High Courts05 Dec 2012Allowed
A. Joseph Vs The State of Tamil Nadu, The Commissioner of Police and The Superintendent of Central Prison
Madras High Court · (2013) 1 LW(Cri) 479
Penal Code, 1860 (IPC) — Section 147, 294(b), 341
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 7 of 129
High Courts05 Dec 2012
G. Raja Vs Forest Range Officer and Another
Madras High Court · (2013) 1 LW(Cri) 450 : (2013) 1 MLJ(Cri) 455
Criminal Procedure Code, 1973 (CrPC) — Section 451Wild Life (Protection) Act, 1972 — Section 39, 39(1), 39(1)(d), 50(1)(c), 50(3A)
High Courts05 Dec 2012Dismissed
E.P. Jayaraman, Proprietor, JVR Food Products and S. Alankulam, Madurai Vs S.K. Mohanasundaram, Proprietor and Tamil Nadu Trading Company, Pollachi, Coimbatore District
Madras High Court · (2013) 2 LW(Cri) 242 : (2013) MLJ(Cri) 686
Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 142
High Courts04 Dec 2012Disposed Off
Palanichidamparam Vs S. Prema Selvam
Madras High Court · (2013) 3 LW 537
Transfer of Property Act, 1882 — Section 106
High Courts04 Dec 2012Dismissed
Dakshina Mara Nadar Sangam Vs Asokan and Others
Madras High Court · (2013) 1 LW 511 : (2013) 1 MLJ 600
Civil Procedure Code, 1908 (CPC) — Section 100Tamil Nadu Societies Registration Act, 1975 — Section 10(15), 23, 25(1), 25(2)(d), 26
High Courts04 Dec 2012
N. Hentry Vs P. Natarajan
Madras High Court · (2013) 2 MLJ(Cri) 565
Criminal Procedure Code, 1973 (CrPC) — Section 254, 254(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 138(a)
High Courts04 Dec 2012
V. Muthusamy Vs The District Collector cum District Magistrate, The Revenue Divisional Officer cum Sub Divisional Magistrate, The Tahsildar-cum-Executive Magistrate and The Inspector of Police
Madras High Court · (2013) 1 LW(Cri) 623
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 135, 136, 137
High Courts04 Dec 2012Dismissed
Ramakrishnan Vs State
Madras High Court · (2013) 1 MLJ(Cri) 581
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304(1)
High Courts04 Dec 2012Dismissed
Ravi Vs State
Madras High Court · (2013) 1 MLJ(Cri) 560
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304(1)
High Courts04 Dec 2012Allowed
Dhakshinamoorthy and others Vs Mohaiyadeen Andavar Pallivasal and another
Madras High Court · (2013) 1 LW 508
Transfer of Property Act, 1882 — Section 106Waqf Act, 1995 — Section 7, 83(9)
High Courts04 Dec 2012Dismissed
N. Kanageswary Vs T. Shrikandarah Rubindranathan
Madras High Court · (2013) 1 CTC 165 : (2013) 2 DMC 421
Family Courts Act, 1984 — Section 7, 7(c), 8
High Courts04 Dec 2012Dismissed
Rajapalayam Municipality Vs Jayabhaskaran and Others
Madras High Court · (2013) 1 CTC 171
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts04 Dec 2012
S. Soundaram Vs Deputy Commissioner of Police and Others
Madras High Court · (2013) 1 MLJ(Cri) 446
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 482Penal Code, 1860 (IPC) — Section 120B, 34, 420
High Courts04 Dec 2012Allowed
Premier Garment Processing Vs The Divisional Railway Manager and Others
Madras High Court · (2013) 1 CTC 29
Arbitration Act, 1940 — Section 9
High Courts04 Dec 2012Allowed
Sri Ragavendra Ad Lab Vs Senior Divisional Commercial Manager and Another
Madras High Court · (2013) 1 MLJ 455
Constitution of India, 1950 — Article 2(1)(d), 285, 285(1)Madras City Municipal Corporation Act, 1919 — Section 326A, 326B, 326C, 326CC, 326DRailways Act, 1989 — Section 185
High Courts04 Dec 2012Dismissed
P. Sekar and Others Vs R. Gunasekaran and Others
Madras High Court · (2013) 1 MLJ 700
High Courts04 Dec 2012Dismissed
Santha and Another Vs Veerappan and Another
Madras High Court · (2013) 28 MLJ 413
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4Evidence Act, 1872 — Section 101, 102, 115
High Courts04 Dec 2012Allowed
S.R. Ramakrishnan Vs Deputy Transport Commissioner and Another
Madras High Court · AIR 2013 Mad 100
Motor Vehicles Act, 1988 — Section 177, 31, 50, 50(1), 50(1)(b)
High Courts04 Dec 2012Dismissed
Navaneetham Ammal and Others Vs Baby Ammal and Others
Madras High Court · (2013) 2 LW 446 : (2013) 28 MLJ 456
Evidence Act, 1872 — Section 68Hindu Marriage Act, 1955 — Section 16
High Courts04 Dec 2012
P. Mahalingam Vs The Inspector of Police
Madras High Court · (2013) 2 Crimes 232