High Courts09 Apr 1915
Sri Rajah Venkata Perumal Raju Bahadur Varu, minor, by Guardian Mr. W.A. Varadachariar Vs Sri Mahant Prayag Dossjee Varu
Madras High Court · AIR 1916 Mad 972 : 29 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 28 of 36
High Courts09 Apr 1915
C. Krishnamachari Vs Shaw Wallace and Co.
Madras High Court · 29 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 406, 409
High Courts08 Apr 1915
Seshagiri Aiyangar Vs Sadachi and Others
Madras High Court · AIR 1916 Mad 909 : 29 Ind. Cas. 924
High Courts08 Apr 1915
Ammani Vs Jagannatha Reddi and Others
Madras High Court · AIR 1915 Mad 1059(2) : 30 Ind. Cas. 7
Transfer of Property Act, 1882 — Section 54
High Courts08 Apr 1915
Sri Sri Bommadevera Sattynarayana Varaprasada Rao Naidu Bahadur Zamindar by Gaurdian, Collector of Kistna, As Agent to the Court of Wards Vs Dasika Sriramulu and Others
Madras High Court · 30 Ind. Cas. 178
Contract Act, 1872 — Section 70
High Courts08 Apr 1915
Meenakshi Ammal Vs Mr. R.G. Orr and Others
Madras High Court · AIR 1915 Mad 1175 : 29 Ind. Cas. 457
Madras Estates Land Act, 1908 — Section 186
High Courts01 Apr 1915
Sathyabhama Vs Kesavacharya
Madras High Court · AIR 1916 Mad 464 : (1916) ILR (Mad) 658 : 29 Ind. Cas. 397
High Courts01 Apr 1915
Thrikkidiri Manakkal Vasudevan Atisseripad Vs Konurupettamanna alias Punnamanna Tharavattil Karnavan and Kaikariakarth Govinda Menon and Others
Madras High Court · 30 Ind. Cas. 818 : (1915) 2 LW 853
High Courts01 Apr 1915
Row Venkata Kumara Mahipati Surya Row Bahadur Garu, Sirdar Rajamundry Circar and Rajah of Pittapur Vs Gani Venkat Subba Row and Others and Maddikonda Buchiraju
Madras High Court · 30 Ind. Cas. 94
Tamil Nadu General Clauses Act, 1891 — Section 8
High Courts01 Apr 1915
Segu Chidambaramma Vs Sareddi Hussainamma and Others
Madras High Court · 30 Ind. Cas. 101 : (1915) 2 LW 952
Civil Procedure Code, 1908 (CPC) — Section 60(m)
High Courts01 Apr 1915
Rajah Sahib Meharban-I-Doston Sri Raja Row V.K.M. Surya Rao Bahadur, Sirdar, Rajahmundry Sircar and Rajah of Pittapur Vs G. Venkata Subba Row and Others
Madras High Court · (1916) ILR (Mad) 645 : (1915) 2 LW 661
Limitation Act, 1963 — Section 7Madras Estates Land Act, 1908 — Section 211Tamil Nadu General Clauses Act, 1891 — Section 6(c), 8, 8(d)
High Courts01 Apr 1915
Venkataperumal Raju Bahadur Varu, Raja of Karvetnagar, minor, by guardian, W.A. Varadachariar Vs Venkata Reddi and Others
Madras High Court · AIR 1916 Mad 20(2) : (1916) ILR (Mad) 570 : 29 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47
High Courts01 Apr 1915
Ooppath Naramparambath Kuttan alias Kunhaman and Another Vs V.P.M.P.V. Koyakutty and Others
Madras High Court · 29 Ind. Cas. 344
Transfer of Property Act, 1882 — Section 76(c)
High Courts30 Mar 1915
Rahman Bi and Others Vs Fatima Bibi and Others
Madras High Court · AIR 1915 Mad 921 : 31 Ind. Cas. 545
High Courts30 Mar 1915
Ayyaperumalodayan and Others Vs S.R.M.A.R. Ramasami Chettiar
Madras High Court · AIR 1916 Mad 147 : 30 Ind. Cas. 983 : (1915) 2 LW 650
High Courts30 Mar 1915
S. Chidambaramma Vs S. Hussainamma and Others
Madras High Court · AIR 1916 Mad 347 : (1916) ILR (Mad) 565
Transfer of Property Act, 1882 — Section 6(a)
High Courts30 Mar 1915
Hussan Ammal Bibi (deceased)and Others Vs Ismal Moideen Rowther and Others
Madras High Court · (1915) 28 MLJ 642
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96, 47
High Courts30 Mar 1915
Hassan Ammal Bibi and Others Vs Ismail Moideen Rowthar and Others
Madras High Court · AIR 1916 Mad 430 : 29 Ind. Cas. 976
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96, 47
High Courts29 Mar 1915
Krupasindhu Sahu and Others Vs Sree Sree Ramachandra Devu Garu, Raja of Kallikota and Attagada Estates, minor, by the Collector of Ganjam
Madras High Court · AIR 1916 Mad 1196 : 29 Ind. Cas. 718
Contract Act, 1872 — Section 61