High Courts29 Mar 1915
Pangaluri Venkatachelapati Rao and Others Vs Pangaluri Jayaramayya and Others
Madras High Court · 29 Ind. Cas. 455
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 29 of 36
High Courts29 Mar 1915
Sankaran Nair Vs K.K. Kochappu Menon and Others
Madras High Court · AIR 1916 Mad 1099 : 29 Ind. Cas. 427
High Courts29 Mar 1915
Alamanayakunigari Nabi Sab by next friend and mother Fakir Bee Vs Murukuti Papiah and Others
Madras High Court · AIR 1915 Mad 972 : 29 Ind. Cas. 439
Transfer of Property Act, 1882 — Section 43
High Courts29 Mar 1915
P.S. Shadagopa Naidu and Another Vs P.S. Thirumalaswami Naidu
Madras High Court · 30 Ind. Cas. 272
Succession Act, 1865 — Section 187
High Courts26 Mar 1915
R. Srinivasa Iyengar Vs S.K.M.R.M. Ramaswami Chettiar by agent Somasundaram Chettiar
Madras High Court · AIR 1916 Mad 120(2) : 29 Ind. Cas. 846
High Courts26 Mar 1915
Hansraj Sowcar Vs S.M. Sheik Mohideen Rowther and Others
Madras High Court · 29 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1915
In Re: B. Dasappa
Madras High Court · AIR 1916 Mad 1109 : 29 Ind. Cas. 85
Penal Code, 1860 (IPC) — Section 217, 411
High Courts26 Mar 1915
In Re: Rukmani Ammal and Another
Madras High Court · AIR 1916 Mad 1059 : 29 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 379
High Courts26 Mar 1915
In Re : S. Kuppusami Aiyar
Madras High Court · (1916) ILR (Mad) 561 : (1915) 2 LW 463 : (1915) 28 MLJ 505
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts26 Mar 1915
In Re: S. Kuppuswami Aiyar
Madras High Court · AIR 1916 Mad 408 : (1916) ILR (Mad) 561
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 189, 504
High Courts26 Mar 1915
R. Srinivasa Iyengar Vs S.K.M.R.M. Ramaswami Chettiar by Agent, Somasundaram Chettiar
Madras High Court · (1916) ILR (Mad) 235
Letters Patent Act, 1865 — Clause 15
High Courts26 Mar 1915
Narayana Asari and Others Vs Kandasami Asari
Madras High Court · AIR 1916 Mad 967(2) : 29 Ind. Cas. 541 : (1916) 3 LW 164
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Mar 1915
Chandu alias Shinivasa Pai Vs Koaja Poojari and Others
Madras High Court · AIR 1916 Mad 940(1) : 30 Ind. Cas. 370
High Courts25 Mar 1915
Era Dodda Basappa Vs Rama Reddi
Madras High Court · AIR 1916 Mad 1054(2) : 29 Ind. Cas. 505
Probate and Administration Act, 1881 — Section 92
High Courts25 Mar 1915
Gramani Adam Sahib and Others Vs S. Haji Abdulla Sahib and Others
Madras High Court · 29 Ind. Cas. 575
High Courts24 Mar 1915
Sri Kakarlapudi Lakshminarayana Jagannada Raju Garu and Others Vs Sri Rajah Kandukuri Veera Sarabha Varah Lakshmi Narasimha Venkata Jogi Balasurya Prasada Row Garu and Another
Madras High Court · (1916) ILR (Mad) 554 : (1915) 28 MLJ 650
Transfer of Property Act, 1882 — Section 6
High Courts24 Mar 1915
Sri K.L. Jagannada Raju Garu and Another Vs Sri Rajah K.V.S.V.L.N.V.J.B. Prasada Rao Garu and Another
Madras High Court · (1916) ILR (Mad) 554
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
High Courts24 Mar 1915
Besinath Karumani Vs Devi Doss and Others
Madras High Court · AIR 1916 Mad 959 : 29 Ind. Cas. 511
High Courts24 Mar 1915
Subbarayalu Naidu Vs Papammal and Others
Madras High Court · AIR 1916 Mad 887(1) : 29 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts24 Mar 1915
Sri Kakaralapudi Lakshmi Narayana Jaganadha Raju Garu and Another Vs Sri Rajah Kandukuri Veera Sarabha Varaha Lakshmi Nara Simma Venkata Jogi Balasurya Prasada Rao Garu and Another
Madras High Court · 29 Ind. Cas. 241
Transfer of Property Act, 1882 — Section 6