COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 5 of 36
Emperor Vs P.R.S. Muthia Chetti
Madras High Court · 33 Ind. Cas. 638
Chantan Vs C. Mathu
Madras High Court · (1916) ILR (Mad) 957
The Madras Times Printing and Publishing Co., Ltd. Vs C.H. Rogers
Madras High Court · 32 Ind. Cas. 408
Ry. Sivaji Rajah Saib and Another Vs The Receiver appointed by The Court of the Subordinate Judge of Tanjore
Madras High Court · 32 Ind. Cas. 493
Abdul Kadya Beari Vs Shabyode Kunhi Ahmed
Madras High Court · 32 Ind. Cas. 820
Subbarama Ayyar Vs P.P.A.R.R.M. Arunachellam Chettiar and Another
Madras High Court · 32 Ind. Cas. 731 : (1916) 3 LW 35
Rama Aiyer alias Ramasami Aiyer and Vs Govinda Pillai (died) and Others
Madras High Court · 32 Ind. Cas. 448 : (1916) 3 LW 82
Rama Aiyar alias Ramasami Aiyar Vs Govinda Pillai (died) and Others
Madras High Court · (1916) ILR (Mad) 952 : (1916) 30 MLJ 180
The Madras Times, Printing and Publishing Company Limited Vs C.H. Rogers
Madras High Court · (1916) 3 LW 67 : (1916) 30 MLJ 294
Devaraja Aiyangar Vs Tirumalasami Naidu and Bodi Chettiar
Madras High Court · 32 Ind. Cas. 489
Appathurai Aiyer's daughter Thyalambal Vs Nanit Pattar's Son Krishna Pattar and Others
Madras High Court · 32 Ind. Cas. 955
Pampalli Subbareddi and Others Vs Chauduboyigari Kamal Saib
Madras High Court · 31 Ind. Cas. 830
A.T.S.A. Annamalai Chetty and Others Vs S.V. Velayudu Nadar and Sundara Nadan
Madras High Court · 32 Ind. Cas. 869 : (1916) 3 LW 38
Rama Aiyar and Another Vs Krishna Patter
Madras High Court · 32 Ind. Cas. 597 : (1916) 3 LW 90
Mahalingam, Minor, By His Mother and Next Friend Vs C. Natesa Aiyar and Others
Madras High Court · 32 Ind. Cas. 423 : (1916) 3 LW 107
Rama Ayyar (died) and Another Vs Krishna Patter
Madras High Court · (1916) ILR (Mad) 733
K. Rangappa and Others Vs Karnam Bhimappa
Madras High Court · (1916) ILR (Mad) 949 : 36 Ind. Cas. 284 : (1916) 31 MLJ 360