High Courts10 Feb 1915
M. Jallaldeen Marakayar and Others Vs Vijayaswami alias Muthu Vijaya Raghunatha Annaswami Thevar and Nineteen Ors.
Madras High Court · (1916) ILR (Mad) 447
Civil Procedure Code, 1908 (CPC) — Section 50
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 35 of 36
High Courts09 Feb 1915
Nanu Nair and Others Vs Kantan Ashta Moorthi Nambudripad and Others
Madras High Court · AIR 1916 Mad 127 : 29 Ind. Cas. 386 : (1915) 2 LW 509
Evidence Act, 1872 — Section 90
High Courts09 Feb 1915
A.L.A.R. Arunachellam Chettiar and Others Vs Velappa Thambiran and Others
Madras High Court · (1915) 28 MLJ 410
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts09 Feb 1915
Musalium Veetil Theyathil Mahammadunni Vs Kudumpalath Padinhara Parambil Bava and Others
Madras High Court · AIR 1916 Mad 888 : 29 Ind. Cas. 145 : (1915) 2 LW 408
Transfer of Property Act, 1882 — Section 83
High Courts08 Feb 1915
Rao Rama Rao by adoptive mother and next friend Rao Achamma Garu and Another Vs Narasimha Nayanim Varu and Others
Madras High Court · (1915) 2 LW 286 : (1915) 28 MLJ 363
High Courts08 Feb 1915
N. Subbayya and Another Vs P. Ramayya
Madras High Court · (1916) ILR (Mad) 537
Criminal Procedure Code, 1898 (CrPC) — Section 133, 435, 439
High Courts08 Feb 1915
Pakala Rama Rao and Others Vs Appana Kumaraswami
Madras High Court · AIR 1916 Mad 926(2) : 29 Ind. Cas. 471
High Courts05 Feb 1915
Pichaikuttia Pillai Vs Ranganadan and Another
Madras High Court · AIR 1915 Mad 951(2) : (1915) 28 MLJ 323
Succession Certificate Act, 1889 — Section 4
High Courts05 Feb 1915
T.R. Sundaram Aiyar Vs Subbammal and Another
Madras High Court · AIR 1916 Mad 544(1) : 29 Ind. Cas. 23
High Courts04 Feb 1915
Ratna Bai alias Hira Bai and Others, Murlidoss Brijrathna Doss and Others Vs The Official Assignee of Madras and Another
Madras High Court · AIR 1916 Mad 415 : 29 Ind. Cas. 168
Insolvency Act, 1843 — Section 86
High Courts02 Feb 1915
Ramasami Moopan Vs Srinivasa Iyengar
Madras High Court · (1916) ILR (Mad) 389 : (1915) 28 MLJ 338
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts02 Feb 1915
Saptharishi Reddiar and Others Vs The Secretary of State for India
Madras High Court · AIR 1915 Mad 1081 : (1915) 2 LW 329 : (1915) 28 MLJ 384
Contract Act, 1872 — Section 70
High Courts02 Feb 1915
Rajah Mulrazzu Lakshmi Venkiah Amma Rao Bahadur Vs The Official Assignee of Madras
Madras High Court · (1915) 2 LW 312 : (1915) 28 MLJ 403
High Courts02 Feb 1915
C.V. Venugopal Mudali Vs C. Venkatasubbiah Chetty and Others
Madras High Court · AIR 1916 Mad 883 : (1917) ILR (Mad) 1196 : (1916) ILR (Mad) 1196
High Courts01 Feb 1915
The South Indian Export Co., Ltd. Vs A. Condiah Chetty
Madras High Court · AIR 1916 Mad 1066 : 29 Ind. Cas. 712
Contract Act, 1872 — Section 52
High Courts01 Feb 1915
Mala Makalakati Subbadu Vs Emperor
Madras High Court · (1915) 2 LW 265 : (1915) 28 MLJ 381
Penal Code, 1860 (IPC) — Section 380, 411
High Courts27 Jan 1915
In Re: Mukka Muthiriyan and Others
Madras High Court · AIR 1916 Mad 1222(1) : 31 Ind. Cas. 337
Penal Code, 1860 (IPC) — Section 141, 143
High Courts26 Jan 1915
Kodialbail Rymond Sebastian Lobo Vs Kodialbail Devu Shetty and Others
Madras High Court · 32 Ind. Cas. 245
High Courts26 Jan 1915
In Re: Adapala Venkata Narasa Reddy and Another
Madras High Court · AIR 1916 Mad 1223 : 29 Ind. Cas. 96 : (1915) 2 LW 363
High Courts25 Jan 1915
Venkatarama Aiyar and Others Vs Krishna Iyer
Madras High Court · AIR 1915 Mad 940 : (1915) ILR (Mad) 1091 : (1915) 2 LW 200 : (1915) 28 MLJ 204
Criminal Procedure Code, 1898 (CrPC) — Section 435