COURT ARCHIVE

Madras High Court judgments, 1916

521 judgments · page 12 of 27

High Courts07 Aug 1916

Kovouri Basivireddi and Others Vs Nidumoori Ramayya and Another, Geddala Pulligadu and Another, Vunnamatlu Ramudu and Another and Chinthapalli Chandrigadu and Another

Madras High Court · 36 Ind. Cas. 445

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63

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High Courts07 Aug 1916

Abdul Khader Sahib Vs The Official Assignee of Madras

Madras High Court · (1916) 08 MAD CK 0008

Presidency Towns Insolvency Act, 1909 — Section 36(4), 36(5)

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High Courts03 Aug 1916

Bhuvaragha Iyengar Vs Natesa Iyer and Others

Madras High Court · AIR 1918 Mad 1302 : 37 Ind. Cas. 768 : (1917) 5 LW 127

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High Courts03 Aug 1916

Neelakanta Rao and Another Vs Narayanaswami Aiyar and Others

Madras High Court · 37 Ind. Cas. 733

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High Courts03 Aug 1916

Neelakanta Row and Others Vs Narayanaswami Aiyar and Others

Madras High Court · (1916) 31 MLJ 847

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High Courts03 Aug 1916

Mathu K.R.V. Arunachalam Chetty and Others Vs M.R.R.M. Murugappa Chetty and Others

Madras High Court · 36 Ind. Cas. 516 : (1916) 4 LW 327

Transfer of Property Act, 1882 — Section 81

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High Courts01 Aug 1916

K.N. Rama Aiyar Vs G. Parth Sarathy Cheity and Others

Madras High Court · 43 Ind. Cas. 385

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High Courts31 Jul 1916

Vanheri Manakkal Purushothaman Nambudri Vs Purumpulanil Sankunni Menon and Others

Madras High Court · 36 Ind. Cas. 551 : (1916) 4 LW 184

Transfer of Property Act, 1882 — Section 93

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High Courts27 Jul 1916

Narasinga Row Gaday Row Sahib and Others Vs Rangasami Thevan

Madras High Court · 35 Ind. Cas. 871 : (1916) 4 LW 397

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High Courts27 Jul 1916

Mulla Veettil Ussain and Others Vs Subramania Aiyar and Others

Madras High Court · 35 Ind. Cas. 877 : (1916) 31 MLJ 431

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High Courts26 Jul 1916

Thonokadavath Awalla and Another Vs Ammian Mannil Kuttiali Valiaparambath Korumban Vs Koroth Kandiyil Krishna Kurup

Madras High Court · 36 Ind. Cas. 471 : (1916) 4 LW 73

Criminal Procedure Code, 1898 (CrPC) — Section 250

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High Courts25 Jul 1916

Mullangi Venkatasubbamma and Others Vs Mullangi Venkatarangam Chetty and Another

Madras High Court · 36 Ind. Cas. 678 : (1916) 4 LW 264 : (1916) 31 MLJ 280

Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts25 Jul 1916

Sri Raghunatha Doss Vs Sri Sri Sir Vikrama Deo, Maharaja of Jeypore

Madras High Court · (1916) 4 LW 240 : (1916) 31 MLJ 319

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4

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High Courts25 Jul 1916

Public Prosecutor Vs Madhava Bhonjo Santos and seven Ors.

Madras High Court · 36 Ind. Cas. 161 : (1916) 4 LW 377 : (1916) 31 MLJ 305

Penal Code, 1860 (IPC) — Section 186, 434

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High Courts24 Jul 1916

Veerabhadrah Iyer Vs President, Corporation of Madras

Madras High Court · 35 Ind. Cas. 589

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High Courts24 Jul 1916

Maduru Brahmayya Vs Vedula Vellamma (died) and Others

Madras High Court · (1916) 4 LW 408 : (1916) 31 MLJ 509

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7

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High Courts24 Jul 1916

Veerabhadrah Aiyar Vs President, Corporation of Madras

Madras High Court · (1916) 31 MLJ 315

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High Courts24 Jul 1916

Meduru Brahmayya Vs Vedulu Yellamma and Others

Madras High Court · 36 Ind. Cas. 437

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7

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High Courts24 Jul 1916

Reguna Nagendran Chetty and Others Vs Kuppusami Aiyen and Another

Madras High Court · 36 Ind. Cas. 593 : (1916) 4 LW 148

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High Courts19 Jul 1916

Kamakshi Ammal Vs Pitchu Aiyar and Others

Madras High Court · (1916) 31 MLJ 561

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17

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