High Courts27 Nov 2012Dismissed
P. Rajendran Vs Member-Secretary, Chennai Metropolitan Development Authority and Others
Madras High Court · (2013) 2 MLJ 267
Tamil Nadu Town and Country Planning Act, 1971 — Section 49
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 11 of 129
High Courts27 Nov 2012
P. Jagadeesh Vs Presiding Officer, Labour Court and Another
Madras High Court · (2013) 2 LLJ 216
Industrial Disputes Act, 1947 — Section 11A
High Courts27 Nov 2012Dismissed
Arunachalam Vs Valliyappan
Madras High Court · (2013) 1 LW 737
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3(b), Order 21 Rule 90, Order 9 Rule 13, Order 9 Rule 3Limitation Act, 1963 — Section 5
High Courts26 Nov 2012Dismissed
R. Indu Vs The Tamil Nadu Dr. M.G.R. Medical University, Medical Council of India and The Dean, Sri Muthukumaran Medical College Hospital and Research Institute
Madras High Court · (2013) 1 MLJ 689
Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 19A, 33
High Courts26 Nov 2012Dismissed
In Re: Agnite Education Ltd.
Madras High Court · (2013) 113 CLA 617 : (2013) 177 CompCas 60 : (2013) 3 CompLJ 86
Companies Act, 1956 — Section 153, 391, 391, 391(1), 391(2)
High Courts26 Nov 2012
Sun Tv Network Ltd Murasoli Maran Tower 73 Mrc Nagar Main Road Chennai 28 Vs M.V.R.S. Prasad 8-3-988 AT 44 and 45 201 Second Floor Samanyu Residency Hyderabad, C. Romesh Babu Proprietor Ekaveera Creations 17 Masilamani St 3rd Floor T Nagar Chennai, Sakthi Chidambaram Proprietor Cinema Paradise 108 Duraisan St First Floor Chennai 93 and Prasad Film Laboratories
Madras High Court · (2012) 11 MAD CK 0234
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Nov 2012Dismissed
N. Ismail rep. by his Power of Attorney, N. Abdul Rahman Koya and Vs State of Tamil Nadu and Others
Madras High Court · (2013) 1 MLJ 715
Civil Procedure Code, 1908 (CPC) — Section 92Official Trustees Act, 1913 — Section 25, 4, 5
High Courts26 Nov 2012Dismissed
M. Kaja Mohaideen Vs The Senior Intelligence Officer Directorate of Revenue Intelligence Regional Unit No. 1288 Trichy Road Coimbatore 18
Madras High Court · (2013) 1 LW(Cri) 114 : (2013) MLJ(Cri) 720
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 101, 102, 102, 102(1)Customs Act, 1962 — Section 132, 135
High Courts26 Nov 2012
R. Govindasamy and Others Vs The Additional Director General of Prison Office of the ADGP Office Thalamuthu Maligai Egmore, Chennai 8, The Superintendent of Prison Central Prison Thiruchirapalli and The Superintendent of Sub-Jail Jayankondam Ariyalur District and Others etc. etc.
Madras High Court · (2013) 1 MLJ 397
High Courts26 Nov 2012Allowed
P.V. Ragunathan Vs The Commissioner, Prohibition and Excise Department, Chepauk, Chennai 600 005, The Deputy Excise Officer (Prohibition and Excise), Theni, Assistant Commissioner (Prohibition and Excise), Theni and The District Collector, Theni
Madras High Court · (2012) 11 MAD CK 0227
High Courts26 Nov 2012Dismissed
D. Usharani Vs The Chairman, Tamil Nadu Electricity Board, No. 800, Anna Salai, Chennai-2 and The Chief Engineer (Personal) Tamil Nadu Electricity Board, No. 800, Anna Salai, Chennai-2
Madras High Court · (2012) 11 MAD CK 0226
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33
High Courts26 Nov 2012Dismissed
C. Velusamy, Ex. Driver and Others Vs The Managing Director, Tamil Nadu State Transport Corporation, Kovai (Divin), No. 37, Mettupalayam Road, Coimbatore District
Madras High Court · (2012) 11 MAD CK 0225
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2(oo), 25H
High Courts26 Nov 2012
Reckitt Benckiser (India) Ltd. Vs The Commissioner of Commercial Taxes, Ezhilagam, Chepauk, Chennai-600 005 and The Assistant Commissioner (CT), Hosur South, Hosur, Tamil Nadu
Madras High Court · (2012) 11 MAD CK 0223
Tamil Nadu Value Added Tax Act, 2006 — Section 27, 42(3)
High Courts26 Nov 2012Dismissed
M. Sekar Vs The Tamil Nadu State Marketing Corporation Ltd., (TASMAC)
Madras High Court · (2012) 11 MAD CK 0222
High Courts26 Nov 2012Dismissed
Ravi Shanmugam Vs State
Madras High Court · (2013) MLJ(Cri) 731
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts26 Nov 2012Dismissed
S. Sundari Vs The State
Madras High Court · (2013) 1 LW(Cri) 164
Criminal Procedure Code, 1973 (CrPC) — Section 311, 311AEvidence Act, 1872 — Section 73
High Courts26 Nov 2012Allowed
Rajapandi Vs State
Madras High Court · (2012) 11 MAD CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Penal Code, 1860 (IPC) — Section 294(b), 323
High Courts26 Nov 2012Allowed
Baskaran Vs The Managing Director, Tamil Nadu State Transport Corporation Ltd., Coimbatore Division-2, Erode
Madras High Court · (2013) 1 MLJ 295
High Courts26 Nov 2012Allowed
M/s. Indian Oil Corporation Ltd. Vs M/s. Nepc India Ltd. and M/s NEPC Micon Ltd.
Madras High Court · (2013) 1 CTC 226
Companies Act, 1956 — Section 433(e), 434
High Courts26 Nov 2012Allowed
Vasanthi and Another Vs State
Madras High Court · (2013) 1 MLJ(Cri) 435
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34