COURT ARCHIVE

Madras High Court judgments, 2012

2,571 judgments · page 10 of 129

High Courts28 Nov 2012Allowed

M/s. Jonas Woodhead and Sons (India) Ltd. Vs The Commissioner of Central Excise (Appeals), 26/1 Mahatma Gandhi Road, Chennai-600034

Madras High Court · (2012) 11 MAD CK 0078

Central Excises and Salt Act, 1944 — Section 11A

High Courts28 Nov 2012Dismissed

Superintendent of Police Vs M. Kannappan and Another

Madras High Court · (2013) 292 ELT 24 : (2013) 1 MLJ 348 : (2013) WritLR 199

Right to Information Act, 2005 — Section 2(f), 24, 24(4), 4(1)(b)(v), 7

High Courts28 Nov 2012

D. Suresh @ Suresh Kumar Vs State

Madras High Court · (2013) 1 MLJ(Cri) 431

Motor Vehicles Act, 1988 — Section 181, 181(3), 3Penal Code, 1860 (IPC) — Section 279, 304A, 337, 394(A)

High Courts28 Nov 2012

V. Ganesan Vs State

Madras High Court · (2013) 2 MLJ(Cri) 697

High Courts28 Nov 2012

Management of Annamalai University Vs M. Venkatachalam and Another

Madras High Court · (2013) 2 LLJ 789

High Courts27 Nov 2012Dismissed

Management, Tamilnadu State Transport Corporation Ltd. Vs Joint Commissioner of Labour (Conciliation), Chennai and Another

Madras High Court · (2013) 137 FLR 361 : (2013) 1 LLJ 481

Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 33(2)(b)

High Courts27 Nov 2012Dismissed

Balaji Vs Vasu and Others

Madras High Court · (2013) 1 MLJ(Cri) 537

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 109, 302

High Courts27 Nov 2012Allowed

P. Ravikumar Vs Directorate of Technical Education and Another

Madras High Court · (2013) 1 MLJ 154

High Courts27 Nov 2012

S. Ganesan Vs State and Another

Madras High Court · (2013) 1 MLJ(Cri) 443

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 313, 326, 34, 420

High Courts27 Nov 2012Dismissed

R. Manoharan Vs Chandralekha and V. Prema

Madras High Court · (2012) 11 MAD CK 0235

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 8, 8(3), 8(5)

High Courts27 Nov 2012Dismissed

S. Arumugham and Others Vs The Inspector General of Prison-cum Additional Director General of Police Chennai and The Superintendent of Prison, Central Prison Salem 7

Madras High Court · (2012) 11 MAD CK 0229

High Courts27 Nov 2012Allowed

S. Regina Beevi Vs The Inspector of Police, Vadasery Police Station, Vadasery, Nagercoil, Kanyakumari District

Madras High Court · (2012) 11 MAD CK 0148

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161(3), 173(8)Penal Code, 1860 (IPC) — Section 294(b), 420, 448, 506(ii)Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 — Section 4

High Courts27 Nov 2012Dismissed

G. Thavamani Vs Tamilnadu State Transport Corporation (Salem) Ltd.

Madras High Court · (2012) 11 MAD CK 0147

Constitution of India, 1950 — Article 19(1)Industrial Employment (Standing Orders) Act, 1946 — Section 12A

High Courts27 Nov 2012Dismissed

Babu Jeevanantham Vs Azhaguvel Mudaliar

Madras High Court · (2013) 1 LW 606

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 58Stamp Act, 1899 — Section 10, 11, 2(11), 2(13), 2(22)

High Courts27 Nov 2012Dismissed

A.V. Thiyagarajan Vs The Secretary to Government, Finance Department (Pension), Secretariat, Chennai-600 009, The Director of Elementary Education, Chennai-600 006 and The Principal Accountant General (A and E), Tamil Nadu, Chennai-600 018

Madras High Court · (2013) 1 MLJ 419

Constitution of India, 1950 — Article 14, 16, 32

High Courts27 Nov 2012Dismissed

Dakshinamoorthy Vs The Union of India

Madras High Court · (2012) 11 MAD CK 0091

Constitution of India, 1950 — Article 21Contract Act, 1872 — Section 72

High Courts27 Nov 2012Allowed

Smt. Sitara Devi Jain Vs State V.K. Jain, Accused-8 Vs State and Karunakaran, Managing Director, Perk Inn International Ltd.

Madras High Court · (2012) 11 MAD CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 420

High Courts27 Nov 2012Dismissed

National Insurance Co. Ltd. Vs Kamala and Others

Madras High Court · (2013) 1 LW 875

High Courts27 Nov 2012Allowed

M. Janakiraman Vs Director General of Police, Tamil Nadu and Another

Madras High Court · (2013) 2 MLJ 704

Constitution of India, 1950 — Article 14

High Courts27 Nov 2012

T. Kannammal Vs Chairman, State Level Scrutiny Committee

Madras High Court · (2013) 2 MLJ 708