High Courts02 Oct 1916
Sivakolundu Pillai Vs Ganapathy Iyer and Others
Madras High Court · 37 Ind. Cas. 964
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 99
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 7 of 27
High Courts29 Sept 1916
Kannusami Thanjiroyan Vs Muthusami Pillai, Deceased and Others
Madras High Court · 38 Ind. Cas. 194 : (1917) 5 LW 250
Limitation Act, 1963 — Article 148, 18Trusts Act, 1882 — Section 64
High Courts27 Sept 1916
In Re: Anipe Palladu
Madras High Court · 36 Ind. Cas. 847 : (1917) 5 LW 327
Criminal Procedure Code, 1898 (CrPC) — Section 276, 326
High Courts25 Sept 1916
Mulambath Kunhammad and Others Vs Acharath Parakat Kathiri Kutti and Others
Madras High Court · (1917) 5 LW 472 : (1916) 31 MLJ 827
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 53
High Courts22 Sept 1916
Thachangot Cheruvani Narayani Amma and Another Vs Malammal Kootancheri Kunchukutti Amma and Others
Madras High Court · (1917) 32 MLJ 541
Malabar Compensation for Tenants Improvements Act, 1887 — Section 3(h)
High Courts21 Sept 1916
Subramaniam Chettiar Vs Arjuna Perumal, Minor, By His Mother and Guardian Velammal
Madras High Court · 37 Ind. Cas. 377
High Courts21 Sept 1916
Kovvuri Thirujpathi Raju Vs Kovvuri Venkataraju, minor by his Mother and Guardian Sanyasamma and Others
Madras High Court · 40 Ind. Cas. 418
High Courts21 Sept 1916
Imbiohi Vs Achampat Avukoya Haji and Others
Madras High Court · (1917) 33 MLJ 58
Transfer of Property Act, 1882 — Section 100
High Courts21 Sept 1916
S. Venkatikrishna Pattar Vs R. Krishna Pattar
Madras High Court · (1916) 31 MLJ 820
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Sept 1916
S. Venkatakrishna Pattar and R. Krishna Pattar Vs R. Venkatakrishna Pattar
Madras High Court · 37 Ind. Cas. 900
Civil Procedure Code, 1908 (CPC) — Section 115, 73
High Courts20 Sept 1916
M.K. Ramaswami Pattar Vs Gopalan Styled Kallampalli Valia Nayar Avergal (dead) and Others
Madras High Court · (1917) 32 MLJ 97
High Courts19 Sept 1916
Vengu Naidu and Others Vs The Deputy Collector of Madura Division
Madras High Court · (1918) 34 MLJ 279
Land Acquisition Act, 1894 — Section 12(2)
High Courts18 Sept 1916
P.M.A. Rm. Muthiah Chettiar and Others Vs A.V.A. Chitambaram Chetti and Another
Madras High Court · (1916) 4 LW 456 : (1916) 31 MLJ 688
High Courts18 Sept 1916
Murali Doss Brijaratna Doss and Others Vs The Official Assignee of Madras
Madras High Court · 43 Ind. Cas. 532 : (1917) 6 LW 663
High Courts18 Sept 1916
Annamalai Pathan and Another Vs Muthu Vijaya Raghunath Muthukumara Vanangamudi Veluvetti Thevar and Others
Madras High Court · 39 Ind. Cas. 427 : (1917) 5 LW 120
High Courts15 Sept 1916
Ramasami Aiyangar Vs Govinda Iyer and Another
Madras High Court · (1917) 5 LW 443 : (1916) 31 MLJ 839
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts15 Sept 1916
Abdul Kasim Vs Thambusami Pillai and Others
Madras High Court · 37 Ind. Cas. 673 : (1917) 5 LW 701
Civil Procedure Code, 1908 (CPC) — Section 102, 115, 47
High Courts14 Sept 1916
Muthuswami Nadan and Another Vs Kalinga Muppan
Madras High Court · 36 Ind. Cas. 158
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts13 Sept 1916
V. Ramaswami Aiyar Vs The Madras Times Printing and Publishing Company, Limited
Madras High Court · 37 Ind. Cas. 655