High Courts09 Mar 1915
Thiruvenkatachariar Vs Thangayi Ammal and Another
Madras High Court · AIR 1915 Mad 1177 : 29 Ind. Cas. 294
Provincial Insolvency Act, 1920 — Section 20
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 32 of 36
High Courts09 Mar 1915
Marian Beeviammal Vs Kadir Meera Sahib Taragan and Others
Madras High Court · AIR 1916 Mad 1207(2) : 29 Ind. Cas. 275
Limitation Act, 1963 — Section 18
High Courts09 Mar 1915
M. Chenga Reddi and Others Vs Vasudeva Reddi by Guardian Narasimha Reddi
Madras High Court · AIR 1916 Mad 1010(2) : 29 Ind. Cas. 770 : (1915) 2 LW 562
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts09 Mar 1915
Bheema Venkataramana and Others Vs Bommini Gurappa
Madras High Court · AIR 1916 Mad 1006 : (1915) 2 LW 537 : (1915) 28 MLJ 488
High Courts09 Mar 1915
Godavarthi Periah alias Ethirajah Vs Godavarthi Lakshmidewamma and Others
Madras High Court · AIR 1916 Mad 621(1) : (1916) ILR (Mad) 476 : (1915) 28 MLJ 441
High Courts09 Mar 1915
Tiruvenkatachariar Vs Thangayiammal and Another
Madras High Court · (1916) ILR (Mad) 479
Provincial Insolvency Act, 1920 — Section 20, 22
High Courts09 Mar 1915
G. Periah alias Ethirajayya Vs G. Lakshmidevamma and Others
Madras High Court · (1916) ILR (Mad) 476
High Courts08 Mar 1915
A. Ahmed Ally and Co. Vs Official Assignee In Re: M. Mahomed Ally Jeevajee and Co.
Madras High Court · AIR 1916 Mad 818 : 29 Ind. Cas. 947
Presidency Towns Insolvency Act, 1909 — Section 56(1)
High Courts08 Mar 1915
Kalavagunta Singara Charlu and Others Vs Sreeman Gudimalla Venkata Seshamma
Madras High Court · AIR 1916 Mad 1090 : 29 Ind. Cas. 269
High Courts08 Mar 1915
Ramanadhan Chettiar Vs Annamalai Chetty and Others
Madras High Court · AIR 1916 Mad 1203(1) : 29 Ind. Cas. 132
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Mar 1915
Sri Hotha Virabhadrayya Pantulu Vs Revenue Divisional Officer, Polavaram and Another
Madras High Court · AIR 1916 Mad 733 : 29 Ind. Cas. 8
High Courts08 Mar 1915
T.R. Gopalasami Pillai Vs Si. Ru. Pe. Ka. Chidambaram
Madras High Court · AIR 1916 Mad 619(1) : 29 Ind. Cas. 151 : (1915) 2 LW 411
High Courts05 Mar 1915
Ankala Venkata Reddy Vs Manchala Venkata Reddy and Others
Madras High Court · AIR 1915 Mad 1222 : 29 Ind. Cas. 393 : (1915) 2 LW 519
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Mar 1915
Audiappa Pillai Vs Nallendran Pillai
Madras High Court · AIR 1916 Mad 605 : (1916) ILR (Mad) 473 : (1915) 28 MLJ 442
Guardians and Wards Act, 1890 — Section 19
High Courts05 Mar 1915
Audiappa Pillai Vs Nallendrani Pillai
Madras High Court · (1916) ILR (Mad) 473
Guardians and Wards Act, 1890 — Section 17, 19
High Courts04 Mar 1915
Jaldu Venkatasubba Rao Vs The Asiatic Steam Navigation Company of Calcutta
Madras High Court · AIR 1914 Mad 57 : (1916) ILR (Mad) 1 : 30 Ind. Cas. 840 : (1915) 2 LW 805
High Courts04 Mar 1915
T. Narasinga Rao Vs Vittoba Rao and Others
Madras High Court · AIR 1916 Mad 1220(1) : 30 Ind. Cas. 136
High Courts04 Mar 1915
Sarveshri Shettathi Vs Puttamma Shettathi and Others
Madras High Court · 29 Ind. Cas. 474
High Courts03 Mar 1915
Rajammal Vs Narayanasamy Naicker and Ponnusamy
Madras High Court · AIR 1915 Mad 1164(2) : (1916) ILR (Mad) 219 : (1915) 28 MLJ 600
Presidency Small Cause Courts Act, 1882 — Section 19(s)
High Courts03 Mar 1915
Meena w/o Popat Mhaske And Anr Vs Manager Bajaj Alliainz General Insurance Co. Ltd. GE Plaza And Ors
Madras High Court · AIR 1915 Mad 171 : 29 Ind. Cas. 245 : (1915) 2 LW 430
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14