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Madras High Court judgments, 1915

718 judgments · page 36 of 36

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High Courts25 Jan 1915

Sona Alaga Kudumban, Karuppai Kone, Chitra and Anotherand Mangaikkarasu Pillai Vs N.S. Sivarama Aiyar

Madras High Court · AIR 1916 Mad 765 : 29 Ind. Cas. 31

Madras Estates Land Act, 1908 — Section 77
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High Courts22 Jan 1915

K. Guruswami Naidu Vs K. Subba Naidu and Others

Madras High Court · 29 Ind. Cas. 265

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
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High Courts20 Jan 1915

C. Rangasamy Naidu Vs Chinnasamy Iyer and Others

Madras High Court · (1915) 28 MLJ 326

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts20 Jan 1915

T.V. Rajaram Row and Others Vs A.B. Venkatachela Chettiar

Madras High Court · AIR 1916 Mad 636(2) : 29 Ind. Cas. 997

Trusts Act, 1882 — Section 20
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High Courts19 Jan 1915

P.M. Govindan Nair Vs M. Achutha Menon

Madras High Court · AIR 1915 Mad 1206 : (1916) ILR (Mad) 433 : (1915) 2 LW 290 : (1915) 28 MLJ 310

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts18 Jan 1915

M. Karunakara Menon and Another Vs M. Krishna Menon and Others

Madras High Court · (1916) ILR (Mad) 429 : (1915) 2 LW 196

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High Courts18 Jan 1915

Hope Prudhomme and Co. Vs M. Earnest Louis Max, by his duly constituted Agents, Chambers and Co.

Madras High Court · AIR 1916 Mad 830 : 29 Ind. Cas. 575(1)

Contract Act, 1872 — Section 19
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High Courts12 Jan 1915

Thuvoor Venkatasubba Reddy Vs Bagiammal

Madras High Court · AIR 1916 Mad 229 : 29 Ind. Cas. 113

Transfer of Property Act, 1882 — Section 67
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High Courts12 Jan 1915

T. Venkata Subba Reddi Vs Bagiammal

Madras High Court · (1916) ILR (Mad) 419 : (1915) 2 LW 469

Transfer of Property Act, 1882 — Section 67
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High Courts12 Jan 1915

Chilamakurti Naganna and Others Vs Kavipurapu Rama Row

Madras High Court · AIR 1916 Mad 597 : 28 Ind. Cas. 836

Madras Estates Land Act, 1908 — Section 3(2)
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High Courts12 Jan 1915

Arunagiri Mudaliar Vs Kuppusami Pillai and Others

Madras High Court · AIR 1916 Mad 1080 : 29 Ind. Cas. 124

Transfer of Property Act, 1882 — Section 101
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High Courts08 Jan 1915

Thekkamannengath Raman alias Kochu Poduval Vs Kakkasseri Pazhiyot Manakkal Karnavan and manager Raman Bhattathripad and Others

Madras High Court · AIR 1915 Mad 1215 : (1915) 28 MLJ 184

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts08 Jan 1915

In Re: Achath Sankaran Nair

Madras High Court · AIR 1916 Mad 1143(2) : 29 Ind. Cas. 586(1)

Transfer of Property Act, 1882 — Section 55, 83
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High Courts07 Jan 1915

In re: A.V. Hanumantha Rao and Another

Madras High Court · (1916) ILR (Mad) 414 : (1915) 2 LW 180

Madras Estates Land Act, 1908 — Section 164, 167
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High Courts07 Jan 1915

Avasarala Venkata Hanumantha Rao Vs Avasarala Achanna

Madras High Court · (1916) ILR (Mad) 414 : (1915) 28 MLJ 123

Madras Estates Land Act, 1908 — Section 164, 167
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High Courts05 Jan 1915

Bangarusami Reddi alias Prasanna Chidambara Reddi Vs Kuppanna Goundan and Others

Madras High Court · AIR 1916 Mad 628 : (1915) 28 MLJ 377

Madras Estates Land Act, 1908 — Section 42(2)
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High Courts04 Jan 1915

Swaminatha Pillai Vs Mondaiyan and Another

Madras High Court · 35 Ind. Cas. 480 : (1916) 3 LW 552

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High Courts04 Jan 1915

Muthukaruppa Kone and Another Vs Veerabhadra Kone and Another

Madras High Court · AIR 1916 Mad 583 : 29 Ind. Cas. 49 : (1915) 2 LW 320

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