COURT ARCHIVE
Madras High Court judgments, 1916
521 judgments · page 9 of 27
In Re: A Vakil of the High Court
Madras High Court · (1917) ILR (Mad) 69 : 39 Ind. Cas. 289
Vadakke Peediyakkal Unniankutty Vs Vallapally Govindan Nair
Madras High Court · 36 Ind. Cas. 869
Thirumalai Alwar Aiyangar Swamigal and Others Vs Lakshmi Sadagopa Aiyangar and Others
Madras High Court · 36 Ind. Cas. 568 : (1916) 4 LW 562 : (1916) 31 MLJ 758
Sri Pedda Vikrama Deo Garu Vs The Maharaja of Jeypore and Another
Madras High Court · 36 Ind. Cas. 801 : (1916) 4 LW 499
Srimanth Sethurama Sahib Powar, through his Authorised Agent G.B. Bakshi of Tanjore Vs Srimantha Chotta Raja Sahib Mohitoy Alias Chimma Sahib
Madras High Court · 40 Ind. Cas. 820
Ponnurangam Pillai and Others Vs Lal Khan Sahib and Another Chakrapani Aiyar Vs Lal Khan Sahib
Madras High Court · 37 Ind. Cas. 348
V.C.T.N. Chidambaram Chettiar Vs Ayyasawmi Thevan
Madras High Court · (1917) ILR (Mad) 585
P.V. Sriramulu Naidu Vs Kolandaivelu Mudali
Madras High Court · (1916) 4 LW 332 : (1916) 31 MLJ 479
Veeyanna Sina Thana Navanna Chidambaram Chettiar Vs Ayyasami Thevan
Madras High Court · 36 Ind. Cas. 741 : (1916) 4 LW 261 : (1916) 31 MLJ 401
Raman Pandithan Vs Satha Cudumban and Others
Madras High Court · 36 Ind. Cas. 387 : (1916) 4 LW 366 : (1916) 31 MLJ 502
Sambasiva Ayyar and Another Vs Subramania Ayyar and Others
Madras High Court · 36 Ind. Cas. 576 : (1916) 4 LW 260
Seshagiri and Others Vs Tenkamakki Sankayya Setti and Another
Madras High Court · 36 Ind. Cas. 1001 : (1916) 4 LW 258
The Taluk Board Vs Janakiammal
Madras High Court · 36 Ind. Cas. 384 : (1916) 4 LW 336
King Emperor Vs Karri Venkanna Patrudu
Madras High Court · 36 Ind. Cas. 483 : (1916) 4 LW 383 : (1916) 31 MLJ 440
In Re: S. Raja Rao
Madras High Court · 36 Ind. Cas. 159 : (1916) 4 LW 337
Sankaralinga Tevan and Others Vs Avudai Ammal
Madras High Court · 35 Ind. Cas. 826
Panakkal Iyyappan and Another Vs Elachar Chakkunnt
Madras High Court · 41 Ind. Cas. 556
Kovvuri Basivireddi (died) and Others Vs Nidumoori Ramayya and Others
Madras High Court · (1916) 31 MLJ 394