High Courts13 Sept 1916
Abdul Rahim Sahib Vs P. Gangathara Aiyar
Madras High Court · 37 Ind. Cas. 436 : (1916) 4 LW 402
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 8 of 27
High Courts12 Sept 1916
Ramanathan Chatty through his next friend Valliammaiachi Vs Kasi alias Kathiresan Chetty and Others
Madras High Court · 36 Ind. Cas. 804 : (1916) 4 LW 452 : (1916) 31 MLJ 685
High Courts12 Sept 1916
Nagappa Chettiar and Others Vs Chidambaram Chettiar and Others
Madras High Court · 36 Ind. Cas. 812 : (1916) 4 LW 455 : (1916) 31 MLJ 687
High Courts11 Sept 1916
S. Subba Rao and Others Vs N. Peritmal Reddy and P. Muniappa Reddy
Madras High Court · 37 Ind. Cas. 906 : (1917) 5 LW 467
Civil Procedure Code, 1908 (CPC) — Section 11Madras Estates Land Act, 1908 — Section 189Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Sept 1916
Kavanoor Velayuda Reddi and Others Vs Reddyvari Narasimha Reddy and Others
Madras High Court · (1917) 5 LW 111 : (1917) 32 MLJ 263
Limitation Act, 1908 — Section 20
High Courts08 Sept 1916
In Re: Abdul Rahiman Khan Sahib
Madras High Court · 36 Ind. Cas. 142 : (1916) 4 LW 556
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 504
High Courts06 Sept 1916
Imam Bee and Others Vs Molla Khasim Sahib and Others
Madras High Court · 37 Ind. Cas. 889 : (1917) 5 LW 226
High Courts06 Sept 1916
Alluri Subbaraju and Alluri Venkatasomaraju Vs Alluri Rambhadra Raju alias Varahalu Raju
Madras High Court · 35 Ind. Cas. 821 : (1916) 4 LW 440
High Courts05 Sept 1916
Chinna Meera Rowther Vs C. Kumarachakravarthi Aiyangar and Others
Madras High Court · 36 Ind. Cas. 906
Provincial Insolvency Act, 1920 — Section 46
High Courts05 Sept 1916
Gokula Venkamma Vs Gokula Narasimham and Others
Madras High Court · 37 Ind. Cas. 642
Limitation Act, 1963 — Article 120, 125, 93
High Courts05 Sept 1916
Kumarappa Chettiar by his Agent Velliappa Chetti Vs Murugappa Chettiar and Others
Madras High Court · 36 Ind. Cas. 771
Provincial Insolvency Act, 1920 — Section 46
High Courts04 Sept 1916
In Re: Mannar Krishnan Chetty; In Re: Arunachellam Pillai; In Re: Rangiah Chetty and Another
Madras High Court · 35 Ind. Cas. 816 : (1916) 4 LW 373
High Courts31 Aug 1916
In Re: Perumal Naik and Others
Madras High Court · 36 Ind. Cas. 582 : (1916) 4 LW 552
High Courts31 Aug 1916
A.S.S. Subbaiya Pandaram Vs Mahamad Musthapa Maracayar and Others
Madras High Court · (1917) 5 LW 690 : (1917) 32 MLJ 85
Transfer of Property Act, 1882 — Section 69
High Courts30 Aug 1916
V. Venkataramiah Pillai and Another Vs P. V. Subramania Pillai and Others
Madras High Court · 37 Ind. Cas. 799
Contract Act, 1872 — Section 74
High Courts30 Aug 1916
Tanguturi Jagannadham Alias Hanumantha Rao Vs K. Seshagiri Rao and Others
Madras High Court · 37 Ind. Cas. 387
High Courts29 Aug 1916
Kunchithapatham Pillai and Others and Doraisaml Pillai and Another Vs Palamalai Pillai and Others
Madras High Court · 39 Ind. Cas. 405
High Courts29 Aug 1916
Kunchithapatham Pillai Vs Palamalia Pillai (deceased) and Others
Madras High Court · (1917) 32 MLJ 347
Contract Act, 1872 — Section 70
High Courts29 Aug 1916
Best and Co. Ltd. Vs The Deputy Collector and The National Bank of India Ltd. and Another
Madras High Court · 36 Ind. Cas. 621
Specific Relief Act, 1877 — Section 45
High Courts28 Aug 1916
Hajee Siddick Hajee Sumar Sait and Another Vs Mahomed Hussain Sait By His Next Friend Zaccharia Ismail Sait
Madras High Court · 37 Ind. Cas. 728 : (1916) 4 LW 521
Contract Act, 1872 — Section 241Trusts Act, 1882 — Section 88(f)