COURT ARCHIVE

Madras High Court judgments, 1915

718 judgments · page 27 of 36

High Courts16 Apr 1915

Manjeri Karnamulpad Kovilagath Valia Manavikraman Vs Kozhikote Kizhakke Kovilagath Valia Thamburatti Avergal, by Viyathan Sreedevi and Another, Kozhikote Kizhakke Kovilagata Valia Thamburatti Avergal, by Viyathan Sreedevi, Manjeri Karanamulpad Avergal, by name Manavikraman and Another

Madras High Court · AIR 1916 Mad 664 : 29 Ind. Cas. 729

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High Courts16 Apr 1915

A Vakil of the High Court Vs The President of the Vakils' Association, High Court

Madras High Court · 29 Ind. Cas. 879

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High Courts16 Apr 1915

S. Ratna Naidu Vs P.R. Aiyanachariar and Others

Madras High Court · AIR 1916 Mad 479 : 29 Ind. Cas. 991

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High Courts15 Apr 1915

Mahomad Ibrahim Ravuthar Vs Kattayan alias Arokia Udayan

Madras High Court · 30 Ind. Cas. 461

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High Courts15 Apr 1915

The Corporation of Madras Vs Mohan Lal Sowcar and Others

Madras High Court · 30 Ind. Cas. 683

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High Courts15 Apr 1915

In Re: Rallabandi Sobhanadri and Others

Madras High Court · 29 Ind. Cas. 668

Criminal Procedure Code, 1898 (CrPC) — Section 256

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High Courts15 Apr 1915

Arumugasundara Maharaja Pillai and Others Vs K. Narasimha Iyer and Others

Madras High Court · 29 Ind. Cas. 916 : (1915) 2 LW 542

Transfer of Property Act, 1882 — Section 101

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High Courts15 Apr 1915

In Re: R. Sobhanadri and Others

Madras High Court · AIR 1915 Mad 1200 : (1916) ILR (Mad) 503 : (1915) 2 LW 574

Criminal Procedure Code, 1898 (CrPC) — Section 256

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High Courts15 Apr 1915

S. Perumal Nadan and Others Vs Sivanamji Nadachi

Madras High Court · AIR 1916 Mad 840(1) : (1916) ILR (Mad) 583

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High Courts15 Apr 1915

In Re: Cherukath Mammad and Others

Madras High Court · AIR 1916 Mad 1125 : 29 Ind. Cas. 336

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High Courts15 Apr 1915

Sudalayadum Perumal Nadan and Others Vs Sivananji Nadachi

Madras High Court · 30 Ind. Cas. 544 : (1915) 2 LW 729

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High Courts15 Apr 1915

N. Govinda Chetty Vs N. Doraiswami Chetty

Madras High Court · 29 Ind. Cas. 905

Civil Procedure Code, 1908 (CPC) — Section 47(2)

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High Courts14 Apr 1915

Ayyakutti Mankondan Vs Periyasami Kavandan and Another

Madras High Court · AIR 1916 Mad 558 : 30 Ind. Cas. 497 : (1915) 2 LW 585

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High Courts14 Apr 1915

Logambal alias Thangachi Ammal Vs Vaithinatha Iyer and Another

Madras High Court · AIR 1916 Mad 1071(2) : 30 Ind. Cas. 768

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High Courts14 Apr 1915

Ayyakutti Markondan Vs Periyasami Kavundan and Another

Madras High Court · (1916) ILR (Mad) 579

Transfer of Property Act, 1882 — Section 83

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High Courts12 Apr 1915

Janga Venkatareddy and Others Vs Jamal Ahmed Saheb

Madras High Court · 29 Ind. Cas. 394

Transfer of Property Act, 1882 — Section 55

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High Courts12 Apr 1915

S.T.U.V.R. Muthuraman Chettiar Vs Ponnuswamy Udayar

Madras High Court · AIR 1915 Mad 1191 : 29 Ind. Cas. 549 : (1915) 2 LW 533

Transfer of Property Act, 1882 — Section 6(a)

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High Courts09 Apr 1915

Subramaniyan Chetty Vs S.R.M. Ramaswami Chetty alias Chinniah Chetty

Madras High Court · AIR 1916 Mad 908(2) : 31 Ind. Cas. 499

Civil Procedure Code, 1908 (CPC) — Section 150Probate and Administration Act, 1881 — Section 98

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High Courts09 Apr 1915

Venugopalachariar Vs Padmanabha Row

Madras High Court · AIR 1916 Mad 768(2) : 30 Ind. Cas. 188

Transfer of Property Act, 1882 — Section 90

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High Courts09 Apr 1915

Krishnamachari Vs Shaw, Wallace and Company

Madras High Court · AIR 1916 Mad 438 : (1916) ILR (Mad) 576

Criminal Procedure Code, 1898 (CrPC) — Section 179, 181Penal Code, 1860 (IPC) — Section 406, 409

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