COURT ARCHIVE

Madras High Court judgments, 2012

2,571 judgments · page 15 of 129

High Courts20 Nov 2012Dismissed

Sakthivel Vs The District Collector, Kancheepuram District, The District Manager, Tamil Nadu State Marketing Corporation Ltd., No. 14-18, SIDCO Industrial Estate, The Senior Regional Manager, Tamil Nadu State Marketing Corporation Ltd. and The Managing Director, Retail Vending, Tamil Nadu State Marketing Corporation Ltd.

Madras High Court · (2012) 11 MAD CK 0149

High Courts20 Nov 2012Dismissed

S. Eswara Vadivoo, C. Nataraja Kurukkal and A. Krishnan Vs K. Sankari Ammal

Madras High Court · (2012) 11 MAD CK 0121

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 9 Rule 13, 115, 115(1)Constitution of India, 1950 — Article 226, 227

High Courts20 Nov 2012

Gidla Satyanarayana Vs Union of India and Registrar, Central Administrative Tribunal, Madras Bench, Chennai

Madras High Court · (2013) 1 MLJ 217

High Courts20 Nov 2012Dismissed

G. Ganesh Babu Vs A.P. Arthi

Madras High Court · (2013) 2 CTC 320 : (2013) 1 DMC 49 : (2013) 1 LW 268 : (2013) 28 MLJ 481

Hindu Marriage Act, 1955 — Section 13(1)(ia), 13B, 14, 14(1)

High Courts20 Nov 2012Dismissed

The Branch Manager, New India Assurance Co. Ltd., Villupuram Vs K.S. Ravindran and The Presiding Officer, Central Government Industrial Tribunal, cum Labour Court, Shastri Bhavan, Haddows Road, Chennai-600006

Madras High Court · (2013) 1 MLJ 47

Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25F

High Courts20 Nov 2012Dismissed

Raja D. Sundar Singh Vs Sundaraselvi and Alamelu

Madras High Court · (2012) 11 MAD CK 0083

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 10(3)(c)

High Courts20 Nov 2012Allowed

S. Alagappan Vs Sai Subbulakshmi Alias Kayathri Sai Subbulakshmi alias Kayathri Vs S. Alagappan

Madras High Court · (2012) 11 MAD CK 0082

Hindu Marriage Act, 1955 — Section 13(1)(ii), 13(1)(iii), 9

High Courts20 Nov 2012Dismissed

V. Ramamurthy Vs Director of School Education and Others

Madras High Court · (2012) 8 MLJ 808

High Courts20 Nov 2012Dismissed

K. Vinayagam alias Raja Vs Chellammal and Others

Madras High Court · (2012) 11 MAD CK 0051

High Courts20 Nov 2012

S.R. Sethuraman Alagappan Vs Managing Director, Tamil Nadu Cements Corporation and Others

Madras High Court · (2013) 2 LLJ 328 : (2013) 28 MLJ 397

High Courts20 Nov 2012Allowed

Sarathamani and Another Vs Chellammal @ Thangammal and Others

Madras High Court · (2013) 1 MLJ 220

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4)

High Courts20 Nov 2012Allowed

M. Senthil Kumar and Another Vs Tamil Nadu State Level Scrutiny Committee and Others

Madras High Court · (2013) 1 MLJ 250 : (2013) WritLR 306

High Courts20 Nov 2012

K. Pushparaj and Others Vs Chennai Port Trust

Madras High Court · (2013) 1 LLJ 509

High Courts19 Nov 2012Dismissed

The United India Insurance Co. Ltd. Vs Mrs.S. Jaya Suriya and T. Manikandan

Madras High Court · (2012) 11 MAD CK 0338

High Courts19 Nov 2012Dismissed

Tamil Nadu Electricity Board Vs Shri Iyyan Textiles Mills Pvt. Limited

Madras High Court · (2013) 1 MadWN(Civil) 494

High Courts19 Nov 2012Dismissed

Saravanan Vs State

Madras High Court · (2013) 1 MLJ(Cri) 575

Criminal Procedure Code, 1973 (CrPC) — Section 304, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b), 20(b)(i)(a), 20(B)(ii)(A), 42Penal Code, 1860 (IPC) — Section 57

High Courts19 Nov 2012Dismissed

E. Elangovan Vs G. Manoharan

Madras High Court · (2013) 1 MLJ 297

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts19 Nov 2012

The Branch Manager, The Oriental Insurance Co. Ltd., Rajapalayam Vs Shanmugavaikunda Raman, Mangaiyarkarasi, P. Ramaraj and S. Rajasekaran

Madras High Court · (2012) 11 MAD CK 0247

High Courts19 Nov 2012

Sekar Vs Subramaniyam

Madras High Court · (2013) 1 MLJ 20

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts19 Nov 2012Dismissed

R.N. Sankaran Vs State Bank of India

Madras High Court · (2012) 11 MAD CK 0202