High Courts17 Aug 1916
Aiyasamier (dead) and Others Vs Venkatachela Mudali and Another
Madras High Court · (1917) ILR (Mad) 989 : (1916) 4 LW 507 : (1916) 31 MLJ 513
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 10 of 27
High Courts17 Aug 1916
V. Ramaswami Aiyar Vs Gnanamani Nachiar
Madras High Court · (1917) 5 LW 279 : (1916) 31 MLJ 851
Stamp Act, 1899 — Section 5, 6
High Courts16 Aug 1916
A.R.P. Narayanan Chettiar and Others Vs K.P.V.R. Veerappa Chettiar and Others
Madras High Court · (1917) ILR (Mad) 581
Bankruptcy Ordinance — Section 80(4)
High Courts16 Aug 1916
A.R.P. Narayanan Chetti and Others Vs Kana Pana Veeanna Rana Virappa Chetti and Others
Madras High Court · (1917) ILR (Mad) 581 : 35 Ind. Cas. 918 : (1916) 4 LW 422 : (1916) 31 MLJ 386
High Courts16 Aug 1916
Kalyana Venkataramana Ayyangar and Another Vs Kasturiranga Ayyangar Kasturiranga Ayyangar Vs N.C. Narasimhachariar and Thirteen Ors.
Madras High Court · (1917) ILR (Mad) 212
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts15 Aug 1916
Arakkalakath Koyatto and Others Vs Panigalatt Kunhammad
Madras High Court · 37 Ind. Cas. 664
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74
High Courts15 Aug 1916
Sivasubramania Aiyar Vs Subramania Aiyar
Madras High Court · (1916) ILR (Mad) 997 : (1916) 4 LW 415 : (1916) 31 MLJ 530
Transfer of Property Act, 1882 — Section 55(4)(6)
High Courts15 Aug 1916
K.A.N. Chidambaram Chettiar Vs Krishna Vathiyar and Others
Madras High Court · (1917) ILR (Mad) 233 : (1917) 5 LW 132 : (1917) 32 MLJ 13
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 21 Rule 2
High Courts15 Aug 1916
Mygapula Ganganna and Others Vs Sri Rajah Uppalapati Venkata Vijaya Gopalaraju Garu Bafhiyat Bashand
Madras High Court · (1916) 31 MLJ 870
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Madras Estates Land Act, 1908 — Section 77
High Courts15 Aug 1916
Kalyana Venkataramana Aiyangar and Another Vs Kasturi Ranga Aiyangar
Madras High Court · (1917) ILR (Mad) 212 : (1917) 5 LW 625 : (1916) 31 MLJ 777
Religious Endowments Act, 1863 — Section 18
High Courts14 Aug 1916
The South Indian Mills Company Limited Vs Raja Bahadur Shivalal Motilal by Agent Govindalal Pittie
Madras High Court · (1917) ILR (Mad) 706 : (1916) 4 LW 226
High Courts14 Aug 1916
The South Indian Mills Company Ltd. Vs Raja Bahadur Shivalal Motilal by Agent Govindlal Pithie
Madras High Court · 36 Ind. Cas. 617
Companies Act, 1956 — Section 141
High Courts13 Aug 1916
V.P.L.R.M. Palaniappa Chetty Vs The Official Assignee of Madras and Another
Madras High Court · 36 Ind. Cas. 787
Contract Act, 1872 — Section 247
High Courts11 Aug 1916
Bhavani alias Rukmani Amma Vs Anantha Kamthi and Others
Madras High Court · 35 Ind. Cas. 789 : (1916) 4 LW 357 : (1916) 31 MLJ 556
High Courts11 Aug 1916
In Re: Gokavarapu Perayya
Madras High Court · 36 Ind. Cas. 866 : (1916) 4 LW 198
High Courts11 Aug 1916
Gopisetti Narayanaswami Naidu Garu, Receiver, Nidadavole, Estate Vs Gangisetti Bangarayya and Others
Madras High Court · 37 Ind. Cas. 394 : (1916) 4 LW 371
High Courts11 Aug 1916
Kazhungum Parambath Parkum Puthiarakkal Etappara Kunhi Kathiah Vs Kunnumma Kandiyal IttanParamban Kunhi Sooppi and Others
Madras High Court · 39 Ind. Cas. 91 : (1916) 4 LW 286