High Courts23 Mar 1915
Soundararajan (Minor by his Mother and Next Friend, Kannammal) Vs T.R.M.A.R.R.M. Arunachalam Chetty (Deceased and Two Ors.)
Madras High Court · (1916) ILR (Mad) 136
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 30 of 36
High Courts23 Mar 1915
Maddala Bagavannarayana and Another Vs Vadapalli Perumallacharyulu and Others
Madras High Court · 31 Ind. Cas. 236
Criminal Procedure Code, 1898 (CrPC) — Section 92
High Courts23 Mar 1915
Mool Chand and Another Vs P. Alwar Chetty
Madras High Court · AIR 1915 Mad 934 : (1916) ILR (Mad) 548
Contract Act, 1872 — Section 44
High Courts23 Mar 1915
Moolchand and Another Vs P. Alwar Chetty
Madras High Court · 29 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts22 Mar 1915
M.K. Veeraraghava Chariar Vs A. Krishnamachariar
Madras High Court · 29 Ind. Cas. 907
High Courts22 Mar 1915
Sri Raja Mulraju Lakshmi Venkayamma Rao Bahadur Vs Sri Raja Venkatadri Appa Rao Bahadur represented by the Collector of Kistna on behalf of the Court of Wards and Others
Madras High Court · AIR 1916 Mad 1222(2) : 30 Ind. Cas. 372
High Courts19 Mar 1915
Annamalai Mayammad Meera, Rowthan's son, Abdulla Rowthan Vs The Honourable Rajah Vasudeva Ravi Varma, Styled Valia Nambidi of Vengunnat, and Others
Madras High Court · AIR 1915 Mad 107 : 29 Ind. Cas. 286
High Courts19 Mar 1915
Authikesavaloo Naicker Vs Syed Shah Abdulla Hussain Sahib Khadiri and Others
Madras High Court · AIR 1916 Mad 494 : 29 Ind. Cas. 62 : (1915) 2 LW 479
Transfer of Property Act, 1882 — Section 53
High Courts19 Mar 1915
Sri Rajah Row Venkata Mahipathy Gangadhara Rama Row Bahadur Vs Sri Rajah Venkata Kumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · (1916) ILR (Mad) 396
High Courts19 Mar 1915
Muhammad Hussain Sahib and Another Vs Abdul Karim Sahib
Madras High Court · (1916) ILR (Mad) 544
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 181, 182, 183Transfer of Property Act, 1882 — Section 88, 89
High Courts19 Mar 1915
Sri Raja Row Venkata Mahipathy Gangadhara Rama Rao Bahadur Vs Sri Raja Venkata Mahipathy Surya Rao Bahadur Garu alias Sri Rajah Rao Venkatakumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · (1916) ILR (Mad) 396 : (1915) 28 MLJ 624
High Courts19 Mar 1915
Sri Rajah Row Venkata Mahipaty Gangadhara Rama Row Bahadur Vs Sri Rajah Venkata Kumara Mahipaty Surya Rao Bahadur Garu alias Sri Rajah Rao Venkata Kumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · 29 Ind. Cas. 356
High Courts19 Mar 1915
Raje Bommaraju Venkata Perumal Raju Bahadur Varu by Guardian W.A. Varadachariar Vs Subramanya Nayani Varu and Others
Madras High Court · AIR 1916 Mad 728(1) : 31 Ind. Cas. 87
High Courts19 Mar 1915
Mahammad Husain Saib and Another Vs Abdul Kareem Saib
Madras High Court · AIR 1916 Mad 288 : 29 Ind. Cas. 237
Transfer of Property Act, 1882 — Section 88, 89
High Courts18 Mar 1915
Guda William Vs Guda Karunamma
Madras High Court · AIR 1916 Mad 296 : 29 Ind. Cas. 178
Divorce Act, 1869 — Section 17
High Courts18 Mar 1915
Syed Ahamad Sahib Shutari Vs The Magnesite Syndicate, Ltd. and Others
Madras High Court · AIR 1915 Mad 1214(1) : (1916) ILR (Mad) 501 : (1915) 28 MLJ 598
High Courts18 Mar 1915
Swaminatha Mudaliar Vs Gopalakrishna Naidu
Madras High Court · AIR 1916 Mad 1106(1) : 30 Ind. Cas. 144
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts18 Mar 1915
Sadaya Konan and Another Vs Annamalai Udayan
Madras High Court · AIR 1916 Mad 641 : 29 Ind. Cas. 458 : (1915) 2 LW 529
Civil Procedure Code, 1908 (CPC) — Section 107(2)
High Courts18 Mar 1915
Sreekisan Pitty and Another Vs Kota Namalwarayya
Madras High Court · AIR 1916 Mad 1170(1) : 29 Ind. Cas. 246
High Courts18 Mar 1915
Syed Ahmad Sahib Shutari Vs The Magnesite Syndicate, Ltd., G. Turner and Others
Madras High Court · 29 Ind. Cas. 60 : (1915) 2 LW 460