High Courts07 Dec 2012Dismissed
S. Lakshmi and Others Vs M. Tamilselvi and Another
Madras High Court · (2013) 28 MLJ 424
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 6 of 129
High Courts07 Dec 2012Dismissed
R. Anand Babu Vs Chairman cum Managing Director, Tamil Nadu Generation and Distribution Corporation Limited
Madras High Court · (2013) 2 MLJ 701
High Courts07 Dec 2012Allowed
Renisha E.K. and Another Vs Union of India and Others
Madras High Court · (2013) 2 MLJ 657
High Courts07 Dec 2012Dismissed
State Vs Arul and Another
Madras High Court · (2013) 1 MLJ(Cri) 260
Criminal Procedure Code, 1973 (CrPC) — Section 190(i)(a), 246(4), 256, 313Railway Property (Unlawful Possession) Act, 1966 — Section 3, 3(a), 3(b)
High Courts07 Dec 2012Dismissed
Saradhambal and others Vs Ramakrishnan and others
Madras High Court · (2013) 1 LW 436
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts07 Dec 2012Allowed
Tamil Nadu Ex Servicemen's Corporation Limited Vs Principal Labour Court and Others
Madras High Court · (2013) 2 MLJ 526
Industrial Disputes Act, 1947 — Section 2(A)(2), 2A(2)
High Courts07 Dec 2012
R. Sankarasubbu Vs The Commissioner of Police Egmore Chennai and The Inspector of Police R-5 Tirumangalam Police Station Chennai
Madras High Court · (2013) 1 CTC 1 : (2013) 1 LW(Cri) 1 : (2013) MLJ(Cri) 1 : (2013) 3 RCR(Criminal) 745
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 174, 482Penal Code, 1860 (IPC) — Section 302
High Courts06 Dec 2012
D. Narayanan and Another Vs Commissioner, Cuddalore, Municipality and Others
Madras High Court · (2013) 2 MLJ 165
High Courts06 Dec 2012Disposed Off
N. Thirumal Vs K. Somasundaram
Madras High Court · (2013) 2 MadWN(Civil) 432
High Courts06 Dec 2012Dismissed
Pandian Vs M. Kamalakannan
Madras High Court · (2013) 1 MLJ(Cri) 586
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, 11, 115Constitution of India, 1950 — Article 21, 217(3)Criminal Procedure Code, 1973 (CrPC) — Section 254(2)
High Courts06 Dec 2012Dismissed
P. Jayaaj Vs State
Madras High Court · (2013) 1 MLJ(Cri) 568
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 506(ii)
High Courts06 Dec 2012Allowed
V. Rajamani and Another Vs Sub Inspector of Police
Madras High Court · (2013) 2 MLJ(Cri) 580
Penal Code, 1860 (IPC) — Section 109, 148, 307, 323, 324
High Courts06 Dec 2012Allowed
Venkatesh alias Ponsekar Vs Sivaneshwari
Madras High Court · (2013) 2 MLJ(Cri) 517
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127Hindu Marriage Act, 1955 — Section 24
High Courts06 Dec 2012
M. Madhan Mohan Vs State of Tamil Nadu and Others
Madras High Court · (2013) 1 MLJ 616
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 11, 17, 17(1), 17(2), 17(4)
High Courts06 Dec 2012Allowed
M. Jayapal Vs M.N. Sampath and Others
Madras High Court · (2013) 1 LW 623
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Partnership Act, 1932 — Section 69, 69(3)
High Courts06 Dec 2012Allowed
Misiriya Umma and Others Vs Mary Perez and Others
Madras High Court · (2013) 1 LW 783
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Dec 2012
P. Venkatesan and Another Vs Deputy Superintendent of Police, Economic Offence Wing
Madras High Court · (2013) 1 LW(Cri) 470 : (2013) 2 MLJ(Cri) 104
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 409, 420Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 — Section 3, 5, 5(A), 9
High Courts05 Dec 2012Dismissed
Mrs. Kutty Padmini Vs Commissioner of Service Tax
Madras High Court · (2013) 39 STT 71
High Courts05 Dec 2012Dismissed
Dr. C. Rajasekharan Vs V. Sridharan and Others
Madras High Court · (2013) 28 MLJ 430
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Transfer of Property Act, 1882 — Section 106
High Courts05 Dec 2012Dismissed
Devaki and Another Vs V.R. Kannappan
Madras High Court · (2013) 1 MLJ 299
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100Limitation Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 58(c)