High Courts29 Nov 2012Dismissed
D.K. Samy Matriculation Higher Secondary School Vs State of Tamilnadu
Madras High Court · (2013) 3 LW 372 : (2013) 1 MLJ 403 : (2013) WritLR 537
Constitution of India, 1950 — Article 162
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 9 of 129
High Courts29 Nov 2012Dismissed
P. Palanichamy Vs Karuppaiah
Madras High Court · (2012) 11 MAD CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 243, 313Evidence Act, 1872 — Section 114, 4, 45, 93Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 20
High Courts29 Nov 2012
P. Malarasu Vs Narayanan Nadar
Madras High Court · (2012) 11 MAD CK 0145
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts29 Nov 2012Dismissed
A. Maran Vs Directorate of Medical Education Kilpauk, Chennai 600 010 and Joint Secretary to Government Health and Family Welfare Department Secretariat, Chennai 600 009
Madras High Court · (2012) 11 MAD CK 0089
Constitution of India, 1950 — Article 309
High Courts29 Nov 2012
Antony Bennet Alias B. Bobby F/N: Denny Cine and TV Dancers Dance Directors Association, Old No. 8, New No. 17 Burkit Road, T. Nagar, Chennai 17 and Others Vs The Cine and TV Dancers and Dance Directors Association and Others
Madras High Court · (2013) 1 MLJ 176
High Courts29 Nov 2012Allowed
Saranala Appa Rao Vs Joint Secretary, Government of India, Ministry of Finance, Department of Revenue, 14, Hudco Vishala Building, B-Wing, 6th Floor, Bikaji Cama Place, New Delhi 110006, The Commissioner (Appeals), No. 60, Rajaji Salai, Custom House, Chennai-1 and The Additional Commissioner of Customs (Adjn-Air), No. 60, Rajaji Salai, Custom House, Chennai-1
Madras High Court · (2012) 11 MAD CK 0076
High Courts29 Nov 2012Dismissed
Oriental Insurance Co. Ltd. Vs Ponraj and Others
Madras High Court · (2013) 1 LW 770
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 173(2)
High Courts29 Nov 2012
Balasubramaniam Vs Selvam
Madras High Court · (2013) 1 MLJ 172
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Nov 2012Allowed
M/s. G.S. Co. Leathers Vs The Commercial Tax Officer, (Enforcement) Group IV, Vellore and The Assistant Commissioner (CT) Ranipet Rural Circle, Ranipet, Vellore District.
Madras High Court · (2012) 11 MAD CK 0007
Constitution of India, 1950 — Article 226
High Courts28 Nov 2012
Majitha Begum Vs Vaheetha and Others
Madras High Court · (2012) 11 MAD CK 0305
High Courts28 Nov 2012
Ayinraj Vs General Manager (Operation), Tamil Nadu State Transport Corporation, (Kumbakonam) Limited and Another
Madras High Court · (2013) 138 FLR 907 : (2013) 2 LLJ 324
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts28 Nov 2012Dismissed
Vortex Engineering Pvt. Ltd. Vs NCR Financial Solutions Group Ltd.
Madras High Court · (2013) 54 PTC 196
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 60Specific Relief Act, 1963 — Section 34
High Courts28 Nov 2012Dismissed
K. Jackuline Sathya Priya Vs Inspector of Police and Others
Madras High Court · (2013) 2 MLJ(Cri) 486
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 161(3), 167(2)Penal Code, 1860 (IPC) — Section 294(b), 420, 498A, 506(i)Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 — Section 4
High Courts28 Nov 2012
A. Arulanandam Vs Gem Holiday Resorts Ltd. and A.M. Durairaj
Madras High Court · (2012) 11 MAD CK 0230
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts28 Nov 2012
Panayadian alias Ravishankar, Sudarsan, Sundaram and Shenbagam Vs M. Srinivasan and Others
Madras High Court · (2012) 11 MAD CK 0224
High Courts28 Nov 2012
G. Kumar Vs The Zonal Manager, Punjab National Bank, Chennai Zonal Office, No. 160, Greams Road, Thiru Building, Chennai, 600 006 and The Branch Manager, Punjab National Bank, Old Washermenpet Branch, Old Washermenpet, Chennai - 21
Madras High Court · (2013) 1 MLJ 942
High Courts28 Nov 2012
Retna Pandian and Others Vs Subramonian
Madras High Court · (2012) 11 MAD CK 0124
High Courts28 Nov 2012
M/s. Tower Vision India Private Limited Vs The Assistant Commissioner (CT), Valluvarkottam Assessment Circle, Sire Mansion, No. 621, Anna Salai, Chennai-600 006
Madras High Court · (2012) 11 MAD CK 0090
Central Sales Tax Act, 1956 — Section 10(b), 10A, 8(2), 9Tamil Nadu Value Added Tax Act, 2006 — Section 21, 27(2), 27(3), 39
High Courts28 Nov 2012Dismissed
K. Kalimuthu Servai Vs M. Balamani
Madras High Court · (2013) 1 LW 502
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
High Courts28 Nov 2012
M/s. Enterprise International Ltd. Vs Assistant Commissioner of Customs (GR. 7H), Custom House, No. 60, Rajaji Salai, Chennai-600001 and Commissioner of Customs (Exports), Custom House, No. 60, Rajaji Salai, Chennai 600001
Madras High Court · (2012) 11 MAD CK 0079
Customs Act, 1962 — Section 111(m), 112(a), 124, 18