High Courts14 Dec 2012
E. Chandrasekar and Another Vs V. Nadamuni and Others
Madras High Court · (2013) 1 LW 771
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 4 of 129
High Courts14 Dec 2012Disposed Off
Sabareesan Vs Superintending Engineer, Operation and Maintenance
Madras High Court · AIR 2013 Mad 111
High Courts14 Dec 2012Allowed
Ramesh and Others Vs State
Madras High Court · (2013) 1 MLJ(Cri) 505
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 3(a), 4(i)a(ii)Penal Code, 1860 (IPC) — Section 379
High Courts14 Dec 2012Allowed
M/s. Gem Graphics Vs M/s. Sri Sai Papers
Madras High Court · (2013) 1 LW 452
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(3), Order 38 Rule 6(2), 94(b)
High Courts14 Dec 2012Allowed
K. Pichaimani Vs The Management, The Tamil Nadu State Transport Corporation Limited and Another
Madras High Court · (2013) 137 FLR 307 : (2013) LabIC 1929 : (2013) 1 LLN 781
Constitution of India, 1950 — Article 226
High Courts14 Dec 2012Dismissed
M. Srinivasan Vs The State Election Commissioner, The District Electoral Officer-cum-District Collector, The Returning Officer-cum-Special Deputy Collector, Sedapatti Panchayat Union and Santhakumari
Madras High Court · (2013) 2 LW 860
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 171(E), 188Representation of the People Act, 1951 — Section 123, 133
High Courts14 Dec 2012Dismissed
V. Panchavarnam Vs K. Balasubramanian and Others
Madras High Court · (2013) LabIC 1899
Constitution of India, 1950 — Article 16, 30(1), 309
High Courts14 Dec 2012Dismissed
C. Padmanabhan Vs Secretary to Government, Labour and Employment Department and Another
Madras High Court · (2013) 1 LLN 532
High Courts14 Dec 2012Dismissed
D. Sunilkumar Vs The Chief Educational Officer and Others
Madras High Court · (2013) 1 LLN 547
High Courts14 Dec 2012Dismissed
A. Balamurugan Vs Tamil Nadu Public Service Commission and Others
Madras High Court · (2013) LabIC 1114
Constitution of India, 1950 — Article 14, 15
High Courts13 Dec 2012Dismissed
Madras Fertilizers Ltd. Vs E.S.I. Corporation and Others
Madras High Court · (2013) 137 FLR 303 : (2013) 2 LLJ 365
Employees State Insurance Act, 1948 — Section 1, 40, 41, 42, 43
High Courts13 Dec 2012Dismissed
S. Nallathambi Vs Kaliyaperumal and Others
Madras High Court · (2013) 1 MLJ(Cri) 557
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 498(A)
High Courts13 Dec 2012Dismissed
Managing Director, Tamil Nadu State Transport Corporation and Others Vs N. Sadayapillai
Madras High Court · (2013) 2 LLJ 79
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts13 Dec 2012Allowed
Prestige Estates Projects Limited Vs State of Tamil Nadu and Urban Development Department and Others
Madras High Court · (2013) 1 MLJ 821
Constitution of India, 1950 — Article 14Negotiable Instruments Act, 1881 (NI) — Section 80Registration Act, 1908 — Section 80
High Courts13 Dec 2012
K. Chinnathambi @ Aruva Chinnathambi and Another Vs State
Madras High Court · (2013) 2 MLJ(Cri) 51
Criminal Procedure Code, 1973 (CrPC) — Section 2(o), 313Evidence Act, 1872 — Section 114(a), 18, 27, 8Identification of Prisoners Act, 1920 — Section 2(b)
High Courts13 Dec 2012Disposed Off
M.S. Sethuramaraja Vs The State of Tamil Nadu, The Commissioner and The District Collector
Madras High Court · (2013) WritLR 575
High Courts13 Dec 2012
Silambarasan Vs State
Madras High Court · (2013) 2 MLJ(Cri) 724 : (2013) 3 RCR(Criminal) 838
High Courts13 Dec 2012Allowed
P. Lakshmanan Vs Muniappan
Madras High Court · (2013) 2 CTC 89
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17, 49
High Courts12 Dec 2012Allowed
Kamalammal Vs State of Tamil Nadu
Madras High Court · (2013) 1 MadWN(Civil) 830
High Courts12 Dec 2012
Thirunavukkarasu @ Thiruna and Another Vs State
Madras High Court · (2013) MLJ(Cri) 741
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34