High Courts11 Aug 1916
Kali Shettathi and Another Vs Shama Rau and Others
Madras High Court · 37 Ind. Cas. 229 : (1917) 5 LW 124
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 11 of 27
High Courts11 Aug 1916
Naranappa alias Buchanna and Others Vs Venkataraman and Others
Madras High Court · 36 Ind. Cas. 202 : (1916) 4 LW 245
Civil Procedure Code, 1908 (CPC) — Section 102Madras Estates Land Act, 1908 — Section 213
High Courts10 Aug 1916
Marwadi Mothiram (died) and Others Vs M. Samnaji (died) and Others
Madras High Court · (1916) 4 LW 351 : (1916) 31 MLJ 772
Probate and Administration Act, 1881 — Section 89
High Courts10 Aug 1916
Sree Mahant Prayag Doss Jee Varu Vs Ravur Chengama Naidu and Others
Madras High Court · 37 Ind. Cas. 456 : (1916) 4 LW 477
High Courts09 Aug 1916
Saminatha Asarl Vs G. Gopalakrishna Aiyengar
Madras High Court · 37 Ind. Cas. 750 : (1916) 4 LW 291
High Courts09 Aug 1916
A.S. Aiya Nadar Vs Tenammal by Guardian Sanganna Nadar and Another
Madras High Court · 35 Ind. Cas. 939 : (1916) 4 LW 285
High Courts09 Aug 1916
A. Bhagirathi Nethiar Amma and Another Vs M.M. Minakshi Nethiar Amma and Another
Madras High Court · 35 Ind. Cas. 891 : (1916) 4 LW 225 : (1916) 31 MLJ 438
High Courts08 Aug 1916
Mohammad Maraikkar Vs The Official Receiver and Others
Madras High Court · 36 Ind. Cas. 828 : (1917) 5 LW 123
Provincial Insolvency Act, 1920 — Section 26
High Courts08 Aug 1916
Sri Sri Sri Ramachendra Marda Raja Deo Garu by his Agent and Next Friend the Manager of Kallikota and Attagada Estates Vs Muli Podhano, Govinda Podhano, Kalu Podhano and Others and Hari Sao and Another
Madras High Court · 35 Ind. Cas. 640 : (1916) 4 LW 278
High Courts08 Aug 1916
In Re: T. Nagalinga Mudaliar
Madras High Court · (1916) 31 MLJ 426
Specific Relief Act, 1877 — Section 45
High Courts08 Aug 1916
Ayiroor Swaroopathinkal Ayiroor Malika Kovilakath Randaman Kunhunni alias Ravi Varma Rajah Avergal and Others Vs Kannamkulath Madhathil Ramasubramania Pattar and Others
Madras High Court · (1916) 4 LW 576 : (1916) 31 MLJ 733
Transfer of Property Act, 1882 — Section 59
High Courts07 Aug 1916
Kovvuri Basivi Reddi and Others Vs Nidumoori Ramayya et al
Madras High Court · (1917) ILR (Mad) 733
High Courts07 Aug 1916
The Secretary of State for India in Council Vs Srinivasachariar and Others
Madras High Court · 39 Ind. Cas. 337
High Courts07 Aug 1916
The Official Assignee of Madras Vs Vadavalli Ammal and C. Kesava Pillai and Others K. Balkrishna Naidu and C. Abdul Khader Sahib Vs The Official Assignee of Madras
Madras High Court · 36 Ind. Cas. 524 : (1916) 4 LW 425
Presidency Towns Insolvency Act, 1909 — Section 36(4), 36(5)
High Courts07 Aug 1916
P.M.A. Muthiah Chetty Vs P.V. Kothandaramaswami Naidu
Madras High Court · 35 Ind. Cas. 864
High Courts07 Aug 1916
Thevaraya Reddy and Others Vs Venkatachala Pandithan and Others
Madras High Court · (1917) ILR (Mad) 804 : (1916) 4 LW 433 : (1916) 31 MLJ 548
Transfer of Property Act, 1882 — Section 83
High Courts07 Aug 1916
The Secretary of State for India in Council Vs Srinivasa Chariar and Others
Madras High Court · AIR 1915 Mad 690 : (1917) ILR (Mad) 268 : (1917) 5 LW 170 : (1916) 31 MLJ 483
High Courts07 Aug 1916
P.M.A. Muthia Chetty Vs P.V. Kothandaramaswami Naidu
Madras High Court · (1916) 4 LW 472 : (1916) 31 MLJ 347
Registration Act, 1908 — Section 17(b)
High Courts07 Aug 1916
The Secretary of State for Indian Council Vs C.A. Mahadeva Sastrial
Madras High Court · (1917) ILR (Mad) 58 : (1917) 5 LW 817 : (1917) 32 MLJ 411
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts07 Aug 1916
Venkata Chetty Vs Aiyanna Goundan
Madras High Court · (1917) ILR (Mad) 561 : 36 Ind. Cas. 817 : (1917) 5 LW 304 : (1916) 31 MLJ 712
Evidence Act, 1872 — Section 116