High Courts16 Nov 1915
Ramamani Vs Kanakasabai
Madras High Court · AIR 1916 Mad 840(2) : 31 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 520
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 7 of 36
High Courts16 Nov 1915
Kottapalli Subbamma and Another Vs Jatavallabhula Subrahmanyam
Madras High Court · 32 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 59
High Courts16 Nov 1915
B.M. Venkatappa Nayanum Varu Vs Padi Ramakrishnappa Chetty and Others
Madras High Court · 32 Ind. Cas. 714
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 4
High Courts16 Nov 1915
Subbiah Aiyar Vs Muthukumaraswamia Pillai and Others
Madras High Court · 32 Ind. Cas. 41
High Courts16 Nov 1915
Kottapalli Subbamma and Another Vs Jatavallabhula Subramanyam
Madras High Court · (1916) ILR (Mad) 1035 : (1916) 30 MLJ 260
Transfer of Property Act, 1882 — Section 59
High Courts16 Nov 1915
Paramasivam Pillai Vs Periyanayagathammal
Madras High Court · 32 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts16 Nov 1915
In Re: Ramasamy Naidu and Others
Madras High Court · AIR 1916 Mad 834 : 31 Ind. Cas. 825
Penal Code, 1860 (IPC) — Section 147
High Courts16 Nov 1915
In Re: Govindaraja Padayachi
Madras High Court · AIR 1916 Mad 839 : 31 Ind. Cas. 827
Criminal Procedure Code, 1898 (CrPC) — Section 517(1)
High Courts16 Nov 1915
P. Murugesa Chetti Vs P. Arumuga Chetti and Another
Madras High Court · 31 Ind. Cas. 923 : (1915) 2 LW 1205
High Courts15 Nov 1915
S.A. Ayyathurai Ayyar Vs C.S. Sivarama Pattar Karikar
Madras High Court · 32 Ind. Cas. 233
High Courts15 Nov 1915
T. Errikulappa Chetty Vs The Official Assignee of Madras
Madras High Court · (1916) ILR (Mad) 903 : 32 Ind. Cas. 190
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts15 Nov 1915
In Re: Appu Atla
Madras High Court · AIR 1916 Mad 1007 : 31 Ind. Cas. 643
Penal Code, 1860 (IPC) — Section 195
High Courts12 Nov 1915
Subramania Othuvar Vs Munusamiya Pillai
Madras High Court · AIR 1916 Mad 897(1) : 31 Ind. Cas. 869
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts12 Nov 1915
Gopala Aiyar and Another Vs Sannasi
Madras High Court · 32 Ind. Cas. 401 : (1916) 3 LW 29
High Courts12 Nov 1915
Velammal alias Thayammal Vs Lakshmu Ammal and Another
Madras High Court · AIR 1916 Mad 828(2) : 31 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Section 107(2)
High Courts11 Nov 1915
Bugtha Simhadri Naidu Vs Behava Sitharama Patrudu and Others
Madras High Court · AIR 1916 Mad 1048 : 32 Ind. Cas. 129 : (1915) 2 LW 1244
High Courts11 Nov 1915
Gopisetti Narayanaswami Naidu Garu, Receiver of Nidadavole and Medur Estates Vs Muthyala Venkatratnam and Others, Chinna Silaru Sahib and Muhammad Ajeem Sahib
Madras High Court · AIR 1916 Mad 1155(2) : 32 Ind. Cas. 816 : (1915) 2 LW 1207
High Courts11 Nov 1915
In Re: Rangasami Padayachi and Others
Madras High Court · 31 Ind. Cas. 642
Penal Code, 1860 (IPC) — Section 148, 426, 506
High Courts11 Nov 1915
Prabhala Narasimhasomayajulu Garu Vs Muttury Somappa and Kollury Lakshminarayana
Madras High Court · 32 Ind. Cas. 944
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10