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Madras High Court judgments, 2012

2,571 judgments · page 3 of 129

High Courts18 Dec 2012Dismissed

D. Mahendra Kumar Jain Proprietor M/S. Sri Venkateshwara Enterprises 56 Strotten Muthia Mudali ST Chennai 79 Vs R. Damodaran Proprietor M/S. Lakshmi Electricals 26, II Cross ST CIT Nagar West Chennai 35, G. Sethu Madhavan Asst Vice President JLL, P and D.S. Level 8 Tower II TVH Belisca Tower Block 94 Mrc Nagar Chennai 28 and M/S. B.A. Continum Private Limited 9th floor Crest Building Phase II Ascendas IT Park, Taramani Chennai 113

Madras High Court · (2012) 12 MAD CK 0074

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High Courts18 Dec 2012Dismissed

P.S. Sekar and Others Vs State

Madras High Court · (2013) MLJ(Cri) 710

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239, 240Penal Code, 1860 (IPC) — Section 420Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 — Section 13, 2(2), 2(3), 5, 6(4)
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High Courts17 Dec 2012

S. Shajin Vs The State

Madras High Court · (2013) 2 CTC 593 : (2013) 1 LW(Cri) 298 : (2013) 2 MLJ(Cri) 664

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25Penal Code, 1860 (IPC) — Section 100, 300, 302, 304(i), 304(ii)
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High Courts17 Dec 2012

S. Rajan Vs E. Satyanarayanan

Madras High Court · (2013) 1 LW(Cri) 598

Criminal Procedure Code, 1973 (CrPC) — Section 200, 313(1)(b)Evidence Act, 1872 — Section 114, 27General Clauses Act, 1897 — Section 27
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High Courts17 Dec 2012Dismissed

Pandi Vs State

Madras High Court · (2013) 1 MLJ(Cri) 508

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
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High Courts14 Dec 2012Dismissed

N. Ramaiah Vs State

Madras High Court · (2013) MLJ(Cri) 745

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 39(1), 40, 46(1), 50, 62Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 206, 242, 243
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