High Courts23 Nov 1915
V. Ramaswami Iyer Vs The Madras Times Printing and Publishing Co., Ltd.
Madras High Court · 32 Ind. Cas. 610
Presidency Small Cause Courts Act, 1882 — Section 69
COURT ARCHIVE
Madras High Court judgments, 1915
718 judgments · page 6 of 36
High Courts23 Nov 1915
Kuyyattil Kundan Kutty Vs Vayalpath Parkum Natukandiyilakath Tharuvai and Others
Madras High Court · 32 Ind. Cas. 107
High Courts23 Nov 1915
In Re: Kota Appadu and Others
Madras High Court · 32 Ind. Cas. 673
Penal Code, 1860 (IPC) — Section 379
High Courts23 Nov 1915
Peeru Muhammad Lebbai Vs Swaminatha Pillai
Madras High Court · 32 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 186, 224
High Courts22 Nov 1915
C. Ethirajulu Naidu, Deceased and Another Vs C. Govivdarajulu Naidu and Another
Madras High Court · 32 Ind. Cas. 12
High Courts22 Nov 1915
Meenakshi alias Sivakami and Others Vs Krishna Royar and Another
Madras High Court · 32 Ind. Cas. 176
High Courts22 Nov 1915
Tiruvengada Konan Vs Venkatachala Konan and Others
Madras High Court · 32 Ind. Cas. 198
High Courts22 Nov 1915
Thiruvengada Konan Vs Venkatachala Konan and Others
Madras High Court · (1916) ILR (Mad) 1042 : (1916) 30 MLJ 258
Civil Procedure Code, 1882 — Section 264Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
High Courts19 Nov 1915
Jeevarathnammal Vs N. Varada Pillai and Another
Madras High Court · 32 Ind. Cas. 111 : (1916) 3 LW 31
High Courts19 Nov 1915
Tholasinga Mudali Vs Nagalinga Chetty
Madras High Court · 32 Ind. Cas. 265 : (1916) 3 LW 19
High Courts19 Nov 1915
T. Sitharam Chetty and Thotta V. Ramanujam Chetty and Others Vs Sir S. Subramania Aiyer and Others
Madras High Court · 32 Ind. Cas. 211
High Courts19 Nov 1915
Pothi Naickan, minor by his next friend K.N.P.R. Narayanaswami Naicker Vs K. Naganna Naicker and Others
Madras High Court · (1916) 30 MLJ 62
Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts19 Nov 1915
T. Sitharama Chetty Vs Sir S. Subramania Iyer, K.C.I.E. and Others
Madras High Court · (1916) ILR (Mad) 700 : (1916) 3 LW 43 : (1916) 30 MLJ 29
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Nov 1915
Velayudu Kone Vs Narayana Kone and Others
Madras High Court · 31 Ind. Cas. 645 : (1915) 2 LW 1208
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts17 Nov 1915
Mahomed Kanni Rowther Vs Pattani Inayathalla Sahib and Others
Madras High Court · AIR 1916 Mad 854 : (1916) ILR (Mad) 946
High Courts17 Nov 1915
Manika Naiker Vs Swarnathammal and Others
Madras High Court · 32 Ind. Cas. 547
High Courts17 Nov 1915
Devarasetti Narasimham and Another Vs Devarasetti Venkiah and Another
Madras High Court · AIR 1916 Mad 1142(2) : 31 Ind. Cas. 796
Civil Procedure Code, 1908 (CPC) — Section 2(13)
High Courts17 Nov 1915
Mahomed Kanni Rowther Vs Pattani Inayathulla Sahib and Others
Madras High Court · 31 Ind. Cas. 819 : (1915) 2 LW 1200
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts16 Nov 1915
Davuluru Vijaya Ramayya Vs Davuluru Venkatasubba Rao and Others
Madras High Court · 32 Ind. Cas. 881
High Courts16 Nov 1915
S.M. Chidambaram Chettiar Vs Subramania Aiyar and Another Marimuthu Nadar Vs S.M. Chidambaram Chettiar and Others
Madras High Court · 32 Ind. Cas. 434 : (1916) 3 LW 86
Civil Procedure Code, 1882 — Section 317Civil Procedure Code, 1908 (CPC) — Section 66