High Courts23 Feb 1915
K. Vellayappa Rowthen Vs K. Bava Rowthen and Others
Madras High Court · 29 Ind. Cas. 747
Transfer of Property Act, 1882 — Section 55
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 34 of 36
High Courts23 Feb 1915
Kaliaperumal Keerudayan and Another Vs Chidambaram Thanjiran
Madras High Court · 29 Ind. Cas. 10
High Courts23 Feb 1915
Elichi Ussack and Others Vs Ramaswami Iyer and Others
Madras High Court · AIR 1915 Mad 11173 : (1915) 28 MLJ 662
High Courts23 Feb 1915
Virupana Gowd and Another, Talari Mariga and Others, Rudra Gowd and Others, Boya Errodu and Others and Sankar Gowd Vs Emperor
Madras High Court · AIR 1916 Mad 550(2) : (1915) 28 MLJ 397
Criminal Procedure Code, 1898 (CrPC) — Section 239, 537
High Courts23 Feb 1915
T.R.M.T. Subramaniam Chettiar Vs The Secretary of State for India
Madras High Court · AIR 1916 Mad 696(2) : (1915) 2 LW 353 : (1915) 28 MLJ 392
High Courts23 Feb 1915
C.T.N. Narayanan Chettiar and Others Vs V.S.V. Lakshmanan Chettiar and Others
Madras High Court · 29 Ind. Cas. 1
Limitation Act, 1908 — Article 91
High Courts23 Feb 1915
C.T.N. Narayanan Chettiar and Others Vs V.S.V. Lakshmanan Chettiar (deceased), and Others
Madras High Court · (1916) ILR (Mad) 456 : (1915) 28 MLJ 571
Limitation Act, 1908 — Article 91
High Courts23 Feb 1915
The Official Assignee of Madras Vs Bangy Abdul Razack Sahib and Others
Madras High Court · AIR 1916 Mad 402 : 29 Ind. Cas. 204
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts22 Feb 1915
Vemooru Audi Narayaniah Vs Panchagnula Sreeramulu and Others
Madras High Court · AIR 1916 Mad 896 : 29 Ind. Cas. 785
High Courts18 Feb 1915
In Re: Subba Naiker minor by his Mother and next Friend, Kichiammal
Madras High Court · AIR 1916 Mad 699(1) : 30 Ind. Cas. 781 : (1915) 2 LW 754
High Courts18 Feb 1915
The Secretary of State for India in Council Vs P. Venkayya (died) and Another
Madras High Court · (1917) ILR (Mad) 910
Transfer of Property Act, 1882 — Section 108
High Courts18 Feb 1915
Sri Sri Sri Vikramadeo Maharajlungaru and Maharaja of Jeypore Vs Kishetravara Todramal Narendra Tatraj Bahadur Garu, having died, his wife and legal, heir Sri Rukmini Pattamahadevi Garu
Madras High Court · 29 Ind. Cas. 365 : (1915) 2 LW 483
Evidence Act, 1872 — Section 90
High Courts16 Feb 1915
Kalayi Narayana Jogithaya Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 568 : 29 Ind. Cas. 154 : (1915) 2 LW 413
Evidence Act, 1872 — Section 35
High Courts16 Feb 1915
In Re: Tanguturu Sriramulu
Madras High Court · AIR 1916 Mad 763(1) : 29 Ind. Cas. 29
High Courts15 Feb 1915
Pothi Naiken though his next friend K.N.P.R. Narayanasami Naicker Vs K. Nagama Naicker and Others
Madras High Court · (1915) 28 MLJ 423
Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts12 Feb 1915
A. Varadarajulu Chetty Vs A. Rajamma
Madras High Court · AIR 1916 Mad 873 : 30 Ind. Cas. 63 : (1915) 2 LW 322
High Courts11 Feb 1915
In re: Annavi Muthiriyan
Madras High Court · (1916) ILR (Mad) 449
Evidence Act, 1872 — Section 33, 58
High Courts11 Feb 1915
In Re : Annavi Muthiriyan
Madras High Court · (1916) ILR (Mad) 449 : (1915) 28 MLJ 329
Evidence Act, 1872 — Section 167, 33
High Courts11 Feb 1915
Ramanatham Chetty and Others Vs Subramaniyan Chetty and Another
Madras High Court · (1915) 28 MLJ 372
High Courts10 Feb 1915
In Re : Adur Desikachari and Others
Madras High Court · (1916) ILR (Mad) 539 : (1915) 28 MLJ 307
Civil Procedure Code, 1908 (CPC) — Section 117