High Courts24 Oct 1916
In Re: Venkatakrishnayya and Another
Madras High Court · (1917) ILR (Mad) 591 : 39 Ind. Cas. 294 : (1916) 31 MLJ 837
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 5 of 27
High Courts24 Oct 1916
Chinna Rajamanarru Vs Lingamallu Radhakrishnayya and Another
Madras High Court · (1917) 32 MLJ 400
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Oct 1916
Konduvetty Thakkiyakkal Shaik Aptab Shaha Valiya Thangal Vs Moyan and Others
Madras High Court · 39 Ind. Cas. 371 : (1917) 5 LW 266
High Courts23 Oct 1916
Dodda Sannekappa and Another Vs Sakravva and Others
Madras High Court · 36 Ind. Cas. 831
High Courts20 Oct 1916
In Re: Paruchury Venkatappayya Choudari
Madras High Court · 36 Ind. Cas. 872
Penal Code, 1860 (IPC) — Section 415, 420
High Courts20 Oct 1916
Krishnappa Naidu and Another Vs Alamelu Ammal
Madras High Court · 36 Ind. Cas. 855 : (1917) 5 LW 165
Criminal Procedure Code, 1898 (CrPC) — Section 145Government of India Act, 1915 — Section 107
High Courts19 Oct 1916
Balaswamy Ayyar and Others Vs Venkataswamy Naicken and twenty-seven Ors.
Madras High Court · (1917) ILR (Mad) 745
High Courts19 Oct 1916
Baluswami Aiyer and Another Vs Venkitaswamy Naicken and Others
Madras High Court · 40 Ind. Cas. 531
High Courts19 Oct 1916
Baluswami Iyer and Another Vs Venkitasamy Naicken and Others
Madras High Court · (1917) ILR (Mad) 745 : (1917) 32 MLJ 24
Limitation Act, 1908 — Article 134
High Courts18 Oct 1916
In Re: Mr. Annie Besant
Madras High Court · (1916) ILR (Mad) 1085 : (1917) 5 LW 51 : (1917) 32 MLJ 151
Government of India Act, 1915 — Section 107, 108
High Courts18 Oct 1916
Mrs. Annie Besant Vs The Government of Madras
Madras High Court · (1916) ILR (Mad) 1164 : 37 Ind. Cas. 525
Government of India Act, 1858 — Section 65Press Act, 1910 — Section 17, 22, 3, 4
High Courts17 Oct 1916
Gatiganti Subbarayudu and Others Vs Arumilli Surayya
Madras High Court · 37 Ind. Cas. 914
High Courts16 Oct 1916
Marudanayagam Pillai Vs Munusamy Pillai and Others
Madras High Court · 37 Ind. Cas. 776
High Courts13 Oct 1916
In Re: Medai Dhalavoy Tirumala-Yappa Mudeliar
Madras High Court · 37 Ind. Cas. 524
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Oct 1916
Margasahaya Chetty Vs Gandala Nadiabba and Another
Madras High Court · 36 Ind. Cas. 843
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts13 Oct 1916
Soorthingjee Sakalchand Vs Mahomed Nasurudeen and Another
Madras High Court · (1917) 32 MLJ 146
Contract Act, 1872 — Section 56
High Courts13 Oct 1916
Gandla Nadiabba and Another Vs Margasahaya Chetty
Madras High Court · (1917) 5 LW 290 : (1917) 32 MLJ 78
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts12 Oct 1916
Poosarla Chinnasway Vs Kattamoori Venkatarama Krishnayya and Others
Madras High Court · 37 Ind. Cas. 778 : (1916) 4 LW 502