High Courts19 Jul 1916
Kamatchi Ammal Vs Pichu Iyer and Others
Madras High Court · (1916) ILR (Mad) 876 : (1916) 4 LW 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 13 of 27
High Courts19 Jul 1916
Venkati Rama Reddi and Others Vs Pillati Rama Reddi and Others
Madras High Court · (1917) ILR (Mad) 204 : (1916) 4 LW 465 : (1916) 31 MLJ 690
Transfer of Property Act, 1882 — Section 123
High Courts18 Jul 1916
Ramachandra Naidu Vs Tirupathi Naidu and Others
Madras High Court · 35 Ind. Cas. 614
High Courts18 Jul 1916
Mohamad Rowther Vs Pichai Rowther and Others
Madras High Court · 35 Ind. Cas. 624 : (1916) 4 LW 534
High Courts18 Jul 1916
Muthu Reddi and Others Vs Muthu Venkatapathi eddi and Another
Madras High Court · (1916) 4 LW 168 : (1916) 31 MLJ 354
High Courts17 Jul 1916
Yellampalle Venkatappa Vs Matam Nanjappa
Madras High Court · 35 Ind. Cas. 594 : (1916) 4 LW 112
High Courts17 Jul 1916
Ponnambala Moothan Vs Mahadeva Pattar and Others
Madras High Court · 35 Ind. Cas. 697
High Courts17 Jul 1916
Poduru Lakshmi Narayana and Others Vs Ponnada Pallamraju and Others
Madras High Court · 37 Ind. Cas. 354 : (1916) 4 LW 101
High Courts17 Jul 1916
Kota Balabadra Patro Vs Khetra Doss and Others
Madras High Court · 25 Ind. Cas. 401 : (1916) 4 LW 99 : (1916) 31 MLJ 275
Transfer of Property Act, 1882 — Section 44
High Courts14 Jul 1916
Rayarath Parkum Kuruman Kandiyal Kombilan Ammotti Vs Kottekulath Kunhi Sankaran Adiodi
Madras High Court · 37 Ind. Cas. 83
High Courts14 Jul 1916
Dhanukodi Asari Vs Muthuswamy Aiyar and Others
Madras High Court · 35 Ind. Cas. 490 : (1916) 4 LW 32
High Courts14 Jul 1916
Emperor Vs Sankar Narayana Chetti, Proprietor of Aswin and Co., Chemists and Druggists, Broadway
Madras High Court · 35 Ind. Cas. 488
High Courts14 Jul 1916
The King Emperor Vs Musa and Another
Madras High Court · (1917) ILR (Mad) 556
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts14 Jul 1916
The Public Prosecutor Vs Musa Sakharam
Madras High Court · (1916) 4 LW 503 : (1916) 31 MLJ 285
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts14 Jul 1916
In Re: Musa and Another
Madras High Court · 36 Ind. Cas. 839
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)
High Courts13 Jul 1916
Vitoba Rao and Another Vs T. Narasinga Rao and Another
Madras High Court · 35 Ind. Cas. 507 : (1916) 4 LW 55
High Courts13 Jul 1916
In Re: Samba Pillai and Others
Madras High Court · 35 Ind. Cas. 823 : (1916) 4 LW 125
High Courts11 Jul 1916
Palaniappa Mudali and Another Vs The Official Receiver of Trichinopoly and Another
Madras High Court · AIR 1915 Mad 82 : 35 Ind. Cas. 610 : (1916) 4 LW 51 : (1917) 32 MLJ 84
Provincial Insolvency Act, 1920 — Section 16, 18
High Courts11 Jul 1916
Rallabhandi Venkata Ratnam and Another Vs Rallabhandi Raja Ram Mohana Rao, minor by his next friend Malladi Viswanadha Sastri and Others
Madras High Court · 35 Ind. Cas. 854