High Courts21 Nov 1916
The Mylapore Permanent Benefit Fund Limited and Another Vs T. Arogiaswami Pillay
Madras High Court · (1917) ILR (Mad) 1004
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 3 of 27
High Courts21 Nov 1916
Abdul Majeeth Khan sahib Vs C. Krishnamachariar
Madras High Court · (1917) ILR (Mad) 243 : (1917) 5 LW 767 : (1917) 32 MLJ 195
High Courts21 Nov 1916
The Mylapore Permanent Benefit Fund Ltd. and Another Vs T. Arogiasami Pillai
Madras High Court · (1917) ILR (Mad) 1004 : (1917) 32 MLJ 528
High Courts17 Nov 1916
Narayanasamy Aiyar Vs Kuppusamy Aiyar
Madras High Court · 37 Ind. Cas. 41 : (1917) 5 LW 372
High Courts16 Nov 1916
Maliyakkal Kathiri Mutte Musaliar Vs Purathayil Puthiyakath Kutti Chekkutti Musaliar and Others
Madras High Court · 39 Ind. Cas. 425 : (1917) 5 LW 330
High Courts16 Nov 1916
Ramanathan Chetty, By His Next Friend Seethai Achi Vs A. R. A. R. S. M. Somasundaram Chettiar and Others
Madras High Court · 37 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts15 Nov 1916
Subba Naick Vs Rama Aiyar and Another
Madras High Court · 37 Ind. Cas. 892
Guardians and Wards Act, 1890 — Section 34, 7
High Courts15 Nov 1916
Chettiar alias Vairavan Chettiar, Aramanai Rangasami Chettiar, Govindasami Chettiar (dead) and Others and Kolandavelu Udayan and Others Vs Vaithilinga Mudaliar and Others Srinivasa Aiyar and Others Vs Vaithilinga Mudaliar and Others Vaithilinga Mudaliar and Others Vs Srirangathanni and Others T. V. Gopalasami Mudaliar Vs Vaithilinga Mudaliar and Others
Madras High Court · 41 Ind. Cas. 546
High Courts15 Nov 1916
Subba Naick Vs Rama Ayyar and Another
Madras High Court · (1917) ILR (Mad) 775 : (1917) 5 LW 261
High Courts15 Nov 1916
Saravana Pillai Vs Arunachalam Chettiar
Madras High Court · (1917) ILR (Mad) 841
High Courts15 Nov 1916
The Secretary of State for India in Council Vs Sri Sri Sri Meerja Sri Pasupati Vijayarama Gajapathi Raju Maharajah Manya Sultan Bahadur Rajah of Vizianagaram and Another
Madras High Court · (1917) ILR (Mad) 1083
High Courts15 Nov 1916
Godavarty Sundaramma Vs Godavarty Mangamma
Madras High Court · (1918) 8 LW 88 : (1918) 34 MLJ 558
Court Fees Act, 1870 — Section 7(v)(b)
High Courts15 Nov 1916
R.M.M.S.T. Somasundaram Chettiar alias Vairavan Chettiar and Others Vs Vaithilinga Mudaliar and Others
Madras High Court · (1917) ILR (Mad) 846 : (1917) 6 LW 258
High Courts15 Nov 1916
P.L.S. Palaniappa Chetty alias Shanmugam Chetty Vs P.L.P.P.L. Palaniappa Chetty and Others
Madras High Court · (1917) ILR (Mad) 18 : (1917) 5 LW 776 : (1917) 32 MLJ 304
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts15 Nov 1916
Saravana Pillai Vs Arunachellam Chettiar minor by his next friend Venkatachellam Chettiar through his agent Subramania Chettiar
Madras High Court · (1917) ILR (Mad) 841 : (1917) 5 LW 538 : (1917) 32 MLJ 553
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts15 Nov 1916
Godavarthy Sundaramma Vs Godavarthy Mangamma
Madras High Court · 47 Ind. Cas. 543
Court Fees Act, 1870 — Section 7(v)(6)
High Courts14 Nov 1916
K.M.P.R. Palaniappa Chettiar Vs V.R.M.M. Ramaswami Chettiar and Others
Madras High Court · (1916) 4 LW 615 : (1917) 32 MLJ 54
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts14 Nov 1916
Manepalli Mangamma and Others Vs Manepalli Sathiraju
Madras High Court · (1917) 5 LW 246 : (1916) 31 MLJ 816
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts14 Nov 1916
H. Sitaramaya Vs M. Ramappaya (deceased) and Others
Madras High Court · 39 Ind. Cas. 160 : (1917) 5 LW 207
High Courts13 Nov 1916
Somasundaram Pillai and Another Vs Chokkalingam Pillai
Madras High Court · (1917) ILR (Mad) 780 : (1917) 5 LW 267