High Courts02 Mar 1915
Vaniamkandy Thazha Kunhi Parambilparkum Pommani Chintakath Mammali Vs Thazhithattath Kutti Ammu
Madras High Court · AIR 1916 Mad 640(1) : 30 Ind. Cas. 144(1) : (1915) 2 LW 410
Penal Code, 1860 (IPC) — Section 188
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 33 of 36
High Courts02 Mar 1915
T.K.P. Mammali Vs T. Kutti Ammu
Madras High Court · (1916) ILR (Mad) 543
Penal Code, 1860 (IPC) — Section 188
High Courts02 Mar 1915
Nagar Damodar Shanbhogue Vs Gudlimar Rama Rao and Others
Madras High Court · (1916) ILR (Mad) 101 : (1915) 28 MLJ 444
High Courts02 Mar 1915
Nagar Damodar Shanbogue Vs Gudlimar Rama Row and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 101
Presidency Banks Act, 1876 — Section 36
High Courts02 Mar 1915
Boddu Ramayya Vs Chitturi Surayya and Others
Madras High Court · AIR 1916 Mad 1105 : (1915) 28 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts02 Mar 1915
Lodd Govindoss Krishnadoss and Others Vs Rukmani Bhai
Madras High Court · AIR 1916 Mad 5 : 29 Ind. Cas. 135
High Courts01 Mar 1915
In Re: Irula Sadayan alias Peria Sadayan
Madras High Court · AIR 1916 Mad 783 : 29 Ind. Cas. 72
Penal Code, 1860 (IPC) — Section 379
High Courts01 Mar 1915
Subramania Pillai Vs Kumaravelu Ambalam alias V.E.K.R. Karuppiah Kangani
Madras High Court · (1916) ILR (Mad) 541 : 33 Ind. Cas. 66
Civil Procedure Code, 1882 — Section 244
High Courts01 Mar 1915
Avula Charamudi Vs Marriboyina Raghavulu and Another
Madras High Court · AIR 1916 Mad 298 : (1916) ILR (Mad) 462 : (1915) 28 MLJ 471
Specific Relief Act, 1877 — Section 27(b)
High Courts01 Mar 1915
Gurrala Seshayya and Another Vs Yedida Venkatasubbiah
Madras High Court · AIR 1915 Mad 1204(1) : (1915) 2 LW 540 : (1915) 28 MLJ 494
High Courts01 Mar 1915
Muthuswamy Pillay and Another Vs Muthuveeram Pillay
Madras High Court · 29 Ind. Cas. 392 : (1915) 2 LW 517
Contract Act, 1872 — Section 69
High Courts26 Feb 1915
The South Indian Export Co., Ltd. Vs T. Subbeer and Others T.N.P. Viswanatha Aiyar and Another Vs The South Indian Export Co., Ltd.
Madras High Court · 29 Ind. Cas. 957
Evidence Act, 1872 — Section 115
High Courts26 Feb 1915
Ammasi Kutti Gounden Vs Appalu alias Krishnaswami Naicken
Madras High Court · AIR 1916 Mad 1164 : 29 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Feb 1915
The South Indian Export Co. Ltd. Vs T. Subbier and Others T.N.P. Visvanatha Aiyar and Another Vs The South Indian Export Co. Ltd
Madras High Court · AIR 1916 Mad 449 : (1915) 28 MLJ 696
Evidence Act, 1872 — Section 115
High Courts26 Feb 1915
Gottimukkala China Somaraju Vs Srimat Surangam Nallani Chakravarthula Singara-Charyulu Ayyavarlam Garu and Another
Madras High Court · AIR 1916 Mad 828(1) : 29 Ind. Cas. 574
High Courts25 Feb 1915
Venkataramanna Vs K.J. Venkatapathi Nayani Varu by his agent next friend D. Vasudeva Rao
Madras High Court · (1915) 28 MLJ 510
High Courts24 Feb 1915
Musammat Khader Unnissa Begam Vs Muhammad Mustan Ali Badsha Sahib
Madras High Court · AIR 1916 Mad 610(2) : 29 Ind. Cas. 12 : (1915) 2 LW 428
High Courts24 Feb 1915
M. Subramaniam Pillai Vs Sri Gopalarama Subramania Aiyar, by his Mother and Guardian Anandammal
Madras High Court · AIR 1916 Mad 1156 : 29 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts24 Feb 1915
Kattampudi Subbiah Chetty Vs Khan Bahadur Walji Lalji Sait
Madras High Court · AIR 1916 Mad 761 : 29 Ind. Cas. 26
High Courts24 Feb 1915
Vuppalapati Venkatappa Vs Thovagunta Viraraghavayya and Others
Madras High Court · 29 Ind. Cas. 6