High Courts22 Nov 2012Allowed
Arul Prasad Vs State
Madras High Court · (2013) MLJ(Cri) 241
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 498(A)
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 13 of 129
High Courts22 Nov 2012Dismissed
The Senior Manager (Contracts Cell), Chennai Petroleum Corporation Limited, Manali, Chennai 600068, The General Manager (Human Resource), Chennai Petroleum Corporation Limited, Manali, Chennai 600068, The General Manager (Finance), Chennai Petroleum Corporation Limited, Manali, Chennai 600068 and The Senior Manager (Admn.), Chennai Petroleum Corporation Limited, Manali, Chennai 600068 Vs Lakshmi Travels
Madras High Court · (2013) 1 MLJ 145
Constitution of India, 1950 — Article 226
High Courts22 Nov 2012Dismissed
R. Chandrakesan Vs Church of South India Trust Association
Madras High Court · (2013) 2 MLJ 259
Transfer of Property Act, 1882 — Section 51
High Courts22 Nov 2012Allowed
Lakshmi Bai Nat Vs The Secretary to the Government and The In-charge Commissioner of Police
Madras High Court · (2013) 1 LW(Cri) 460
Constitution of India, 1950 — Article 22Penal Code, 1860 (IPC) — Section 392, 397Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(1)
High Courts22 Nov 2012Dismissed
K. Pitchai Vs P. Veeramuthu and Panchai
Madras High Court · (2012) 11 MAD CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 420
High Courts22 Nov 2012Dismissed
G. Damodaran Vs The District Registrar, Cooperative Societies, Adyar, Chennai-20 and The Reserve Bank Employees Cooperative Credit Stores
Madras High Court · (2012) 11 MAD CK 0189
Civil Procedure Code, 1908 (CPC) — Section 60(1)(g)Payment of Gratuity Act, 1972 — Section 13, 14Tamil Nadu Co-operative Societies Act, 1983 — Section 152
High Courts22 Nov 2012Dismissed
D. Grusamamy and N. Sundaresan Vs The Government of Tamil Nadu
Madras High Court · (2013) 1 MLJ 73
High Courts22 Nov 2012Dismissed
G. Manivasagam Vs The Executive Director Bharath Heavy Electricals Ltd., Tiruchirappalli-14
Madras High Court · (2012) 11 MAD CK 0144
High Courts22 Nov 2012Allowed
K. Subbiaya and Muthulatha Vs Annaselvam and Vijayalekshmi
Madras High Court · (2012) 11 MAD CK 0143
High Courts22 Nov 2012
Kavitha Vs State of Tamil Nadu
Madras High Court · (2013) 1 LW(Cri) 149
Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts22 Nov 2012Dismissed
S.M.B. Mohammed Rahmathullah Vs Manimala and State
Madras High Court · (2012) 11 MAD CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 397, 401, 452, 453
High Courts22 Nov 2012Dismissed
S. Saroja and Others Vs State of Tamil Nadu and Others
Madras High Court · (2013) LabIC 90
Constitution of India, 1950 — Article 14
High Courts22 Nov 2012
K.R. Narayanan Vs M. Siva Prakasam
Madras High Court · (2012) 11 MAD CK 0055
Arbitration and Conciliation Act, 1996 — Section 9
High Courts22 Nov 2012Dismissed
The Managing Director Tamil Nadu State Transport Corporation (Coimbatore) Limited, No. 45, Chennimalai Road, Erode 638002 Vs The Presiding Officer, Labour Court, Salem and P.R. Loganathan, No. 2, Vanniamman Kovil Street, Bhrahman Periya Agraharam, Erode
Madras High Court · (2013) 137 FLR 473 : (2013) 1 MLJ 67
High Courts22 Nov 2012Allowed
K. Viswanathan Vs Superintendent of Police, Pudukkottai and Another
Madras High Court · (2013) 28 MLJ 422
High Courts22 Nov 2012
P.S. Kaniraj Vs The Secretary to Government for Higher Education, Government of Tamil Nadu, Fort St. George, Chennai and Others
Madras High Court · (2012) 11 MAD CK 0014
Constitution of India, 1950 — Article 226Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 11, 2(2), 2(4)(b), 4(b), 8(3)Tamil Nadu Societies Registration Act, 1975 — Section 15
High Courts22 Nov 2012Dismissed
Jinsasan Distributors Vs The Commercial Tax Officer (CT) Chintadripet Assessment Circle No. 62, Cathedral Road Chennai 600086
Madras High Court · (2013) 1 MLJ 157 : (2013) 59 VST 256 : (2013) WritLR 190
Tamil Nadu Value Added Tax Act, 2006 — Section 19, 19(1), 19(15), 19(5), 2(24)
High Courts21 Nov 2012Dismissed
A. Dhinakar Vs I. Kezhson
Madras High Court · (2013) 1 RCR(Civil) 859 : (2013) 1 RCR(Criminal) 901
Criminal Procedure Code, 1973 (CrPC) — Section 243, 243(2), 313, 482Evidence Act, 1872 — Section 114, 4, 45, 45A, 93Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 139, 140
High Courts21 Nov 2012Dismissed
V. Siva Vs Tamil Nadu Electricity Board and Another
Madras High Court · (2013) 1 MLJ 29
High Courts21 Nov 2012Dismissed
V. Siva Vs Tamil Nadu Electricity Board
Madras High Court · (2013) 1 MLJ 29
Motor Vehicles Act, 1988 — Section 3(1)