High Courts22 Apr 1915
In Re: Ranga Gownden and Others
Madras High Court · AIR 1916 Mad 1035(1) : 30 Ind. Cas. 748
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 26 of 36
High Courts21 Apr 1915
Utharankat Purakkal Eazuvan Raman alias Kuttan's Wife, Kalliani and Another Vs Utharankat Parakkal Eazuvan Raman and Others
Madras High Court · AIR 1916 Mad 1210 : 30 Ind. Cas. 897
High Courts21 Apr 1915
Idubilly Siyyadi Garu and Others Vs Sree Raja Visweswara Nissanka Bahadur Garu and Others
Madras High Court · AIR 1916 Mad 826 : 30 Ind. Cas. 416
High Courts20 Apr 1915
V.V. Nagappa Chetty and Others Vs A.R.M.S. Ramanathan Chetty
Madras High Court · 29 Ind. Cas. 422 : (1916) 4 LW 553
High Courts20 Apr 1915
Kalappa Kamthi and Another Vs Kachur Sakha Rama Rao, Mageshwar Krishnaya and Another
Madras High Court · AIR 1916 Mad 1074 : 29 Ind. Cas. 898
Evidence Act, 1872 — Section 92
High Courts20 Apr 1915
Kothal Mammad Haji Vs Pydal Nair and Another
Madras High Court · AIR 1916 Mad 833(2) : 29 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts20 Apr 1915
The Public Prosecutor Vs Narayana Nayudu alias Narayanaswami Naidu and Another
Madras High Court · 29 Ind. Cas. 657
Penal Code, 1860 (IPC) — Section 326
High Courts20 Apr 1915
In Re: Santa Cruz Morais alias Sivasangu and Another
Madras High Court · AIR 1916 Mad 642(1) : 30 Ind. Cas. 154
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 82
High Courts20 Apr 1915
Vellayanambalam Vs Solai Servai and Another
Madras High Court · (1916) ILR (Mad) 505 : (1915) 28 MLJ 692
Penal Code, 1860 (IPC) — Section 352, 426
High Courts20 Apr 1915
In Re: Dorasami Aiyar
Madras High Court · AIR 1916 Mad 1103(1) : 30 Ind. Cas. 464
High Courts19 Apr 1915
In Re: Natesa Padayachi
Madras High Court · AIR 1915 Mad 1143 : (1915) 28 MLJ 690
Criminal Procedure Code, 1898 (CrPC) — Section 435(5)
High Courts19 Apr 1915
In Re: Choitano Ranto and Others
Madras High Court · AIR 1916 Mad 788 : 29 Ind. Cas. 78
Penal Code, 1860 (IPC) — Section 148
High Courts19 Apr 1915
Sowcar Bapu Sahib Yousuff Sahib and Co. Vs Isac Ismail and Co.
Madras High Court · 29 Ind. Cas. 462
High Courts19 Apr 1915
T. Raman Nair (Mullapalli Tarwad Manager) Vs Gopala Menon and Others
Madras High Court · (1916) ILR (Mad) 584
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts19 Apr 1915
Mullapali Taravathil, Manager, Ittunni Raman Nair Vs Gopala Menon and Others
Madras High Court · AIR 1916 Mad 521 : 30 Ind. Cas. 383
High Courts16 Apr 1915
R.M.A. Subramanya Pillai Vs Ammayee Ammal alias Piramu Ammal and Another
Madras High Court · 29 Ind. Cas. 740 : (1915) 2 LW 531
Guardians and Wards Act, 1890 — Section 19
High Courts16 Apr 1915
Ry. Sivaji Raja Sahib and Another Vs Ry. V. Aiswariyanandaji Sahib and Others
Madras High Court · AIR 1915 Mad 926 : 29 Ind. Cas. 485
Succession Act, 1925 — Section 239
High Courts16 Apr 1915
Ramiah Bagavathar and Others Vs Somasi Ambalam and Another
Madras High Court · 29 Ind. Cas. 449(1)
Contract Act, 1872 — Section 62
High Courts16 Apr 1915
Ummachakutti and Others Vs C. Ummerkutti Haji and Others
Madras High Court · AIR 1916 Mad 649(2) : 29 Ind. Cas. 583