 130
High Courts26 Oct 1916
P.V. Allapichai Vs Kuppai Pichai Rowther and Others
Madras High Court · (1917) ILR (Mad) 752 : 39 Ind. Cas. 429 : (1917) 32 MLJ 449
High Courts26 Oct 1916
T. Muthuswami Ayyar Vs Kalyani Ammal
Madras High Court · (1917) ILR (Mad) 818 : (1917) 5 LW 334